Supreme Court20 Jan 2016Allowed

Union of India (UOI) and Others Vs HBL Nife Power Systems Ltd.

Supreme Court Of India · (2016) AIR(SCW) 558 : (2016) 1 AIRJharR 852 : (2016) AIRSC 558 : (2016) AllSCR 562 : (2016) 2 AllWC 1538 : (2017) 1 ApexCourtJudgments(SC) 348 : (2016) 121 CutLT 613 : (2016) 1 JT 381 : (2016) 1 MLJ 600 : (2016) 1 RecentApexJudgments(RAJ) 619 : (2016) 1 S

Constitution of India, 1950 - Article 14
Supreme Court20 Jan 2016Allowed

State of Rajasthan and Others Vs Gotan Lime Stone Khanji Udyog Pvt. Ltd. and Others

Supreme Court Of India · (2016) 159 AIC 232 : (2016) AIR(SCW) 510 : (2016) AIRSC 510 : (2016) 4 ALLMR 450 : (2016) 2 AllWC 2140 : (2016) 1 BBCJ 349 : (2016) 195 CompCas 263 : (2016) 121 CutLT 533 : (2016) DNJ 138 : (2016) 6 FLT 229 : (2016) 1 JBCJ 414 : (2017) 2 JLJR 434 : (2016)

Companies Act, 1956 - Section 3(1)Constitution of India, 1950 - Article 14, Article 39Mines and Minerals (Regulation and Development) (Amendment) Act, 2015 - Section 12A(6)
Supreme Court20 Jan 2016Dismissed

Jagatjit Industries Limited Vs The Intellectual Property Appellate Board and Others

Supreme Court Of India · (2016) AIR(SCW) 478 : (2016) 2 AIRBomR 74 : (2016) 2 AIRJharR 275 : (2016) AIRSC 478 : (2016) AllSCR 523 : (2016) 2 AllWC 2029 : (2016) 2 AndhLD 172 : (2016) 1 BBCJ 207 : (2016) 1 JT 316 : (2016) 3 KCCR 297 : (2016) 1 KLT 82 : (2016) 65 PTC 242 : (2016) 2

Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17Constitution of India, 1950 - Article 166, Article 309Trade and Merchandise Marks Act, 1958 - Section 107(1)
Supreme Court20 Jan 2016Allowed

District Collector, Vellore District Vs K. Govindaraj

Supreme Court Of India · (2016) AIR(SCW) 526 : (2016) AIRSC 526 : (2016) AllSCR 699 : (2016) 2 AndhLD 152 : (2016) 2 JBCJ 376 : (2016) 3 JT 320 : (2016) 2 RecentApexJudgments(RAJ) 368 : (2016) 1 Scale 467 : (2016) 4 SCC 763

Constitution of India, 1950 - Article 226Tamil Nadu Minor Mineral Concession Rules, 1959 - Rule 8, Rule 8(8), Rule 8A, Rule 8C
Supreme Court20 Jan 2016Allowed

Vishal N. Kalsaria Vs Bank of India and Others

Supreme Court Of India · (2016) ACD 370 : (2016) 159 AIC 113 : (2016) AIR(SCW) 530 : (2016) 1 AIRBomRCri 545 : (2016) 2 AIRJharR 243 : (2016) 1 AirKarR 771 : (2016) AIRSC 530 : (2016) 2 ALLMR 920 : (2016) ALLMRCri 1322 : (2016) 115 ALR 442 : (2016) 1 ApexCourtJudgments(SC) 307 :

Constitution of India, 1950 - Article 1, Article 141, Article 2, Article 245, Article 246, Article 246(2), Article 247, Article 248, Article 249, Article 250, Article 251, Article 252, Article 253, Article 254, Article 3, Article 4Maharashtra Rent Control Act, 1999 - Section 15, Section 33, Section 38CRecovery of Debts Due to Banks and Financial Institutions Act, 1993 - Section 34(1)
Supreme Court19 Jan 2016Allowed

State of Haryana Vs Eros City Developers Pvt. Ltd. and Others

Supreme Court Of India · (2016) 159 AIC 250 : (2016) AIR(SCW) 451 : (2016) 1 AIRJharR 825 : (2016) AIRSC 451 : (2016) AllSCR 412 : (2016) 2 AllWC 1605 : (2016) 115 ALR 437 : (2016) 3 AndhLD 1 : (2016) 1 ApexCourtJudgments(SC) 427 : (2016) 1 BBCJ 251 : (2016) 1 BLJud 225 : (2016)

Land Acquisition Act, 1894 - Section 4, Section 5A, Section 6Punjab Scheduled Roads and Controlled Areas Restriction of Unregulated Development Rules, 1965 - Rule 26D
Supreme Court19 Jan 2016Dismissed

