Supreme Court Of India Judgments

Supreme Court01 Dec 2015Allowed

Lalaram and others Vs Jaipur Development Authority and others

Supreme Court Of India · (2015) 8 MLJ 807 : (2015) 13 SCALE 78

Airport Authority of India (Management of Airports) Regulations, 2003 - Regulation 10, 3(8)Constitution of India, 1950 - Article 14, 142, 154, 163, 166Evidence Act, 1872 - Section 115

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Supreme Court01 Dec 2015Dismissed

Medical Council of India Vs Mediciti Institute of Medical Sciences (MIMS) and others

Supreme Court Of India · (2016) 1 ALD 189 : (2016) 1 BomCR 29 : (2016) 226 DLT 161 : (2016) 1 ESC 22 : (2016) 1 JLJR 90 : (2015) 8 MLJ 765 : (2016) 1 PLJR 194 : (2015) 13 SCALE 134 : (2016) 1 SCT 323 : (2015) 4 UPLBEC 3169

Indian Medical Council Act, 1956 - Section 10A

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Supreme Court01 Dec 2015Allowed

Nuney Tayang Vs Kodelum Tayang and others

Supreme Court Of India · (2015) 12 AD (SC) 569 : (2015) 13 SCALE 36

Land Acquisition Act, 1894 - Section 11, 17, 4, 5, 6

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Supreme Court01 Dec 2015Dismissed

Rajni Sanghi Vs Western Indian State Motors Ltd. and others

Supreme Court Of India · (2016) 1 ALD 56 : (2015) 6 ARBLR 514 : (2016) 1 AWC 196 : (2016) 131 CLA 1 : (2016) 194 CompCas 486 : (2016) 1 MLJ 308 : (2016) 1 RCR(Civil) 941 : (2015) 13 SCALE 20

Arbitration Act, 1940 - Section 14, 17, 30, 32, 33Civil Procedure Code, 1908 (CPC) - Section 41, 47, 89Companies Act, 1956 - Section 391, 397, 398

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Supreme Court01 Dec 2015Allowed

Madan Razak Vs State of Bihar and others

Supreme Court Of India · (2016) AIR (SC) 122 : (2016) 92 ALLCC 954 : (2016) 1 CCR 57 : (2016) CriLJ 676 : (2016) 1 JLJR 279 : (2015) 3 NCC 809 : (2016) 1 PLJR 398 : (2015) 13 SCALE 759 : (2015) 3 UC 2273

Criminal Procedure Code, 1973 (CrPC) - Section 161, 482

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Supreme Court30 Nov 2015Dismissed

Securities and Exchange Board of India Vs Magnum Equity Services Ltd. and others

Supreme Court Of India · (2015) 129 CLA 355 : (2016) 194 CompCas 83 : (2016) 1 MLJ 239 : (2015) 13 SCALE 12 : (2016) 133 SCL 214

General Clauses Act, 1897 - Section 13, 13(2), 3, 3(7)Securities and Exchange Board of India Act, 1992 - Section 30, 31

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Supreme Court27 Nov 2015Dismissed

D.N. Jeevaraj and others Vs Chief Secretary, Govt. of Karnataka and others

Supreme Court Of India · (2015) 12 AD (SC) 302 : (2016) 1 AKR 97 : (2016) 1 AWC 443 : (2016) 1 KarLJ 353 : (2015) 8 MLJ 885 : (2016) 1 OLR 179 : (2015) 12 SCALE 672

Constitution of India, 1950 - Article 226Karnataka Municipal Corporation Act, 1976 - Section 310, 310(1)

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Supreme Court27 Nov 2015Disposed Of

Commissioner of C. Ex., Chennai Vs Sai Mirra Innopharma Pvt. Ltd.

Supreme Court Of India · (2015) 326 ELT 633

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Supreme Court26 Nov 2015Dismissed

State of U.P. and others Vs Ajay Kumar Sharma and others

Supreme Court Of India · (2016) 1 ALJ 305 : (2016) 92 ALLCC 985 : (2015) 6 AWC 6403 : (2016) 1 CCR 11 : (2015) 4 Crimes 588 : (2016) 1 ESC 41 : (2016) 1 MLJ 85 : (2016) 1 RCR(Criminal) 217 : (2015) 12 SCALE 658 : (2016) 1 SCT 113

Constitution of India, 1950 - Article 13, 14, 141, 166(3), 21Criminal Procedure Code, 1973 (CrPC) - Section 24, 25A

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Supreme Court26 Nov 2015Dismissed

SEBI Vs Roofit Industries Ltd.

Supreme Court Of India · (2016) 1 AKR 59 : (2016) 1 ALLMR 928 : (2016) 1 BC 422 : (2015) 129 CLA 363 : (2016) 194 CompCas 186 : (2016) 1 CompLJ 1 : (2015) 8 MLJ 864 : (2015) 12 SCALE 642 : (2016) 133 SCL 1

Mines Act, 1952 - Section 66Mines Regulation - Regulation 3Securities and Exchange Board of India Act, 1992 - Section 15A, 15F, 15HB, 15I, 15J

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Supreme Court26 Nov 2015Partly Allowed

State of Uttar Pradesh and others Vs United Bank of India and others

Supreme Court Of India · (2015) 12 AD (SC) 577 : (2016) 2 ADJ 32 : (2016) 1 ALJ 293 : (2015) 6 AWC 6209 : (2015) 4 CALLT 58 : (2016) 1 MLJ 181 : (2015) 12 SCALE 704

