Supreme Court18 Jan 2016Allowed
Swaraj Abhiyan Vs Union of India
Supreme Court Of India · (2016) 7 SCC 498
COURT ARCHIVE
Supreme Court Of India judgments
59,848 judgments · page 612 of 2,993
Supreme Court18 Jan 2016Allowed
Boorugu Mahadev and Sons and Others Vs Sirigiri Narasing Rao and Others
Supreme Court Of India · (2016) 159 AIC 245 : (2016) AIR(SCW) 433 : (2016) AIRSC 433 : (2016) AllSCR 582 : (2016) 2 AllWC 1610 : (2016) 117 ALR 473 : (2016) 2 AndhLD 103 : (2016) 2 ApexCourtJudgments(SC) 385 : (2016) 1 ARC 490 : (2016) 2 BLJud 34 : (2016) 4 CalHCN 164 : (2016) 3
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 - Section 10
Supreme Court18 Jan 2016Dismissed
Ganapathy and Company Vs The Commissioner, Income Tax Bangalore
Supreme Court Of India · (2016) AIR(SCW) 422 : (2016) 1 AirKarR 767 : (2016) AIRSC 422 : (2016) 283 CurTR 121 : (2016) 381 ITR 363 : (2016) 1 JT 250 : (2016) 2 KCCR 95 : (2016) 1 MLJ 555 : (2016) 1 Scale 333 : (2016) 11 SCC 274
Constitution of India, 1950 - Article 136Income Tax Act, 1961 - Section 256(2), Section 35(2A), Section 40A(2)
Supreme Court18 Jan 2016Disposed Of
State through Narcotics Control Bureau Vs Yusuf and Others
Supreme Court Of India · (2016) 93 ACrC 499 : (2016) 93 ACrC 930 : (2016) 159 AIC 269 : (2016) 160 AIC 169 : (2016) AIR(SCW) 426 : (2016) AIRSC 426 : (2016) AllSCRCrl 621 : (2016) 2 ApexCourtJudgments(SC) 83 : (2016) 1 BBCJ 224 : (2016) 1 BomCR(Cri) 788 : (2016) 2 CriCC 249 : (20
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 21, Section 25, Section 28, Section 29, Section 4, Section 41(1), Section 50, Section 67, Section 8, Section 89
Supreme Court18 Jan 2016Disposed Of
Kasamsha Ramjanisha Diwan Vs Gujarat State Wakf Board and Others
Supreme Court Of India · (2016) 166 AIC 174 : (2016) 119 ALR 30 : (2016) 3 CivilLJ 147 : (2016) 3 GLR 2118 : (2016) 1 JT 421 : (2016) 133 RD 693 : (2016) 2 Scale 96 : (2016) 3 SCC 132
Supreme Court18 Jan 2016Disposed Of
Pattabiram Nadargal Iyyakiya Sangam and Others Vs N. Natesan Nadar and Others
Supreme Court Of India · (2016) 1 JT 363 : (2016) 2 Scale 93
Supreme Court18 Jan 2016Disposed Of
Subhash Agarwal and Others Vs State of Haryana and Others
Supreme Court Of India · (2016) AllSCR 568 : (2016) 1 ApexCourtJudgments(SC) 500 : (2016) 1 JT 362 : (2016) 1 RecentApexJudgments(RAJ) 528 : (2016) 2 Scale 101 : (2016) 15 SCC 659
Land Acquisition Act, 1894 - Section 4, Section 6
Supreme Court18 Jan 2016Partly Allowed
Ramesh Chandra Bhandari Vs Ram Singh Salal
Supreme Court Of India · (2016) AIR(SCW) 665 : (2016) AIRSC 665 : (2016) 2 AllLJ 649 : (2016) AllSCR 579 : (2016) 2 AllWC 1599 : (2016) 115 ALR 671 : (2016) 2 ARC 232 : (2017) 1 CivCC 585 : (2016) DNJ 323 : (2016) 1 JLJR 499 : (2016) 2 JT 169 : (2016) 1 MLJ 831 : (2016) 2 PLJR 10
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 - Section 21, Section 21(1)
Supreme Court18 Jan 2016Allowed
Chairman, Odisha Joint Entrance Examination Vs Jasobanta Nayak and Others
Supreme Court Of India · (2016) 4 ADJ 26 : (2016) 160 AIC 204 : (2016) AIR(SCW) 606 : (2016) 2 AIRJharR 258 : (2016) AIRSC 606 : (2016) 2 ALLMR 475 : (2016) 2 AllWC 1601 : (2016) 1 ApexCourtJudgments(SC) 539 : (2016) 2 JCR 125 : (2016) 1 JLJR 459 : (2016) 1 JT 374 : (2016) 2 LawH
Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 - Section 39
Supreme Court18 Jan 2016Partly Allowed
Rahman Industries Pvt. Ltd. Vs State of U.P. and Others
Supreme Court Of India · (2016) AIR(SCW) 551 : (2016) AIRSC 551 : (2016) 2 AllLJ 189 : (2016) AllSCR 712 : (2016) 2 AllWC 1603 : (2016) 1 ApexCourtJudgments(SC) 771 : (2016) 2 BCR 84 : (2016) 1 CLR 643 : (2016) DNJ 424 : (2016) 148 FLR 976 : (2016) 149 FLR 6 : (2016) 1 JCR 334 :
Supreme Court18 Jan 2016Allowed
Arun Manohar Dange and Others Vs Special Land Acquisition Officer
Supreme Court Of India · (2016) 2 ALLMR 979 : (2016) 1 ApexCourtJudgments(SC) 663 : (2016) 2 BCR 154 : (2016) 1 JT 377 : (2016) 2 LawHerald 1574 : (2016) 2 LawHeraldSC 1040 : (2016) 2 RCRCivil 169 : (2016) 2 RecentApexJudgments(RAJ) 72 : (2016) 2 Scale 98 : (2016) 13 SCC 319
Supreme Court18 Jan 2016Disposed Of
Ashish Ranjan & Ors. Vs Union of India & Ors.
