Supreme Court18 Nov 2015Allowed
Shankergounda and others Vs State of Karnataka
Supreme Court Of India · (2015) 13 SCALE 3
Penal Code, 1860 (IPC) - Section 149, 302
COURT ARCHIVE
Supreme Court Of India judgments
59,848 judgments · page 621 of 2,993
Supreme Court18 Nov 2015Dismissed
State Bank of Patiala Vs Commissioner of Income Tax, Patiala
Supreme Court Of India · (2015) 12 AD (SC) 421 : (2016) 1 AJR 36 : (2015) 281 CTR 361 : (2015) 8 MLJ 358 : (2015) 12 SCALE 486 : (2016) 237 TAXMAN 380
Income Tax Act, 1961 - Section 2(28A)Interest Tax Act, 1974 - Section 2(5), 2(7), 4, 5, 6Negotiable Instruments Act, 1881 (NI) - Section 32
Supreme Court18 Nov 2015Dismissed
Animal Welfare Board of India Vs People For Elimination of Stray Troubles and Others
Supreme Court Of India · (2016) 10 Scale 131 : (2016) 2 SCC 598
Prevention of Cruelty to Animals Act, 1960 - Section 11, Section 13, Section 9(f)
Supreme Court18 Nov 2015Allowed
Commissioner of Central Excise, Raigad Vs Dujodwala Products Ltd.
Supreme Court Of India · (2015) 326 ELT 233
Supreme Court17 Nov 2015Partly Allowed
Ram Lakhan Singh Vs State Government of Uttar Pradesh
Supreme Court Of India · (2015) 12 AD (SC) 461 : (2016) 1 ALJ 104 : (2016) 1 ALLMR 946 : (2016) 114 ALR 179 : (2016) 1 AWC 1 : (2015) 4 CCR 244 : (2016) 1 ESC 18 : (2015) 4 JLJR 566 : (2015) 8 MLJ 367 : (2016) 1 PLJR 83 : (2016) 1 RCR(Criminal) 343 : (2015) 12 SCALE 479
Constitution of India, 1950 - Article 32Criminal Procedure Code, 1973 (CrPC) - Section 154Prevention of Corruption Act, 1988 - Section 13(1), 13(2)
Supreme Court17 Nov 2015Allowed
Pawan Kumar Agrawala Vs General Manager-II and Appointing Auth. State Bank of India and others
Supreme Court Of India · (2015) 12 AD (SC) 409 : (2016) 148 FLR 865 : (2016) LLR 159 : (2015) 13 SCALE 45 : (2016) 1 SCT 142
Conduct and Disciplinary Regulations - Regulation 7(2)Constitution of India, 1950 - Article 14, 226, 311(2)Industrial Disputes Act, 1947 - Section 11A
Supreme Court17 Nov 2015Disposed Of
B. Radhakrishnan and others Vs The State of Tamil Nadu and others
Supreme Court Of India · (2015) 12 AD (SC) 512 : (2016) 1 AJR 23 : (2016) 1 AWC 5 : (2016) 1 ESC 51 : (2016) 148 FLR 1 : (2015) 4 JLJR 570 : (2016) LabIC 1 : (2015) 8 MLJ 373 : (2016) 1 PLJR 87 : (2015) 12 SCALE 475 : (2016) 1 SCT 161
Tamil Nadu Special Police Subordinate Service Rules, 1978 - Rule 22B, 27
Supreme Court17 Nov 2015Allowed
Land Acquisition Officer and Special Deputy Collector, Tirupathi Vs P. Tataiah Reddy and others
Supreme Court Of India · (2015) 13 SCALE 500
Land Acquisition Act, 1894 - Section 18, 4, 6
Supreme Court17 Nov 2015Allowed
Voluntary Health Ass. of Punjab - Petitioner @HASH Union of India and Others
Supreme Court Of India · (2016) 10 SCC 265 : (2017) 1 SCCCri 56
Pre-conception and Pre-natal Diagnostic Techniques (Prohibition of Sex Selection) Rules, 1996 - Rule 18A
Supreme Court16 Nov 2015Dismissed
S. Vs Sunil Kumar and others
Supreme Court Of India · (2016) 92 ALLCC 467 : (2016) 1 RCR(Criminal) 614 : (2015) 13 SCALE 44
Penal Code, 1860 (IPC) - Section 376(1)
Supreme Court16 Nov 2015Dismissed
Vishwanath Dadu Gurav and others Vs Dattatray Ganapati Gurav
Supreme Court Of India · (2016) 1 AJR 21 : (2016) 1 ALLMR 968 : (2016) 114 ALR 176 : (2015) 4 CDR 985 : (2016) 1 RCR(Civil) 138 : (2016) 130 RD 706 : (2015) 12 SCALE 471 : (2015) 4 WLN 196
