Supreme Court14 Jan 2016Allowed
Ishwar Das Moolrajani Vs Union of India (UOI)
Supreme Court Of India · (2016) 332 ELT 387
Customs Act, 1962 - Section 104, Section 111, Section 123, Section 135;, Section 2(25)
COURT ARCHIVE
Supreme Court Of India judgments
59,848 judgments · page 613 of 2,993
Supreme Court14 Jan 2016Dismissed
Shawal Singh (D) Thr. Lrs. Vs Land Acquisition Collector, HP and another
Supreme Court Of India · (2016) AIR(SCW) 5548 : (2016) AIRSC 5548 : (2017) 2 AndhLD 17 : (2016) LatestHLJ(HP) 1455 : (2016) 3 Scale 291 : (2016) 12 SCC 619 : (2016) 3 SimLC 1771
Land Acquisition Act, 1894 — Section 4
Supreme Court14 Jan 2016Dismissed
Munni Vs State of M.P.
Supreme Court Of India · (2016) 2 AICLR 891 : (2016) AllSCRCrl 625 : (2016) 2 ApexCourtJudgments(SC) 28 : (2016) 2 CriCC 547 : (2016) 1 JCC 493 : (2016) 1 LawHeraldSC 761 : (2016) 1 RCRCriminal 1040 : (2016) 2 RecentApexJudgments(RAJ) 359 : (2016) 1 Scale 530 : (2016) 12 SCC 694
Arms Act, 1959 - Section 27;Penal Code, 1860 (IPC) - Section 302, Section 34
Supreme Court13 Jan 2016Allowed
V. Varadarajan Vs Asstt. Collr. of C. Ex. and Cus.
Supreme Court Of India · (2016) 332 ELT 34 : (2016) 6 SCC 264 : (2016) 2 SCCCri 538
Customs Act, 1962 - Section 135(1);Foreign Exchange Regulation Act, 1973 - Section 13(1)
Supreme Court13 Jan 2016Disposed Of
Gail (India) Ltd. Vs Petroleum and Natural Gas Regulatory Board and Others
Supreme Court Of India · (2016) AIR(SCW) 411 : (2016) AIRSC 411 : (2016) AllSCR 376 : (2016) 2 AllWC 1089 : (2016) 1 JT 209 : (2016) 1 Scale 322 : (2016) 4 SCC 712 : (2016) 6 WBLR 457
Petroleum and Natural Gas Regulatory Board Act, 2006 - Section 11, Section 12(1), Section 28
Supreme Court13 Jan 2016Dismissed
United India Insurance Company Ltd. Vs Orient Treasures Pvt. Ltd.
Supreme Court Of India · (2016) ACJ 2161 : (2016) 159 AIC 131 : (2016) AIR(SCW) 363 : (2016) AIRSC 363 : (2016) 2 AllLJ 129 : (2016) 3 ALLMR 441 : (2016) 2 AllWC 1091 : (2016) 117 ALR 10 : (2016) 2 AndhLD 157 : (2016) 1 ApexCourtJudgments(SC) 457 : (2016) 1 BBCJ 242 : (2016) 2 Ca
Consumer Protection Act, 1986 - Section 23
Supreme Court13 Jan 2016Allowed
Compassion Unlimited Plus Action Vs Union of India (UOI) and Others
Supreme Court Of India · (2016) AIR(SCW) 429 : (2016) 2 AIRBomR 72 : (2016) AIRSC 429 : (2016) AllSCR 781 : (2016) 2 RecentApexJudgments(RAJ) 109 : (2016) 1 Scale 305 : (2016) 3 SCC 85
Constitution of India, 1950 - Article 51, Article 51APrevention of Cruelty to Animals Act, 1960 - Section 11, Section 11(1), Section 22, Section 3Transportation of Animals on Foot Rules, 2001 - Rule 11
Supreme Court13 Jan 2016Dismissed
Uttam Nandram Somwanshi Vs State of Maharashtra
Supreme Court Of India · (2017) CriLJ 1103 : (2016) sup2 CutLTCriminal 24 : (2017) 3 RCRCriminal 337 : (2016) 3 Scale 287 : (2016) 13 SCC 205
Penal Code, 1860 (IPC) — Section 302, 84
Supreme Court13 Jan 2016Dismissed
Sergi Transformer Explosion Prevention Technologies Pvt. Ltd.& Anr. Vs CTR Manufacturing Industries Ltd. and Anr.
