Supreme Court11 Jan 2016Dismissed

Sciemed Overseas Inc. Vs BOC India Limited and Others

Supreme Court Of India · (2016) 2 ADJ 143 : (2016) 158 AIC 123 : (2016) AIR(SCW) 345 : (2016) 1 AIRJharR 377 : (2016) AIRSC 345 : (2016) AllSCR 370 : (2016) 2 AllWC 1885 : (2016) 114 ALR 907 : (2016) 3 AndhLD 11 : (2016) 1 ApexCourtJudgments(SC) 606 : (2016) 1 ARC 498 : (2016) 1

Supreme Court08 Jan 2016Allowed

Priyanka Chawla Vs Amit Chawla

Supreme Court Of India · (2016) 166 AIC 173 : (2016) 119 ALR 48 : (2016) 2 ApexCourtJudgments(SC) 281 : (2016) 1 BBCJ 223 : (2016) 1 CalLT 67 : (2016) 4 CivilLJ 158 : (2016) 1 DMC 287 : (2016) DNJ 312 : (2016) 1 JT 174 : (2016) 3 KCCR 292 : (2016) 2 RCRCivil 285 : (2016) 2 Recent

Civil Procedure Code, 1908 (CPC) - Section 125, Section 156(3)Penal Code, 1860 (IPC) - Section 147, Section 323, Section 379, Section 427, Section 452, Section 498A, Section 506, Section 509, Section 879Protection of Women From Domestic Violence Act, 2005 - Section 12
Supreme Court08 Jan 2016Allowed

Chairman and Managing Director Central Bank of India and Others Vs Central Bank of India SC/ST Employees Welfare Association and Others

Supreme Court Of India · (2016) 4 ADJ 15 : (2016) AIR(SCW) 326 : (2016) AIRSC 326 : (2016) AllSCR 630 : (2016) 2 AllWC 1890 : (2016) 3 AndhLD 59 : (2016) 1 BBCJ 340 : (2016) 1 BLJud 202 : (2016) 4 CalHCN 172 : (2016) 121 CutLT 416 : (2016) 2 ICC 553 : (2016) 1 JBCJ 205 : (2016) 2

Civil Procedure Code, 1908 (CPC) - Order 47 Rule 1Constitution of India, 1950 - Article 12, Article 15, Article 16, Article 16(4A), Article 226Supreme Court Rules, 2013 - Order 47 Rule 1
Supreme Court08 Jan 2016Partly Allowed

Usmangani Adambhai Vahora Vs State of Gujarat and Others

Supreme Court Of India · (2016) 93 ACrC 459 : (2016) 158 AIC 38 : (2016) 1 AICLR 659 : (2016) AIR(SCW) 336 : (2016) AIRSC 336 : (2016) AllSCRCrl 313 : (2016) 1 BBCJ 84 : (2016) 1 BLJud 163 : (2016) 1 BomCR(Cri) 549 : (2016) 3 CalCriLR 25 : (2016) 2 CalLT 119 : (2016) CriLR 49 : (

Constitution of India, 1950 - Article 21, Article 227Criminal Procedure Code, 1973 (CrPC) - Section 319, Section 406, Section 407, Section 408, Section 408(1)Penal Code, 1860 (IPC) - Section 120B, Section 147, Section 148, Section 149, Section 342, Section 364A, Section 447, Section 506(2)
Supreme Court07 Jan 2016Disposed Of

Alkali Manufacturers Assn. of India and Others Vs Designated Authority, D.A.D.A.S. and Others

Supreme Court Of India · (2016) 332 ELT 3 : (2016) 2 JT 350 : (2016) 2 RecentApexJudgments(RAJ) 570 : (2016) 1 Scale 422 : (2016) 11 SCC 165

Central Excises and Salt Act, 1944 - Section 3Customs Tariff (Identification, Assessment and Collection of Anti-dumping Duty on Dumped Articles and for Determination of Injury) Rules, 1995 - Rule 11, Rule 14, Rule 16, Rule 17, Rule 5, Rule 5(1), Rule 5(3), Rule 5(4)Customs Tariff Act, 1975 - Section 9A
Supreme Court07 Jan 2016Dismissed

