COURT ARCHIVE

Supreme Court Of India judgments

59,848 judgments · page 627 of 2,993

Supreme Court12 Oct 2015Disposed Of

Asger Ibrahim Amin Vs Life Insurance Corporation of India

Supreme Court Of India · (2015) 6 ABR 600 : (2015) 11 AD (SC) 384 : (2015) 6 AWC 5829 : (2015) 10 SCALE 639 : (2015) 4 SCT 695 : (2015) 3 UC 2141 : (2016) 13 SCC 797

Constitution of India, 1950 - Article 14, 217Life Insurance Corporation (Employees) Pension Rules, 1995 - Rule 2, 23, 3, 31, 31(1)Life Insurance Corporation (Staff) Regulations, 1960 - Regulation 18, 19(1), 19(2), 19(2A), 19(3)

Supreme Court12 Oct 2015Dismissed

H.S.I.D.C. Vs Pran Sukh and others

Supreme Court Of India · (2015) 11 AD (SC) 571 : (2015) 6 AWC 5827 : (2015) 4 RCR(Civil) 877 : (2015) 10 SCALE 637

Supreme Court Rules, 1966 - Order 10 Rule 4, Order 18 Rule 5

Supreme Court09 Oct 2015Dismissed

M.C. Mehta Vs Union of India (UOI) and others

Supreme Court Of India · (2015) 4 RCR(Civil) 764 : (2015) 11 SCALE 565 : (2016) 2 SCC 33

Supreme Court09 Oct 2015Disposed Of

Maqsood and others Vs State of U.P.

Supreme Court Of India · (2016) 1 ACR 407 : (2015) 11 AD (SC) 550 : (2015) 6 ALJ 646 : (2016) 92 ALLCC 952 : (2015) ALLMR(Cri) 4542 : (2016) 1 BomCR(Cri) 139 : (2015) 4 CCR 281 : (2015) 4 Crimes 138 : (2015) 4 JCC 2661 : (2015) 4 JCC 2661 : (2015) 3 NCC 505 : (2015) 4 RCR

Criminal Procedure Code, 1973 (CrPC) - Section 320, 360Penal Code, 1860 (IPC) - Section 149, 302, 304, 308, 320

Supreme Court09 Oct 2015Disposed Of

Spentex Industries Ltd. Vs Commissioner of Central Excise and others

Supreme Court Of India · (2015) 11 AD (SC) 277 : (2015) 324 ELT 686 : (2015) 52 GST 909 : (2015) 35 GSTR 332 : (2015) 10 SCALE 618 : (2016) 1 SCC 780

Central Excise Rules, 2001 - Rule 19Central Excise Rules, 2002 - Rule 12, 13, 18, 19Central Excises and Salt Act, 1944 - Section 11B, 12A, 35EE, 37

Supreme Court09 Oct 2015Dismissed

Dulu Devi Vs State of Assam and others

Supreme Court Of India · (2015) 6 ALLMR 973 : (2016) 148 FLR 204 : (2015) 4 JLJR 349 : (2015) 4 PLJR 317 : (2015) 10 SCALE 405 : (2016) 1 SCC 622 : (2016) 1 SCC(L&S) 213 : (2015) 4 SCT 716 : (2016) 1 SLJ 22 : (2015) 4 WLN 107

Supreme Court09 Oct 2015Allowed

Vasant Balu Patil and others Vs Mohan Hirachand Shah and others

Supreme Court Of India · (2016) 1 ABR 161 : (2015) 11 AD (SC) 369 : (2016) 1 ALD 146 : (2016) 114 ALR 710 : (2016) 1 BomCR 61 : (2016) 1 RCR(Civil) 594 : (2015) 10 SCALE 384 : (2016) 1 SCC 530

Constitution of India, 1950 - Article 136

Supreme Court09 Oct 2015Dismissed

Raj Kumar Vs State of Punjab

Supreme Court Of India · (2015) 12 SCALE 21

Arms Act, 1959 - Section 27Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 300, 302, 304

Supreme Court09 Oct 2015Dismissed

Om Prakash Sharma Vs Rajendra Prasad Shewda and others

Supreme Court Of India · (2015) 6 ABR 754 : (2015) 11 AD (SC) 375 : (2015) 4 CALLT 36 : (2016) 121 CLT 235 : (2015) 4 RCR(Civil) 758 : (2015) 10 SCALE 389

Benami Transactions (Prohibition) Act, 1988 - Section 3Evidence Act, 1872 - Section 32(5), 32(6)

Supreme Court09 Oct 2015Dismissed

Government of Andhra Pradesh and others Vs Pratap Karan and others

Supreme Court Of India · (2015) 11 AD (SC) 304 : (2015) 10 SCALE 584 : (2016) 2 SCC 82