Supreme Court Of India · (2016) 3 Scale 179 : (2016) 12 SCC 713
Criminal Procedure Code, 1973 (CrPC) — Section 195(1)(b), 340
Supreme Court13 Jan 2016Allowed
N.D. Sharma and Others Vs Union of India (UOI) and Others
Supreme Court Of India · (2016) AllSCR 1629 : (2016) 2 BBCJ 20 : (2016) DNJ 314 : (2016) 2 JT 599 : (2016) 1 RecentApexJudgments(RAJ) 499 : (2016) 6 SCC 281
Land Acquisition Act, 1894 - Section 4
Supreme Court13 Jan 2016Dismissed
Nabam Rebia Vs Deputy Speaker and Others
Supreme Court Of India · (2016) 1 Scale 645
Supreme Court12 Jan 2016Disposed Of
Compassion Unlimited Plus Action Vs Union of India (UOI) and Others
Supreme Court Of India · (2016) 1 Scale 299 : (2016) 3 SCC 85
Constitution of India, 1950 - Article 32 Constitution of IndiaPrevention of Cruelty to Animals Act, 1960 - Section 3 Prevention of Cruelty to Animals Act 1960
Supreme Court12 Jan 2016Disposed Of
Medical Council of India Vs JSS Medical College and Others
Supreme Court Of India · (2016) 4 ADJ 25 : (2016) AIR(SCW) 588 : (2016) 1 AIRJharR 857 : (2016) 1 AirKarR 770 : (2016) AIRSC 588 : (2016) AllSCR 506 : (2016) 1 AllWC 969 : (2016) 1 ConLT 466 : (2016) 1 JLJR 398 : (2016) 1 JT 185 : (2016) 2 KCCR 112 : (2016) 1 LawHeraldSC 55 : (20
Supreme Court12 Jan 2016Allowed
L. Gowramma Vs Sunanda and Others
Supreme Court Of India · (2016) 160 AIC 261 : (2016) 164 AIC 105 : (2016) AIR(SCW) 352 : (2016) 1 AIRJharR 383 : (2016) 1 AirKarR 851 : (2016) AIRSC 352 : (2016) 2 ALLMR 968 : (2016) 3 AllWC 2348 : (2016) 117 ALR 883 : (2016) 3 ARC 244 : (2016) 1 BBCJ 134 : (2016) 2 CalHCN 213 :
Hindu Law Womens Rights Act, 1933 - Section 10, Section 10(2), Section 4, Section 4(1), Section 8, Section 8(1), Section 8(5)
Supreme Court12 Jan 2016Disposed Of
Jyoti Sharma Vs Rajinder Kumar Sharma
Supreme Court Of India · (2016) 1 JT 511 : (2016) 2 Scale 100
Hindu Marriage Act, 1955 - Section 13
Supreme Court12 Jan 2016Allowed
Election Commission of India Vs Praful and Others
Supreme Court Of India · (2016) 2 LawHeraldSC 1036 : (2016) 2 RCRCivil 152 : (2016) 2 RecentApexJudgments(RAJ) 22 : (2016) 1 Scale 520 : (2016) 12 SCC 738
Registration of Electors Rules, 1960 - Rule 10, Rule 11, Rule 12, Rule 13, Rule 13(1), Rule 13(2), Rule 14, Rule 15, Rule 16, Rule 17, Rule 18, Rule 19, Rule 20, Rule 21, Rule 22, Rule 23, Rule 24, Rule 25, Rule 26, Rule 27, Rule 31, Rule 31(1), Rule 31(3), Rule 31(4), Rule 31(4A)Representation of the People Act, 1950 - Section 21, Section 21(1), Section 21(2), Section 22;
Supreme Court12 Jan 2016Dismissed
Yogesh Neema and Others Vs State of M.P. and Others
Supreme Court Of India · (2017) 1 CivilLJ 11 : (2016) 1 Scale 517 : (2016) 6 SCC 387
Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 - Section 11, Section 11A, Section 19(1), Section 19(7), Section 24, Section 24(2), Section 6, Section 6(1), Section 69(2)
Supreme Court11 Jan 2016Dismissed
Mathai Vs George and Others
Supreme Court Of India · (2016) AllSCR 714 : (2016) 4 KLT 51 : (2016) 1 RCRCriminal 924 : (2016) 1 RecentApexJudgments(RAJ) 633 : (2016) 2 RSJ 445 : (2016) 2 Scale 102 : (2016) 7 SCC 700 : (2016) 1 SCT 548 : (2016) 5 SLR 226
Constitution of India, 1950 - Article 132, Article 133, Article 134, Article 136
Supreme Court11 Jan 2016Disposed Of
Supreme Court Women Lawyers Association (SCWLA) Vs Union of India (UOI) and Others
Supreme Court Of India · (2016) 94 ACrC 10 : (2016) 160 AIC 217 : (2016) 2 AICLR 676 : (2016) AIR(SCW) 358 : (2016) 1 AIRBomRCri 420 : (2016) 1 AIRJharR 388 : (2016) AIRSC 358 : (2016) AllSCRCrl 302 : (2016) 1 AndhLDCriminal 936 : (2016) 1 CalLJ 204 : (2016) CriLJ 1096 : (2016) 3
Civil Procedure Code, 1908 (CPC) - Section 327(2)Constitution of India, 1950 - Article 141, Article 32Penal Code, 1860 (IPC) - Section 354, Section 376, Section 376(2), Section 376B, Section 376C, Section 376E, Section 377
Supreme Court11 Jan 2016Allowed
State of Assam Vs Ramen Dowarah
Supreme Court Of India · (2016) 92 ACrC 999 : (2016) 158 AIC 11 : (2016) AIR(SCW) 341 : (2016) 1 AIRJharR 474 : (2016) AIRSC 341 : (2016) AllSCRCrl 269 : (2016) 1 AndhLDCriminal 430 : (2016) 1 ApexCourtJudgments(SC) 326 : (2016) 1 BomCR(Cri) 729 : (2016) 2 CalCriLR 1 : (2016) 2 C
Civil Procedure Code, 1908 (CPC) - Section 164, Section 313Penal Code, 1860 (IPC) - Section 300, Section 302, Section 304, Section 34, Section 376, Section 376(G), Section 454