Surender Vs State of Haryana

Supreme Court Of India · (2016) 97 ACrC 485 : (2016) 93 ACrC 497 : (2016) 159 AIC 24 : (2016) 167 AIC 156 : (2016) 4 AICLR 939 : (2016) AIR(SCW) 508 : (2016) 2 AIRJharR 342 : (2016) AIRSC 508 : (2016) ALLMRCri 885 : (2016) 3 BLJud 155 : (2016) 1 BomCR(Cri) 697 : (2016) 4 CriCC 11

Civil Procedure Code, 1908 (CPC) - Section 161, Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 18, Section 50
Supreme Court19 Jan 2016Allowed

State of Gujarat and Others Vs Shree Ratnakar Enterprise

Supreme Court Of India · (2016) AllSCR 684 : (2016) 2 ApexCourtJudgments(SC) 181 : (2016) 122 CutLT 174 : (2016) 332 ELT 389 : (2016) 2 JCR 127 : (2016) 1 JT 308 : (2016) 5 RCRCivil 269 : (2016) 2 RecentApexJudgments(RAJ) 357 : (2016) 1 Scale 386 : (2016) 13 SCC 186 : (2016) 5 WB

Supreme Court19 Jan 2016Dismissed

Parveen Vs The State of Haryana

Supreme Court Of India · (2016) 93 ACrC 999 : (2016) 160 AIC 47 : (2016) AIR(SCW) 719 : (2016) 2 AIRJharR 375 : (2016) AIRSC 719 : (2016) AllSCRCrl 613 : (2016) 1 AndhLDCriminal 754 : (2016) CriLR 129 : (2016) sup1 CutLTCriminal 862 : (2016) 2 ECrC 98 : (2016) 1 JCC 729 : (2016)

Arms Act, 1959 - Section 25Penal Code, 1860 (IPC) - Section 398, Section 401, Section 411, Section 471
Supreme Court19 Jan 2016Disposed Of

National Highways Authority of India Vs NCC-KNR (JV)

Supreme Court Of India · (2016) 161 AIC 121 : (2016) 116 ALR 506 : (2016) 1 ApexCourtJudgments(SC) 432 : (2016) 1 ArbiLR 511 : (2016) 1 JT 360 : (2016) 2 RAJ 59 : (2016) 1 RecentApexJudgments(RAJ) 623 : (2016) 1 Scale 390 : (2016) 13 SCC 329

Supreme Court19 Jan 2016Partly Allowed

Nankaunoo Vs State of U.P.

Supreme Court Of India · (2016) 93 ACrC 493 : (2016) 97 ACrC 473 : (2016) 167 AIC 152 : (2016) 159 AIC 20 : (2016) 2 AICLR 219 : (2016) AIR(SCW) 447 : (2016) 1 AIRJharR 821 : (2016) AIRSC 447 : (2016) 2 AllLJ 191 : (2016) AllSCRCrl 394 : (2016) 1 AndhLDCriminal 367 : (2016) 1 Ape

Civil Procedure Code, 1908 (CPC) - Section 313Penal Code, 1860 (IPC) - Section 300, Section 302, Section 304, Section 307
Supreme Court19 Jan 2016Partly Allowed

Bobbili Ramakrishna Raju Yadav and Others Vs State of Andhra Pradesh and Others

Supreme Court Of India · (2016) 93 ACrC 503 : (2016) 159 AIC 264 : (2016) 1 AICLR 678 : (2016) AIR(SCW) 442 : (2016) 1 AIRBomRCri 515 : (2016) 1 AIRJharR 817 : (2016) AIRSC 442 : (2016) AllSCRCrl 347 : (2016) 1 AndhLDCriminal 361 : (2016) 1 ApexCourtJudgments(SC) 453 : (2016) 1 B

Civil Procedure Code, 1908 (CPC) - Section 482Dowry Prohibition Act, 1961 - Section 3, Section 4, Section 6, Section 6(1), Section 6(3)Penal Code, 1860 (IPC) - Section 304B, Section 405, Section 406, Section 498A
Supreme Court19 Jan 2016Allowed

Bijender and another Vs Ramesh Chand and others

Supreme Court Of India · (2016) 2 ApexCourtJudgments(SC) 366 : (2016) 2 CivCC 710 : (2016) 3 ICC 230 : (2016) 3 LawHerald 2065 : (2016) 2 LawHeraldSC 1416 : (2016) 2 RCRCivil 828 : (2016) 2 RecentApexJudgments(RAJ) 701 : (2016) 3 Scale 284 : (2016) 12 SCC 483

Hindu Adoptions and Maintenance Act, 1956 — Section 16