Supreme Court02 Mar 2016Disposed Of

Shakuntala Devi Vs State of H.P. and Others

Supreme Court Of India · (2016) 160 AIC 89 : (2016) AIR(SCW) 1385 : (2016) 2 AIRJharR 522 : (2016) AIRSC 1385 : (2016) AllSCR 819 : (2016) 115 ALR 886 : (2016) 3 BCR 273 : (2016) 2 HimLR 1271 : (2016) 2 JCR 192 : (2016) 3 JT 335 : (2016) LatestHLJ(HP) 1014 : (2016) 2 LawHeraldSC

Constitution of India, 1950 - Article 226Land Acquisition Act, 1894 - Section 12(2), Section 18, Section 18(2), Section 4(1)
Supreme Court02 Mar 2016Allowed

Estate Officer, U.T. Chandigarh and Others Vs Rajan Soi and Others

Supreme Court Of India · (2016) 161 AIC 271 : (2016) AIR(SCW) 1579 : (2016) AIRSC 1579 : (2016) 4 ALLMR 448 : (2016) 116 ALR 492 : (2016) 2 ApexCourtJudgments(SC) 328 : (2016) DNJ 728 : (2016) 4 JCR 63 : (2016) 3 JT 193 : (2016) 1 LAR 421 : (2016) 3 LawHerald 2084 : (2016) 2 LawH

Chandigarh Lease Hold of Sites and Buildings Rules, 1973 - Rule 21A
Supreme Court02 Mar 2016Dismissed

Uttam Vs Saubhag Singh and Others

Supreme Court Of India · (2016) 160 AIC 1 : (2016) AIR(SCW) 1169 : (2016) 2 AIRJharR 118 : (2016) AIRSC 1169 : (2016) 3 ALLMR 451 : (2016) 2 AllWC 1474 : (2016) 115 ALR 888 : (2016) 3 ALT 39 : (2016) 3 AndhLD 152 : (2016) 1 ApexCourtJudgments(SC) 619 : (2016) 1 ARC 845 : (2016) 3

Hindu Succession (Amendment) Act, 2005 - Section 6Hindu Succession Act, 1956 - Section 19, Section 30, Section 4, Section 6, Section 8
Supreme Court02 Mar 2016Allowed

State of Madhya Pradesh Vs Goloo Raikwar and Others

Supreme Court Of India · (2016) 93 ACrC 937 : (2016) 160 AIC 236 : (2016) AIR(SCW) 1182 : (2016) 2 AIRJharR 129 : (2016) AIRSC 1182 : (2016) AllSCRCrl 602 : (2016) 2 ApexCourtJudgments(SC) 45 : (2016) 2 BLJud 92 : (2016) 2 BomCR(Cri) 313 : (2016) CriLJ 1905 : (2016) CriLR 290 : (

Penal Code, 1860 (IPC) - Section 300, Section 302, Section 304, Section 304IScheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(2)
Supreme Court02 Mar 2016Allowed

Shahid Khan Vs State of Rajasthan

Supreme Court Of India · (2016) 93 ACrC 934 : (2016) 160 AIC 239 : (2016) 2 AICLR 596 : (2016) AIR(SCW) 1178 : (2016) 2 AIRJharR 126 : (2016) AIRSC 1178 : (2016) AllSCRCrl 588 : (2017) 1 ALTCrl 219 : (2016) 2 ApexCourtJudgments(SC) 347 : (2016) 2 BLJud 122 : (2016) 2 CalCriLR 513

Civil Procedure Code, 1908 (CPC) - Section 110Penal Code, 1860 (IPC) - Section 147, Section 148, Section 149, Section 302, Section 397
Supreme Court02 Mar 2016Disposed Of

State of Orissa and Others Vs Abani Ballav Dey and Others

Supreme Court Of India · (2016) 160 AIC 75 : (2016) AllSCR 833 : (2016) 115 ALR 875 : (2016) 3 ALT 22 : (2016) 122 CutLT 188 : (2016) DNJ 509 : (2016) 3 HimLR 1353 : (2016) 2 JCR 284 : (2016) 3 JT 187 : (2016) 131 RD 712 : (2016) 3 Scale 153 : (2016) 12 SCC 228

Civil Procedure Code, 1908 (CPC) - Order 23 Rule 3ORISSA HINDU RELIGIOUS ENDOWMENTS Act, 1951 - Section 19
Supreme Court01 Mar 2016Allowed

Vijay Prakash Jarath Vs Tej Prakash Jarath

Supreme Court Of India · (2016) 160 AIC 69 : (2016) AIR(SCW) 1304 : (2016) 2 AIRJharR 220 : (2016) AIRSC 1304 : (2016) 3 AllLJ 230 : (2016) AllSCR 625 : (2016) 115 ALR 865 : (2016) 3 AndhLD 114 : (2016) 2 ApexCourtJudgments(SC) 40 : (2016) 1 ARC 836 : (2016) 3 BCR 38 : (2016) 2 C

Civil Procedure Code, 1908 (CPC) - Order 8 Rule 6, Order 8 Rule 6A
Supreme Court01 Mar 2016Partly Allowed

State of M.P. Vs Udaibhan and Others

Supreme Court Of India · (2016) 94 ACrC 515 : (2016) 161 AIC 129 : (2016) AIR(SCW) 1150 : (2016) AIRSC 1150 : (2016) ALLMRCri 1349 : (2016) 1 AndhLDCriminal 820 : (2016) 2 BBCJ 15 : (2016) 2 BLJud 112 : (2016) 2 BomCR(Cri) 308 : (2016) 3 CalCriLR 21 : (2016) 2 CriCC 265 : (2016)

Penal Code, 1860 (IPC) - Section 307, Section 323, Section 326, Section 34
Supreme Court01 Mar 2016Allowed

Prem Nath Khanna and Others Vs Narinder Nath Kapoor and Others

Supreme Court Of India · (2016) 160 AIC 79 : (2016) AIR(SCW) 1433 : (2017) 1 AIRJharR 679 : (2016) AIRSC 1433 : (2016) 115 ALR 871 : (2016) 3 AndhLD 168 : (2016) 3 ApexCourtJudgments(SC) 129 : (2016) 4 CivCC 1 : (2016) 4 ICC 819 : (2016) 3 JT 223 : (2016) 2 KCCR 93 : (2016) 2 Law

Civil Procedure Code, 1908 (CPC) - Section 100
Supreme Court01 Mar 2016Dismissed

Madhubai Rathod Vs K.K. Savjani

Supreme Court Of India · (2016) 03 SC CK 0024

Competition Act, 2002 — Section 66Monopolies and Restrictive Trade Practices Act, 1969 — Section 12B, 55
Supreme Court01 Mar 2016Disposed Of

H.V. Low & Company Private Ltd. Vs State of West Bengal

Supreme Court Of India · (2016) 2 LawHeraldSC 1205 : (2016) 2 RCRCivil 317 : (2016) 2 RecentApexJudgments(RAJ) 172 : (2016) 3 Scale 142 : (2016) 12 SCC 699

Defence of India Rules, 1939 — Rule 75A(1)Land Acquisition Act, 1894 — Section 23(2)