Government Grants Act, 1895 - Section 2, 3Nazul Rules, 1981 - Rule 1, 13, 14, 15, 16Urban Land (Ceiling and Regulation) Act, 1976 - Section 20, 21

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Supreme Court26 Nov 2015Dismissed

Vindu Kishore Sharma Vs Chancellor, Chaudhary Charan Singh University, Meerut and others

Supreme Court Of India · (2015) 12 AD (SC) 641 : (2016) 1 ALJ 529 : (2016) 1 AWC 405 : (2016) 1 ESC 57 : (2016) 148 FLR 592 : (2015) 8 MLJ 870 : (2015) 13 SCALE 149 : (2016) 1 SCT 331

Uttar Pradesh State Universities Act, 1973 - Section 31, 31(4), 31A

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Supreme Court26 Nov 2015Dismissed

A.R. Dahiya Vs SEBI

Supreme Court Of India · (2015) 12 AD (SC) 631 : (2016) 1 AKR 90 : (2016) 1 AWC 435 : (2016) 1 BC 269 : (2015) 129 CLA 369 : (2016) 194 CompCas 271 : (2016) 1 CompLJ 200 : (2016) 1 MLJ 100 : (2015) 12 SCALE 632 : (2016) 133 SCL 10

Securities and Exchange Board of India (Substantial Acquisition of Shares and Takeovers) Regulations, 1997 - Regulation 10, 11, 12, 12(1), 14(1)

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Supreme Court26 Nov 2015Allowed

State of Himachal Pradesh and others Vs Ashwani Kumar and others

Supreme Court Of India · (2015) 12 AD (SC) 622 : (2015) 6 AWC 6224 : (2016) 1 MLJ 223 : (2015) 12 SCALE 619

Himachal Pradesh Ceiling on Land Holdings Act, 1972 - Section 15, 17, 3, 4, 4(1)Himachal Pradesh Ceiling on Land Holdings Rules, 1973 - Rule 16

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Supreme Court24 Nov 2015Allowed

Indian Instt. of Planning and MGMT. and others Vs AK and I Advertising Pvt. Ltd.

Supreme Court Of India · (2016) 1 ALD 104 : (2016) 1 JLJR 76 : (2016) 1 MLJ 97 : (2016) 1 PLJR 184 : (2016) 1 PLJR 155 : (2015) 13 SCALE 502

Arbitration and Conciliation Act, 1996 - Section 11, 11(5), 2, 2(1), 2(2)

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Supreme Court24 Nov 2015Allowed

Securities and Exchange Board of India Vs ICAP India Pvt. Ltd.

Supreme Court Of India · (2015) 12 AD (SC) 598 : (2016) 1 ALLMR 952 : (2016) 1 BC 533 : (2015) 129 CLA 388 : (2016) 194 CompCas 1 : (2015) 12 SCALE 612 : (2016) 133 SCL 193

Securities and Exchange Board of India (Stock Brokers and Sub-brokers) Regulations, 1992 - Regulation 10, 16G(1)Securities and Exchange Board of India Act, 1992 - Section 15ZSecurities Contracts (Regulation) Act, 1956 - Section 2

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Supreme Court24 Nov 2015Disposed Of

Shamsher Singh Verma Vs State of Haryana

Supreme Court Of India · (2015) 12 AD (SC) 594 : (2016) 1 ALD(Cri) 275 : (2016) 92 ALLCC 981 : (2015) ALLMR(Cri) 4923 : (2015) 4 CCR 303 : (2016) CriLJ 364 : (2015) 4 Crimes 353 : (2015) GLH 3 790 : (2016) 1 JCC 42 : (2016) 1 JLJR 83 : (2015) 4 KLJ 741 : (2015) 4 KLT 1031

Criminal Procedure Code, 1973 (CrPC) - Section 294, 294(1), 313Evidence Act, 1872 - Section 3Penal Code, 1860 (IPC) - Section 354, 354A, 376

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Supreme Court24 Nov 2015Disposed Of

K.S. Soundararajan and others Vs Commissioner of H.R. and C.E. and others

Supreme Court Of India · (2016) 114 ALR 189 : (2015) 8 MLJ 860 : (2015) 12 SCALE 601

Tamil Nadu Hindu Religious and Charitable Endowments Act, 1959 - Section 64, 64(1)

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Supreme Court24 Nov 2015Partly Allowed

Shree Bhagwati Steel Rolling Mills Vs Commissioner of Central Excise and others

Supreme Court Of India · (2015) 326 ELT 209 : (2016) 53 GST 215 : (2016) 36 GSTR 222 : (2015) 8 MLJ 613 : (2015) 12 SCALE 686

Central Excise Rules, 1994 - Rule 45, 96ZO, 96ZO(3), 96ZP, 96ZQCentral Excises and Salt Act, 1944 - Section 23, 3, 37, 37(3), 37(4)Constitution of India, 1950 - Article 14, 141, 19(1), 19(6)

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Supreme Court24 Nov 2015Dismissed

Commissioner of Central Excise Vs Nestle India Limited

Supreme Court Of India · (2015) 326 ELT 226 : (2015) 52 GST 883 : (2016) 36 GSTR 1 : (2015) 8 MLJ 755 : (2015) 12 SCALE 606

Central Excise Rules, 1944 - Rule 173Q, 209Central Excise Rules, 2001 - Rule 25Central Excise Rules, 2002 - Rule 25

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