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Supreme Court Of India judgments

59,848 judgments · page 620 of 2,993

Supreme Court24 Nov 2015Partly Allowed

Bridgstone India Pvt. Ltd. Vs Inderpal Singh

Supreme Court Of India · (2015) 12 AD (SC) 549 : (2016) 1 AKR 207 : (2016) 1 ALD(Cri) 1 : (2016) 92 ALLCC 898 : (2016) ALLMR(Cri) 871 : (2016) 1 CALLT 38 : (2016) 1 CCR 1 : (2015) 129 CLA 381 : (2016) 194 CompCas 138 : (2016) CriLJ 553 : (2015) 4 Crimes 583 : (2015) 4 IL

Criminal Procedure Code, 1973 (CrPC) - Section 177, 182(1), 184, 220, 220(1)Negotiable Instruments (Amendment) Second Ordinance, 2015 - Section 1(2), 3, 4Negotiable Instruments Act, 1881 (NI) - Section 138, 142, 142(1), 142(2), 142A
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Supreme Court24 Nov 2015Dismissed

Commercial Taxes Officer Vs A Infrastructure Ltd.

Supreme Court Of India · (2015) 12 AD (SC) 673 : (2016) 53 GST 525 : (2015) 8 MLJ 875 : (2015) 12 SCALE 585 : (2016) 87 VST 190

Central Sales Tax Act, 1956 - Section 8(2A)Madhya Pradesh General Sales Tax Act, 1958 - Section 7, 7ARajasthan Sales Tax Act, 1994 - Section 15
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Supreme Court20 Nov 2015Allowed

Raj Singh Vs State of Haryana

Supreme Court Of India · (2016) 1 AJR 543 : (2016) 92 ALLCC 488 : (2015) 4 CCR 300 : (2015) 4 Crimes 382 : (2015) 3 NCC 802 : (2016) 1 RCR(Criminal) 347 : (2015) 12 SCALE 534 : (2015) 3 UC 2255

Arms Act, 1959 - Section 27Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 148, 149, 302, 307, 323
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Supreme Court20 Nov 2015Dismissed

State of Rajasthan Vs Ramesh

Supreme Court Of India · (2015) 12 AD (SC) 317 : (2016) 1 AJR 555 : (2016) 92 ALLCC 491 : (2016) 1 CCR 6 : (2015) 4 Crimes 568 : (2016) 1 JCC 353 : (2015) 4 JLJR 548 : (2015) 4 MLJ(Cri) 635 : (2015) 3 NCC 814 : (2016) 1 PLJR 65 : (2016) 1 RCR(Criminal) 175 : (2015) 12 SC

Criminal Procedure Code, 1973 (CrPC) - Section 174, 207, 313Penal Code, 1860 (IPC) - Section 201, 300, 302, 304
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Supreme Court20 Nov 2015Allowed

Brij Bihari Singh Vs Bihar State Financial Corporation and others

Supreme Court Of India · (2016) 1 AJR 560 : (2016) 1 AWC 666 : (2016) 1 ESC 1 : (2016) 148 FLR 197 : (2015) GLH 3 757 : (2015) 4 JLJR 510 : (2016) LabIC 48 : (2015) 4 LLJ 513 : (2015) 4 LLN 545 : (2016) 1 PLJR 27 : (2015) 12 SCALE 514 : (2016) 1 SCT 138

Bihar State Financial Corporation (Staff) Regulations, 1965 - Regulation 39, 40Constitution of India, 1950 - Article 311(2)
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Supreme Court20 Nov 2015Allowed

Krishna Bhatacharjee Vs Sarathi Choudhury and others

Supreme Court Of India · (2015) 12 AD (SC) 101 : (2016) 1 AJR 545 : (2016) 1 ALD(Cri) 46 : (2016) 92 ALLCC 443 : (2016) 1 CALLT 17 : (2015) 4 CCR 256 : (2016) 1 CGLJ 105 : (2016) CriLJ 330 : (2015) 4 Crimes 384 : (2015) 3 DMC 823 : (2016) 1 JCC 31 : (2016) 1 JLJR 93 : (2

Constitution of India, 1950 - Article 14, 15, 21Criminal Procedure Code, 1973 (CrPC) - Section 468, 498Hindu Marriage Act, 1955 - Section 10, 10(2), 13(1A)
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Supreme Court19 Nov 2015Allowed

N.K. Ganguly Vs CBI, New Delhi

Supreme Court Of India · (2016) 1 ACR 460 : (2015) 12 AD (SC) 225 : (2016) 1 AJR 339 : (2016) 1 ALJ 315 : (2016) 92 ALLCC 470 : (2016) 1 CALLT 1 : (2015) 4 CCR 267 : (2016) CriLJ 371 : (2015) 4 Crimes 372 : (2016) 1 JCC 243 : (2015) 4 JLJR 554 : (2015) 4 MLJ(Cri) 605 : (

Constitution of India, 1950 - Article 14, 19, 21Criminal Procedure Code, 1973 (CrPC) - Section 156(3), 173(2), 197, 197(1), 200Penal Code, 1860 (IPC) - Section 120A, 120B, 161, 409, 420
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