Supreme Court04 Mar 2016Dismissed

Anant Prakash Sinha Vs State of Haryana and Others

Supreme Court Of India · (2016) 93 ACrC 951 : (2016) 160 AIC 244 : (2016) 2 AICLR 749 : (2016) AIR(SCW) 1197 : (2016) 2 AIRJharR 132 : (2016) AIRSC 1197 : (2016) AllSCRCrl 577 : (2016) 2 ALTCrl 43 : (2016) 1 AndhLDCriminal 810 : (2016) 2 ApexCourtJudgments(SC) 554 : (2016) 2 BBCJ

Civil Procedure Code, 1908 (CPC) - Section 161, Section 216, Section 216(2), Section 216(3), Section 216(4), Section 216(5), Section 225, Section 227, Section 228, Section 240, Section 258(1), Section 301, Section 302(2), Section 406, Section 464, Section 465, Section 482Constitution of India, 1950 - Article 136Penal Code, 1860 (IPC) - Section 114, Section 120B, Section 302, Section 304B, Section 323, Section 34, Section 406, Section 409, Section 477, Section 498A
Supreme Court04 Mar 2016Dismissed

State of Punjab and Others Vs Shreyans Indus Ltd. and Others

Supreme Court Of India · (2016) AIR(SCW) 1185 : (2016) AIRSC 1185 : (2016) 2 AllWC 2065 : (2016) 121 CutLT 1001 : (2016) 2 JBCJ 292 : (2016) 2 JT 624 : (2016) 2 MLJ 548 : (2016) 2 RecentApexJudgments(RAJ) 325 : (2016) 3 Scale 127 : (2016) 4 SCC 769 : (2016) 92 UPTC 201

Arbitration Act, 1940 - Section 28Civil Procedure Code, 1908 (CPC) - Section 148Income Tax Act, 1961 - Section 133(2), Section 139(2), Section 256(2)
Supreme Court04 Mar 2016Allowed

State of Kerala Vs P.B. Sourabhan and Others

Supreme Court Of India · (2016) 93 ACrC 924 : (2016) 160 AIC 85 : (2016) 2 AICLR 700 : (2016) AIR(SCW) 1194 : (2016) AIRSC 1194 : (2016) AllSCRCrl 592 : (2016) 2 ApexCourtJudgments(SC) 38 : (2016) 1 BBCJ 614 : (2016) 2 BLJud 162 : (2016) 2 CriCC 520 : (2016) CriLJ 1833 : (2016) C

Civil Procedure Code, 1908 (CPC) - Section 173(8), Section 36Kerala Police Act, 2011 - Section 18, Section 18(1)
Supreme Court04 Mar 2016Dismissed

Ram Dutt and Others Vs Dev Dutt and Others

Supreme Court Of India · (2016) AIR(SCW) 1251 : (2016) AIRSC 1251 : (2016) AllSCR 707 : (2016) 157 DRJ 1 : (2016) 2 JT 639 : (2016) 131 RD 45 : (2016) 2 RecentApexJudgments(RAJ) 321 : (2016) 2 RJ 1479 : (2016) 3 Scale 121 : (2016) 6 SCC 718

Delhi Land Reforms Act, 1954 - Section 11
Supreme Court03 Mar 2016Disposed Of

Sardar Nirmal Singh Vs Bhatia Safe Works and Others

Supreme Court Of India · (2016) AIR(SCW) 2115 : (2016) AIRSC 2115 : (2016) 4 AllLJ 246 : (2016) 3 ALLMR 949 : (2016) 3 JT 326 : (2016) 131 RD 297 : (2016) 2 RecentApexJudgments(RAJ) 521 : (2016) 3 Scale 303 : (2016) 6 SCC 397

Civil Procedure Code, 1908 (CPC) - Order 21 Rule 84, Order 21 Rule 84C, Order 21 Rule 85, Order 21 Rule 86Employees State Insurance Act, 1948 - Section 45CUttar Pradesh Zamindari Abolition and Land Reforms Rules, 1952 - Rule 25G, Rule 285A, Rule 285B, Rule 285C, Rule 285D, Rule 285E, Rule 285F, Rule 285G, Rule 285L
Supreme Court03 Mar 2016Allowed

Ram Laxman and Others Vs State of Rajasthan

Supreme Court Of India · (2016) 2 AICLR 919 : (2016) AllSCRCrl 707 : (2016) 2 ApexCourtJudgments(SC) 179 : (2016) 2 CriCC 437 : (2016) 2 JCC 1045 : (2016) 3 JT 338 : (2016) 2 LawHeraldSC 1117 : (2016) 2 RCRCriminal 360 : (2016) 2 RecentApexJudgments(RAJ) 270 : (2016) 3 Scale 225

Penal Code, 1860 (IPC) - Section 147, Section 148, Section 149, Section 302
Supreme Court03 Mar 2016Dismissed

Power Grid Corporation of India Ltd. Vs Punjab State Power Corporation Ltd. and Others

Supreme Court Of India · (2016) AIR(SCW) 1457 : (2016) AIRSC 1457 : (2016) 3 JT 279 : (2016) 2 RCRCivil 286 : (2016) 2 RecentApexJudgments(RAJ) 157 : (2016) 3 Scale 103 : (2016) 4 SCC 797

Central Electricity Regulatory Commission (Terms and Conditions of Tariff) Regulations, 2009 - Regulation 2, Regulation 3, Regulation 3(12)Electricity Act, 2003 - Section 125, Section 2(72)
Supreme Court03 Mar 2016Disposed Of

Tatineni Mayuri Vs Edara Baldev

Supreme Court Of India · (2016) 162 AIC 127 : (2016) AIR(SCW) 1775 : (2016) 2 AIRJharR 630 : (2016) AIRSC 1775 : (2016) 117 ALR 8 : (2016) 4 AndhLD 1 : (2016) 2 ApexCourtJudgments(SC) 273 : (2016) 3 ARC 723 : (2016) 2 DMC 371 : (2016) 4 JT 45 : (2016) 3 LawHeraldSC 1888 : (2016)

Hindu Marriage Act, 1955 — Section 13Hindu Minority and Guardianship Act, 1956 — Section 6