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Supreme Court Of India judgments

59,848 judgments · page 624 of 2,993

Supreme Court27 Oct 2015Allowed

GMR Energy Ltd. Vs Commissioner of Customs, Bangalore

Supreme Court Of India · (2015) 11 AD (SC) 642 : (2015) 325 ELT 445 : (2015) 52 GST 648 : (2016) 36 GSTR 329 : (2015) 12 SCALE 109 : (2016) 2 SCC 427

Customs Act, 1962 - Section 111, 112, 114A, 138B, 14Customs Valuation (Determination of Price of Imported Goods) Rules, 1988 - Rule 10, 10(1), 3, 4, 4(2)
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Supreme Court27 Oct 2015Dismissed

Sandeep and others Vs Union of India (UOI) and others

Supreme Court Of India · (2015) 11 AD (SC) 397 : (2016) 1 ALD 150 : (2016) 1 AWC 86 : (2015) 4 ESC 670 : (2015) 12 SCALE 24 : (2016) 2 SCC 328 : (2015) 4 SCT 789

Andhra Pradesh (Regulation of Admission to Super Speciality Courses in Medical Colleges) Rules, 1983 - Rule 2(2)Constitution of India, 1950 - Article 14, 15(1), 15(4), 16, 225Post-Graduate Institute of Medical Education and Research, Chandigarh Regulations, 1967 - Regulation 27
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Supreme Court27 Oct 2015Allowed

Managing Director, K.S.R.T.C. and others Vs New India Assurance Company Ltd. and others

Supreme Court Of India · (2016) 1 ABR 10 : (2015) 4 ACC 644 : (2015) ACJ 2849 : (2015) 11 AD (SC) 353 : (2015) 6 ALD 166 : (2016) 1 AWC 316 : (2015) 4 JLJR 465 : (2016) 1 PLJR 114 : (2015) 4 RCR(Civil) 938 : (2015) 12 SCALE 52 : (2016) 2 SCC 382 : (2015) 3 UC 2049

Motor Vehicles Act, 1939 - Section 2(19)Motor Vehicles Act, 1988 - Section 146, 146(3), 147, 147(1), 147(2)
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Supreme Court26 Oct 2015Partly Allowed

Rajendra Prakash Agrawal Vs Union of India (UOI) and others

Supreme Court Of India · (2016) 1 ALJ 94 : (2016) 92 ALLCC 969 : (2015) 4 CCR 204 : (2015) 4 Crimes 356 : (2015) 3 NCC 532 : (2015) 4 RCR(Criminal) 943 : (2015) 12 SCALE 75 : (2015) 3 UC 2080

Penal Code, 1860 (IPC) - Section 120B, 420, 467, 468, 471Prevention of Corruption Act, 1988 - Section 13(1), 13(2)
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Supreme Court16 Oct 2015Dismissed

Veerendra Kumar Dubey Vs Chief of Army Staff and others

Supreme Court Of India · (2015) 11 AD (SC) 529 : (2016) 1 ALJ 95 : (2015) 7 MLJ 867 : (2015) 11 SCALE 702 : (2015) 4 SCT 816 : (2016) 1 SLJ 26

Armed Forces Tribunals Act, 2007 — Section 31Army Act, 1950 — Section 22, 23, 191Army Rules, 1954 — Rule 5, 13, 13(1), 13(2), 13(3), 13(2A), 13(3)(III), 13(III)(v), 18
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Supreme Court16 Oct 2015Dismissed

Shailesh Dhairyawan Vs Mohan Balkrishna Lulla

Supreme Court Of India · (2016) 1 ABR 63 : (2015) 6 ARBLR 79 : (2016) 1 AWC 8 : (2015) 6 BomCR 734 : (2015) 129 CLA 181 : (2015) 4 CompLJ 434 : (2015) 7 MLJ 876 : (2016) 1 RCR(Civil) 928 : (2015) 11 SCALE 684 : (2016) 3 SCC 61

Arbitration Act, 1940 — Section 20, 8, 8(1), 8(2)Arbitration and Conciliation Act, 1996 — Section 11, 11(5), 11(6), 13, 14Civil Procedure Code, 1908 (CPC) — Section 89
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Supreme Court16 Oct 2015Dismissed

C. Chakkaravarthy and others Vs M. Satyavathy, IAS and others

Supreme Court Of India · (2015) 12 AD (SC) 114 : (2015) 147 FLR 990 : (2016) LabIC 44 : (2016) 1 LLN 6 : (2015) 7 MLJ 892 : (2015) 4 RCR(Civil) 872 : (2015) 4 RCR(Criminal) 799 : (2015) 11 SCALE 678 : (2015) 4 SCT 611 : (2016) 1 SLJ 17

Constitution of India, 1950 - Article 129, 16Contempt of Courts Act, 1971 - Section 12Government of Pondicherry Assistant Engineers (Including Deputy Director of Public Works Department) Group B (Technical) Recruitment (Amendment) Rules, 1965 - Rule 11, 11(1), 5
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Supreme Court16 Oct 2015Disposed Of

Rajvinder Singh Vs State of Haryana

Supreme Court Of India · (2016) 92 ALLCC 482 : (2015) ALLMR(Cri) 4521 : (2015) 4 CCR 192 : (2015) 4 Crimes 332 : (2015) 3 NCC 510 : (2016) 1 RCR(Criminal) 170 : (2015) 11 SCALE 601 : (2015) 3 UC 2012

Arms Act, 1959 - Section 25Criminal Procedure Code, 1973 (CrPC) - Section 391Evidence Act, 1872 - Section 27
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Supreme Court16 Oct 2015Dismissed

Balu and others Vs State (U.T. of Pondicherry)

Supreme Court Of India · (2015) 11 AD (SC) 233 : (2016) 92 ALLCC 421 : (2015) ALLMR(Cri) 4537 : (2015) 4 CCR 181 : (2016) CriLJ 176 : (2015) 4 Crimes 320 : (2015) 4 MLJ(Cri) 371 : (2015) 3 NCC 465 : (2016) 1 RCR(Criminal) 180 : (2015) 11 SCALE 635 : (2015) 3 UC 2006

Penal Code, 1860 (IPC) - Section 147, 148, 149, 302, 307
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Supreme Court16 Oct 2015Dismissed

Kamal and others Vs State of Tamil Nadu

Supreme Court Of India · (2015) 12 AD (SC) 189 : (2016) 1 ALD(Cri) 304 : (2016) 92 ALLCC 426 : (2015) ALLMR(Cri) 4516 : (2015) 4 CCR 187 : (2015) 4 Crimes 325 : (2016) 1 JCC 375 : (2016) 1 KCCR 486 : (2015) 3 NCC 456 : (2015) 11 SCALE 587

Penal Code, 1860 (IPC) - Section 300, 302, 341, 506
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Supreme Court16 Oct 2015Dismissed

Sant Ram Vs Dhan Kaur and others

Supreme Court Of India · (2015) 6 ABR 750 : (2015) 12 AD (SC) 72 : (2016) 1 ALD 130 : (2015) 11 SCALE 629

Civil Procedure Code, 1908 (CPC) - Order 20 Rule 12, 151Constitution of India, 1950 - Article 227Supreme Court Rules, 1966 - Order 18 Rule 5
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