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Supreme Court Of India judgments

59,848 judgments · page 618 of 2,993

Supreme Court09 Dec 2015Dismissed

Mahendra Singh and others Vs State of Rajasthan

Supreme Court Of India · (2016) 1 ALD(Cri) 228 : (2016) 1 RCR(Criminal) 389 : (2015) 13 SCALE 599

Criminal Procedure Code, 1973 (CrPC) - Section 173(8)Juvenile Justice (Care and Protection of Children) Act, 2000 - Section 2, 20Penal Code, 1860 (IPC) - Section 147, 148, 149, 302
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Supreme Court08 Dec 2015Allowed

A. Andisamy Chettiar Vs A. Subburaj Chettiar

Supreme Court Of India · (2016) AIR (SC) 79 : (2016) 114 ALR 192 : (2016) 1 AWC 661 : (2016) 1 BomCR 792 : (2016) 1 CDR 12 : (2016) 1 CTC 362 : (2016) 1 JLJR 256 : (2016) 1 KLJ 311 : (2016) 1 LW 936 : (2015) 8 MLJ 855 : (2016) 1 PLJR 394 : (2016) 1 RCR(Civil) 677 : (20

Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27, Order 41 Rule 27(1), 107, 107(1), 115
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Supreme Court08 Dec 2015Allowed

Rattan Singh and others Vs Union of India (UOI) and others

Supreme Court Of India · (2016) 1 ABR 557 : (2016) 1 ALD 135 : (2016) 114 ALR 717 : (2016) 1 AWC 657 : (2016) 1 BomCR 614 : (2016) 1 CALLT 33 : (2016) 1 CDR 8 : (2016) 1 CGLJ 356 : (2016) 1 JLJR 118 : (2016) 1 KCCR 481 : (2016) 1 LW 881 : (2016) 1 PLJR 241 : (2016) 1

Land Acquisition Act, 1894 - Section 10, 11, 11(2), 18, 31Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 - Section 24(2), 4, 6
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Supreme Court07 Dec 2015Allowed

Maya Devi and others Vs State of Haryana

Supreme Court Of India · (2016) 1 ACR 392 : (2016) AIR (SC) 125 : (2016) 92 ALLCC 453 : (2016) ALLMR(Cri) 416 : (2016) 1 BomCR(Cri) 356 : (2016) 1 CCR 22 : (2016) CriLJ 629 : (2015) 4 Crimes 572 : (2016) 1 DMC 143 : (2016) 1 MLJ(Cri) 114 : (2016) 1 NCC 1 : (2016) 1 RCR(Cr

Criminal Procedure Code, 1973 (CrPC) - Section 313Dowry Prohibition Act, 1961 - Section 2Evidence Act, 1872 - Section 113A, 113B
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Supreme Court04 Dec 2015

New India Assurance Co. Ltd. Vs Hilli Multipurpose Cold Storage Pvt. Ltd.

Supreme Court Of India · (2016) AIR (SC) 86 : (2016) 1 AKR 326 : (2016) 114 ALR 184 : (2016) 1 AWC 594 : (2016) 1 CDR 18 : (2016) 1 CompLJ 369 : (2016) 1 CPJ 1 : (2016) 1 CTC 810 : (2016) 1 JLJR 113 : (2016) 1 LW 885 : (2016) 1 MLJ 196 : (2016) 1 PLJR 205 : (2016) 1 RC

Civil Procedure Code, 1908 (CPC) - Order 8 Rule 1Consumer Protection Act, 1986 - Section 12, 12(1), 13, 13(2)
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Supreme Court04 Dec 2015Dismissed

OPG Securities Private Ltd. Vs S.E.B.I. and others

Supreme Court Of India · (2016) 1 ABR 356 : (2016) 1 BomCR 277 : (2016) 130 CLA 7 : (2016) 194 CompCas 77 : (2016) 1 CompLJ 193 : (2015) 8 MLJ 500 : (2015) 13 SCALE 161 : (2016) 133 SCL 208

Securities and Exchange Board of India (Stock Brokers and Sub-brokers) Regulations, 1992 - Regulation 10Securities and Exchange Board of India Act, 1992 - Section 12, 15T, 15Z
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Supreme Court02 Dec 2015Disposed Of

Sujoy Mitra Vs State of West Bengal

Supreme Court Of India · (2016) 1 ACR 387 : (2016) 1 CALLT 53 : (2016) 1 Crimes 105 : (2016) 1 RCR(Criminal) 594 : (2015) 13 SCALE 769 : (2015) 3 UC 2292

Criminal Procedure Code, 1973 (CrPC) - Section 278, 482Penal Code, 1860 (IPC) - Section 376
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Supreme Court02 Dec 2015Disposed Of

Adani Agri Fresh Ltd. Vs Mahaboob Sharif and others

Supreme Court Of India · (2016) AIR (SC) 92 : (2016) 1 AKR 411 : (2016) 114 ALR 871 : (2016) 1 AWC 509 : (2016) 1 JLJR 282 : (2015) 13 SCALE 488

Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2Criminal Procedure Code, 1973 (CrPC) - Section 482Prevention of Corruption Act, 1988 - Section 13(1)
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Supreme Court02 Dec 2015Dismissed

Vennangot Anuradha Samir Vs Vennangot Mohandas Samir

Supreme Court Of India · (2016) 1 ABR 267 : (2015) 12 AD (SC) 491 : (2016) 1 ALD 51 : (2016) 114 ALR 706 : (2016) 1 AWC 506 : (2016) 1 BomCR 250 : (2016) 1 CDR 23 : (2016) 1 CTC 249 : (2016) 1 DMC 1 : (2016) 1 JCC 10 : (2016) 1 JLJR 86 : (2015) 8 MLJ 760 : (2016) 1 PL

Contract Act, 1872 - Section 16Hindu Marriage Act, 1955 - Section 13(1), 13B, 13B(1), 23, 23(1)
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Supreme Court02 Dec 2015Allowed

Purushotham Vs State of Karnataka and others

Supreme Court Of India · (2016) AIR (SC) 84 : (2016) 1 AKR 423 : (2016) 2 ALLMR 454 : (2016) 1 AWC 736 : (2015) 13 SCALE 505

Bangalore Development Authority Act, 1976 - Section 2, 38AConstitution of India, 1950 - Article 226
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Supreme Court01 Dec 2015Disposed Of

Poona Employees Union Vs Force Motors Limited and others

Supreme Court Of India · (2016) 1 ABR 252 : (2016) 1 ALLMR 978 : (2016) 1 AWC 388 : (2016) 1 BomCR 1 : (2016) 148 FLR 217 : (2016) LabIC 94 : (2016) 1 LLJ 1 : (2015) 13 SCALE 57 : (2016) 2 SCC 531 : (2016) 1 SCT 167

Constitution of India, 1950 - Article 136Maharashtra Recognition of Trade Unions and Prevention of Unfair Labour Practices Act, 1971 - Section 11, 12, 12(5), 13, 14Trade Unions Act, 1926 - Section 22, 29, 6
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