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Supreme Court Of India judgments

59,848 judgments · page 616 of 2,993

Supreme Court29 Dec 2015Allowed

Pramod Vs State of Maharashtra and others

Supreme Court Of India · (2016) 1 ABR 738 : (2016) AIR (SC) 204 : (2016) 1 ALLMR 957 : (2016) 148 FLR 555 : (2016) LabIC 481 : (2016) 1 MLJ 403 : (2016) 1 SCALE 42

All India Council for Technical Education Act, 1987 - Section 10, 23(1)Maharashtra Employees of Private Schools (Conditions of Service) Regulation Act, 1977 - Section 2(24), 9Maharashtra Employees of Private Schools (Conditions of Service) Rules, 1981 - Rule 3, 3(1), 3(3), 3(5)
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Supreme Court29 Dec 2015Disposed Of

S.K.L. Co. Vs Chief Commercial Officer and others

Supreme Court Of India · (2016) AIR (SC) 193 : (2016) 1 AKR 491 : (2016) 1 AWC 911 : (2016) 1 BC 454 : (2016) 1 MLJ 473 : (2016) 1 SCALE 16

Constitution of India, 1950 - Article 12, 14, 19(1), 73Railways Act, 1890 - Section 27, 28, 41, 70, 71Railways Act, 1989 - Section 27A, 28, 30, 31, 32
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Supreme Court29 Dec 2015Dismissed

The Kerala Bar Hotels Association and others Vs State of Kerala and others

Supreme Court Of India · AIR (2016) SC 163 : (2016) 2 CTC 192 : (2016) 1 ILR (Ker) 227 : (2016) 1 KLJ 95 : (2016) 1 KLT 134 : (2016) 1 MLJ 202 : (2016) 1 RCR(Civil) 681 : (2016) 1 SCALE 70 : 2015 SCR 256 : 2015 (12) JT 626

Constitution of India, 1950 — Article 14, 19, 19(1), 19(2), 19(3)Foreign Liquor Rules — Rule 13(3)Kerala Abkari Act, 1077 — Section 10, 15C, 24, 25, 26
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Supreme Court16 Dec 2015Allowed

Mohd. Feroz Khan @ Feroz Vs State Of Andhra Pradesh

Supreme Court Of India · (2015) SCR 147 : (2016) 3 JT 519 : (2015) 13 Scale 834

Constitution Of India, 1950 — Article 32Juvenile Justice (Care and Protection of Children) Rules, 2007 — Rule 12, 98Indian Penal Code, 1860 — Section 109, 120B, 302, 396
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Supreme Court16 Dec 2015Dismissed

State of Maharashtra Vs Hemant Kawadu Chauriwal and others

Supreme Court Of India · (2016) 1 ACR 543 : (2016) AIR (SC) 287 : (2016) 1 BomCR(Cri) 370 : (2016) 1 CCR 60 : (2016) CriLJ 663 : (2016) 1 Crimes 91 : (2016) 1 DMC 125 : (2016) 1 JLJR 268 : (2016) 1 MLJ(Cri) 231 : (2016) 1 NCC 196 : (2016) 1 RCR(Criminal) 628 : (2015) 13

Penal Code, 1860 (IPC) - Section 302, 304B, 34, 498A
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Supreme Court16 Dec 2015Allowed

Narender Kumar Vs State of NCT of Delhi

Supreme Court Of India · (2016) 1 ACR 537 : (2016) AIR (SC) 150 : (2016) 92 ALLCC 957 : (2016) 1 CCR 64 : (2016) CriLJ 623 : (2016) 1 Crimes 84 : (2016) 1 JLJR 302 : (2016) 1 MLJ(Cri) 224 : (2016) 1 RCR(Criminal) 666 : (2015) 13 SCALE 821 : (2016) 1 UC 72

Delhi Police Act, 1978 - Section 112, 117Penal Code, 1860 (IPC) - Section 302, 307, 309, 330, 34
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Supreme Court16 Dec 2015Dismissed