Commr. of Income Tax Vs Bank of Nova Scotia

Supreme Court Of India · (2016) AIR(SCW) 608 : (2016) AIRSC 608 : (2016) 283 CurTR 128 : (2016) 380 ITR 550 : (2016) 1 JT 176 : (2016) 1 Scale 492 : (2016) 15 SCC 81

Income Tax Act, 1961 - Section 201(1), Section 201(1A), Section 271C
Supreme Court07 Jan 2016Allowed

K.S. Sanjeev Vs State of Kerala and Others

Supreme Court Of India · (2016) 160 AIC 256 : (2016) 162 AIC 86 : (2016) AIR(SCW) 605 : (2016) 2 AIRJharR 257 : (2016) AIRSC 605 : (2016) AllSCR 410 : (2016) 1 AllWC 975 : (2016) 116 ALR 6 : (2016) 2 AndhLD 151 : (2016) 1 ApexCourtJudgments(SC) 486 : (2016) 1 BBCJ 222 : (2016) 1

Supreme Court07 Jan 2016Dismissed

Awadesh Kumar Jha and Others Vs The State of Bihar

Supreme Court Of India · (2016) 92 ACrC 890 : (2016) 158 AIC 260 : (2016) 1 AICLR 721 : (2016) AIR(SCW) 373 : (2016) AIRSC 373 : (2016) AllSCRCrl 357 : (2016) 1 ApexCourtJudgments(SC) 200 : (2016) 1 BBCJ 112 : (2016) 1 BLJud 169 : (2016) 1 BomCR(Cri) 542 : (2016) 2 CalCriLR 10 :

Constitution of India, 1950 - Article 19, Article 20(2), Article 21, Article 226, Article 227Criminal Procedure Code, 1973 (CrPC) - Section 154, Section 155, Section 156, Section 157, Section 162, Section 169, Section 170, Section 173, Section 173(2), Section 173(8), Section 239, Section 300, Section 482General Clauses Act, 1897 - Section 26
Supreme Court07 Jan 2016Allowed

Lakhmi Chand Vs Reliance General Insurance

Supreme Court Of India · (2016) ACJ 551 : (2016) 158 AIC 77 : (2016) AIR(SCW) 315 : (2016) 1 AIRBomR 828 : (2016) 1 AirKarR 785 : (2016) AIRSC 315 : (2016) 2 AllLJ 120 : (2016) 114 ALR 901 : (2016) 3 AndhLD 53 : (2016) 1 ApexCourtJudgments(SC) 333 : (2016) 1 BBCJ 122 : (2016) 3 C

Consumer Protection Act, 1986 - Section 12, Section 149(2), Section 163A, Section 166, Section 21Penal Code, 1860 (IPC) - Section 279, Section 304A, Section 337, Section 338, Section 427
Supreme Court07 Jan 2016Dismissed

Sudip Kr. Sen and Others Vs State of West Bengal and Others

Supreme Court Of India · (2016) 92 ACrC 995 : (2016) 158 AIC 269 : (2016) AIR(SCW) 310 : (2016) AIRSC 310 : (2016) AllSCRCrl 331 : (2016) 1 ApexCourtJudgments(SC) 496 : (2016) 1 BBCJ 193 : (2016) 1 BLJud 178 : (2016) 2 CalCriLR 294 : (2016) 1 CalLT 70 : (2016) CriLJ 1121 : (2016)

Arms Act, 1959 - Section 25, Section 27Constitution of India, 1950 - Article 136Evidence Act, 1872 - Section 134
Supreme Court06 Jan 2016Allowed

Union of India (UOI) and Others Vs Col. Chander Ballabh Sharma

Supreme Court Of India · (2016) AIR(SCW) 320 : (2016) AIRSC 320 : (2016) AllSCR 692 : (2016) 2 ApexCourtJudgments(SC) 111 : (2016) 1 BBCJ 233 : (2016) LIC 724 : (2016) 2 RecentApexJudgments(RAJ) 615 : (2016) 1 Scale 247 : (2016) 4 SCC 555 : (2016) 1 SCCLS 723 : (2016) 2 SCT 276