Andhra Pradesh (Telangana Area) (Abolition of Jagirs) Regulations, 1358F - Regulation 13, 4Andhra Pradesh (Telangana Area) Land Revenue Act, 1317 - Section 2, 2(11)Andhra Pradesh Rights in Land and Pattadar Pass Books Act, 1971 - Section 2, 2(11), 24, 54, 58

Supreme Court09 Oct 2015Dismissed

Razia Amirali Shroff and others Vs Nishuvi Corporation and others

Supreme Court Of India · (2015) 11 AD (SC) 567 : (2016) 1 BomCR 83 : (2016) 1 RCR(Civil) 255 : (2015) 10 SCALE 402

Civil Procedure (Maharashtra Amendment) Act, 1977 - Section 9A, 9A(1), 9A(2)Civil Procedure Code, 1908 (CPC) - Order 2 Rule 1, Order 23 Rule 1, 12Criminal Procedure Code, 1973 (CrPC) - Section 195, 340

Supreme Court09 Oct 2015Disposed Of

Yallawwa and others Vs State of Karnataka

Supreme Court Of India · (2016) 1 AKR 419

Penal Code, 1860 (IPC) - Section 114, 143, 147, 148, 149

Supreme Court09 Oct 2015Allowed

Commissioner of C. Ex., Vadodara-I Vs Nirma Ltd.

Supreme Court Of India · (2015) 325 ELT 232

Supreme Court08 Oct 2015Allowed

Avenue Supermarts Pvt. Ltd. Vs Nischint Bhalla and others

Supreme Court Of India · (2015) 11 AD (SC) 161 : (2016) 114 ALR 202 : (2016) 1 BomCR 38 : (2015) 4 RCR(Civil) 782 : (2015) 10 SCALE 369

Supreme Court08 Oct 2015Dismissed

Narayan Laxman Patil Vs Gala Construction Company Private Limited and others

Supreme Court Of India · (2015) 6 ABR 475 : (2015) 11 AD (SC) 197 : (2015) 6 ALLMR 928 : (2016) 1 BomCR 19 : (2016) 1 JLJR 64 : (2016) 1 PLJR 197 : (2016) 130 RD 159 : (2015) 10 SCALE 559

Maharashtra Land Revenue Code, 1966 - Section 148, 149, 150, 150(1), 154Maharashtra Land Revenue Record of Rights (Preparation and Maintenance) Rules, 1971 - Rule 10, 11, 12, 13

Supreme Court08 Oct 2015Dismissed

M.J. Exporters Pvt. Ltd. Vs Union of India (UOI)

Supreme Court Of India · (2015) 325 ELT 216

Civil Procedure Code, 1908 (CPC) - Order 23 Rule 1Customs Act, 1962 - Section 28, 28(1), 28(2), 28AA

Supreme Court08 Oct 2015Dismissed

Yellapu Uma Maheswari and others Vs Buddha Jagadheeswararao and others

Supreme Court Of India · (2015) 11 AD (SC) 453 : (2015) 4 AKR 686 : (2016) 1 ALD 40 : (2015) 113 ALR 769 : (2015) 6 AWC 6019 : (2016) 121 CLT 261 : (2015) 4 JLJR 331 : (2015) 4 PLJR 494 : (2015) 4 RCR(Civil) 765 : (2016) 130 RD 479 : (2015) 13 SCALE 615

Registration Act, 1908 - Section 17, 17(1), 49Stamp Act, 1899 - Section 35

Supreme Court08 Oct 2015Disposed Of

Rajasthan State Road Transport Corporation Vs Alexix Sonier and others

Supreme Court Of India · (2015) ACJ 2682 : (2015) 11 AD (SC) 241 : (2015) 113 ALR 762 : (2015) 4 RCR(Civil) 731 : (2015) 10 SCALE 377

Supreme Court08 Oct 2015Dismissed

Ram Bahal and others Vs Deputy Director of Consolidation, Azamgarh and others

Supreme Court Of India · (2016) 1 ALJ 405 : (2016) 130 RD 62 : (2015) 10 SCALE 568

Constitution of India, 1950 - Article 136Uttar Pradesh Consolidation of Holdings Act, 1953 - Section 48Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 - Section 20B, 229B, 33, 39

Supreme Court08 Oct 2015Dismissed

State of Jammu and Kashmir Vs R.K. Zalpuri and others

Supreme Court Of India · (2015) 4 ESC 627 : (2015) 4 JLJR 336 : (2015) 4 PLJR 480 : (2015) 10 SCALE 575 : (2015) 4 SCT 457

Constitution of India, 1950 - Article 136, 226Jammu and Kashmir Civil Services (Classification, Control and Appeal) Rules, 1956 - Rule 30, 33, 34