Rajiv Singh Vs State of Bihar and others

Supreme Court Of India · (2016) 1 ACR 510 : (2016) 1 CCR 70 : (2016) 1 Crimes 107 : (2016) 1 DMC 24 : (2016) 1 MLJ(Cri) 235 : (2016) 1 RCR(Criminal) 640 : (2015) 13 SCALE 901 : (2016) 1 UC 1

Criminal Procedure Code, 1973 (CrPC) - Section 293, 313, 323Dowry Prohibition Act, 1961 - Section 3, 4Evidence Act, 1872 - Section 113B
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Supreme Court16 Dec 2015Disposed Of

State of Punjab Vs Bittu and others

Supreme Court Of India · (2016) 1 ACR 546 : (2016) AIR (SC) 146 : (2016) 1 CCR 90 : (2016) 1 MLJ(Cri) 362 : (2016) 1 NCC 174 : (2016) 1 RCR(Criminal) 1043 : (2015) 13 SCALE 794 : (2015) 3 UC 2396

Penal Code, 1860 (IPC) - Section 120B, 201, 302, 364
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Supreme Court16 Dec 2015Dismissed

Gautam Kundu Vs Manoj Kumar, Assistant Director, Eastern Region, Directorate of Enforcement (Prevention of Money Laundering Act) Govt. of India

Supreme Court Of India · (2016) 1 ACR 550 : (2016) AIR (SC) 106 : (2016) 92 ALLCC 931 : (2016) ALLMR(Cri) 453 : (2016) 1 CCR 39 : (2016) CriLJ 666 : (2016) 1 JLJR 291 : (2016) 1 MLJ(Cri) 200 : (2016) 1 RCR(Criminal) 398 : (2015) 13 SCALE 808 : (2016) 133 SCL 341

Companies Act, 1956 - Section 117A, 56, 67(3)Criminal Procedure Code, 1973 (CrPC) - Section 439, 5Penal Code, 1860 (IPC) - Section 405
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Supreme Court16 Dec 2015Allowed

Bimla Devi and others Vs Rajesh Singh and others

Supreme Court Of India · (2016) 1 ACR 506 : (2016) AIR (SC) 158 : (2016) 92 ALLCC 902 : (2016) ALLMR(Cri) 405 : (2016) 1 CCR 48 : (2016) 1 Crimes 213 : (2016) 1 JLJR 252 : (2016) 1 MLJ(Cri) 189 : (2016) 1 RCR(Criminal) 844 : (2015) 13 SCALE 748 : (2016) 1 UC 33

Arms Act, 1959 - Section 27Criminal Procedure Code, 1973 (CrPC) - Section 174Penal Code, 1860 (IPC) - Section 147, 148, 149, 152, 201
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Supreme Court16 Dec 2015Dismissed

Mangu Singh and others Vs Dharmendra and others

Supreme Court Of India · (2016) 1 ACR 532 : (2016) 2 ALJ 139 : (2016) 1 CCR 53 : (2016) 1 CGLJ 299 : (2016) CriLJ 785 : (2016) 1 Crimes 94 : (2016) 1 JLJR 271 : (2016) 1 MLJ(Cri) 217 : (2015) 13 SCALE 800 : (2016) 1 UC 48

Arms Act, 1959 - Section 25Evidence Act, 1872 - Section 101, 106, 27Penal Code, 1860 (IPC) - Section 302, 313
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Supreme Court16 Dec 2015Partly Allowed

Prem Nath Bali Vs Registrar, High Court of Delhi and others

Supreme Court Of India · (2016) AIR (SC) 101 : (2016) 1 ALLMR 963 : (2016) 148 FLR 736 : (2016) 1 JLJR 308 : (2016) 1 KLJ 319 : (2016) LabIC 533 : (2015) 13 SCALE 742

Central Civil Services (Classification, Control and Appeal) Rules, 1965 - Rule 10(5), 14
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