Supreme Court Of India · (2016) 4 JT 127 : (2016) 4 Scale 370 : (2016) 11 SCC 225
Supreme Court18 Jan 2016Disposed Of
Indian Young Lawyers Association & Ors. Vs State of Kerala & Ors.
Supreme Court Of India · (2016) 01 SC CK 0025
Constitution of India, 1950 — Article 32
Supreme Court18 Jan 2016Allowed
Canara Bank Vs D.R.P. Sundharam
Supreme Court Of India · (2016) 4 RSJ 399 : (2016) 1 Scale 525 : (2016) 12 SCC 724 : (2017) 1 SCCLS 431 : (2016) 1 SCT 803 : (2016) 6 SLR 475
Canara Bank (Officers) Service Regulations, 1979 - Regulations 20(1), Regulations 20(2), Regulations 20(3)Constitution of India, 1950 - Article 136, Article 226;
Supreme Court15 Jan 2016Dismissed
Anuj Joshi and Others Vs Chief Conservator of Forests and Others
Supreme Court Of India · (2016) 160 AIC 253 : (2016) 117 ALR 457 : (2016) 1 ApexCourtJudgments(SC) 732 : (2016) 2 JCR 99 : (2016) 3 JT 66 : (2016) 1 PLJ 455 : (2016) 1 RecentApexJudgments(RAJ) 396 : (2016) 1 Scale 325 : (2016) 12 SCC 455 : (2016) 6 WBLR 453
Constitution of India, 1950 - Article 129Contempt of Courts Act, 1971 - Section 15, Section 2(3)
Supreme Court15 Jan 2016Disposed Of
Brahmosmj Education Society and another Vs State of West Bengal and others
Supreme Court Of India · (2016) 3 Scale 300
Constitution of India, 1950 — Article 32
Supreme Court15 Jan 2016Disposed Of
The Commissioner, Commercial Taxes Vs M/s. Jay Narayan Enterprises
Supreme Court Of India · (2017) 95 UPTC 357
Uttar Pradesh Value Added Tax Act, 2008 - Section 48, Section 52
Supreme Court14 Jan 2016Disposed Of
State of U.P. and Others Vs All U.P. Consumer Protection Bar Association
Supreme Court Of India · (2016) 3 ALLMR 487 : (2016) 1 ApexCourtJudgments(SC) 676 : (2016) 1 ConLT 450 : (2016) 1 LawHeraldSC 713 : (2016) 1 RCRCivil 1024 : (2016) 1 RecentApexJudgments(RAJ) 708 : (2016) 3 Scale 172 : (2016) 11 SCC 606
Supreme Court14 Jan 2016Disposed Of
Commissioner of Customs Vs K.M. Ganatra and Co.
Supreme Court Of India · (2016) 332 ELT 15 : (2016) 2 JT 341 : (2016) 3 KCCR 335 : (2016) 1 RCRCivil 889 : (2016) 1 RecentApexJudgments(RAJ) 398 : (2016) 1 Scale 435 : (2016) 4 SCC 687
Constitution of India, 1950 - Article 136Customs Act, 1962 - Section 129(1), Section 129A, Section 129B, Section 146, Section 146(2)Customs House Agents Licensing Regulations, 1984 - Regulation 10, Regulation 11, Regulation 12, Regulation 13, Regulation 14, Regulation 19, Regulation 21, Regulation 21(2), Regulation 23, Regulation 25
Supreme Court14 Jan 2016Disposed Of
Commissioner of Central Excise Vs Hindustan National Glass and Industries Limited
Supreme Court Of India · (2016) AIR(SCW) 547 : (2016) AIRSC 547 : (2016) 332 ELT 193 : (2016) 2 JT 206 : (2016) 5 RCRCivil 248 : (2016) 1 RecentApexJudgments(RAJ) 590 : (2016) 1 Scale 443 : (2016) 4 SCC 675
Central Excises and Salt Act, 1944 - Section 11A(1), Section 11AC, Section 4(1)