Succession Act, 1925 - Section 276
Supreme Court06 Nov 2015Allowed
VNS College of Physical Education and Management Studies and others Vs State of Madhya Pradesh and others
Supreme Court Of India · (2015) 12 AD (SC) 555 : (2016) 1 ESC 13 : (2016) 1 JLJ 45 : (2015) 4 JLJR 443 : (2015) 8 MLJ 498 : (2016) 1 PLJR 154 : (2015) 12 SCALE 384 : (2016) 1 SCT 166
Supreme Court06 Nov 2015Allowed
In Re: Chopping of The Palms of two Migrants
Supreme Court Of India · (2015) 12 SCALE 569
Inter State Migrant Workmen (Regulation of Employment and Conditions of Service) Act, 1979 - Section 20
Supreme Court06 Nov 2015Dismissed
Gurudassing Nawoosing Panjwani Vs The State of Maharashtra and others
Supreme Court Of India · (2016) 1 ABR 1 : (2015) 12 AD (SC) 53 : (2016) 1 BomCR 264 : (2015) 6 MhLj 915 : (2016) 1 RCR(Civil) 258 : (2015) 12 SCALE 401 : (2016) 2 SCC 213
Administration of Evacuee Property Act, 1950 - Section 11, 8Civil Procedure Code, 1908 (CPC) - Section 115Criminal Procedure Code, 1973 (CrPC) - Section 482
Supreme Court06 Nov 2015Dismissed
Rakesh Mohindra Vs Anita Beri and others
Supreme Court Of India · (2015) 6 ABR 822 : (2015) 12 AD (SC) 29 : (2016) 1 ALD 19 : (2016) 114 ALR 253 : (2016) 1 BomCR 323 : (2015) 4 CDR 1034 : (2016) 1 CGLJ 46 : (2015) 6 CTC 793 : (2015) 4 JLJR 437 : (2015) 8 MLJ 200 : (2015) 4 PLJR 499 : (2015) 4 RCR(Civil) 1023 :
Evidence Act, 1872 - Section 63, 64, 65, 66, 74Specific Relief Act, 1963 - Section 34, 38
Supreme Court06 Nov 2015Dismissed
Cochin Shipyard Ltd. Vs Apeejay Shipping Ltd.
Supreme Court Of India · (2015) 12 AD (SC) 497 : (2015) 6 ALD 156 : (2015) 6 ARBLR 199 : (2015) 4 CDR 1001 : (2015) 129 CLA 298 : (2015) 4 JLJR 445 : (2015) 8 MLJ 376 : (2016) 1 PLJR 94 : (2016) 1 RCR(Civil) 230 : (2015) 12 SCALE 370
Arbitration Act, 1940 - Section 17, 30, 33, 35Arbitration and Conciliation Act, 1996 - Section 34Civil Procedure Code, 1908 (CPC) - Order 16 Rule 1, 151
Supreme Court06 Nov 2015Dismissed
Commissioner of Central Excise Vs Virat Crane Industries Ltd.
Supreme Court Of India · (2015) 326 ELT 10 : (2016) 53 GST 5
Supreme Court06 Nov 2015Dismissed
Jupudy Pardha Sarathy Vs Pentapati Rama Krishna and others
Supreme Court Of India · (2016) 1 ABR 131 : (2015) 11 AD (SC) 574 : (2015) 4 AKR 795 : (2016) 1 ALD 1 : (2016) 1 ALLMR 434 : (2016) 114 ALR 221 : (2016) 2 ALT 1 : (2016) 1 BomCR 286 : (2015) 4 CDR 988 : (2015) 6 CTC 665 : (2015) 4 JLJR 452 : (2015) 8 MLJ 235 : (2016) 1 P
Hindu Succession Act, 1956 - Section 14, 14(1), 14(2), 30, 4
Supreme Court06 Nov 2015Disposed Of
In Re: Indian Express Newspaper Report dated 10/4/2013 Titled Women Cops put minor Rape Victim in Lock-Up
Supreme Court Of India · (2015) 12 SCALE 568
Criminal Procedure Code, 1973 (CrPC) - Section 357AProtection of Children from Sexual Offences Act, 2012 - Section 28Protection of Children from Sexual Offences Rules, 2012 - Rule 7
Supreme Court06 Nov 2015Disposed Of
Parvaiz Ahmad Parry Vs State of Jammu and Kashmir and others
Supreme Court Of India · (2016) 1 ABR 128 : (2016) 1 ALLMR 431 : (2016) 1 ESC 54 : (2016) 148 FLR 412 : (2015) 4 JLJR 434 : (2015) 4 LLN 273 : (2015) 8 MLJ 196 : (2016) 1 PLJR 132 : (2015) 12 SCALE 379 : (2016) 1 SCT 163