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Supreme Court Of India judgments

59,848 judgments · page 598 of 2,993

Supreme Court10 Mar 2016Disposed Of

Indrani Wahi Vs Registrar of Coop. Societies & Ors.

Supreme Court Of India · (2016) 162 AIC 257 : (2016) AIR(SCW) 1969 : (2016) AIRSC 1969 : (2016) AllSCR 1279 : (2016) 2 BBCJ 124 : (2016) 2 GujLH 96 : (2016) 3 ICC 88 : (2016) 3 JBCJ 3 : (2016) 4 JT 305 : (2016) 2 LawHerald 1788 : (2016) 2 LawHeraldSC 1308 : (2017) 1 LW 961 : (201

Hindu Succession Act, 1956 — Section 15, 9West Bengal Co-operative Societies Act, 1983 — Section 79, 80
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Supreme Court10 Mar 2016Allowed

Employees State Insurance Corporation Vs A.K. Abdul Samad and Others

Supreme Court Of India · (2016) AIR(SCW) 1290 : (2016) 2 AIRJharR 208 : (2016) 2 AirKarR 407 : (2016) AIRSC 1290 : (2016) AllSCRCrl 595 : (2016) 1 AndhLDCriminal 784 : (2016) 2 ApexCourtJudgments(SC) 60 : (2016) 1 BBCJ 620 : (2016) 2 BLJud 144 : (2016) 4 CalCriLR 7 : (2016) 1 CLR

Civil Procedure Code, 1908 (CPC) - Section 357(1)Drugs and Cosmetics Act, 1940 - Section 18, Section 27, Section 34Employees State Insurance Act, 1948 - Section 85
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Supreme Court10 Mar 2016Partly Allowed

Charanjit Kaur Vs Bikram Singh and Others

Supreme Court Of India · (2016) 93 ACrC 975 : (2016) 160 AIC 68 : (2016) AIR(SCW) 1387 : (2016) 2 AIRJharR 524 : (2016) AIRSC 1387 : (2016) AllSCRCrl 607 : (2016) 1 AndhLDCriminal 797 : (2016) 1 BBCJ 549 : (2016) CriLR 296 : (2016) 1 Crimes 279 : (2016) sup1 CutLTCriminal 846 : (

Penal Code, 1860 (IPC) - Section 120B, Section 406, Section 498AProbation of Offenders Act, 1958 - Section 4(1)
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Supreme Court10 Mar 2016Allowed

Bangalore Development Authority Vs N. Jayamma

Supreme Court Of India · (2016) 160 AIC 48 : (2016) AIR(SCW) 1294 : (2016) 2 AIRJharR 211 : (2016) 2 AirKarR 410 : (2016) AIRSC 1294 : (2016) AllSCR 807 : (2016) 2 AllWC 2051 : (2016) 115 ALR 902 : (2016) 3 AndhLD 119 : (2016) 2 ApexCourtJudgments(SC) 1 : (2016) 2 BLJud 96 : (201

Bangalore Development Authority Act, 1976 - Section 27Constitution of India, 1950 - Article 136, Article 300A, Article 65Land Acquisition Act, 1894 - Section 16(2), Section 4, Section 53A, Section 6
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Supreme Court10 Mar 2016Disposed Of

C.B.I. Vs R.R. Kishore

Supreme Court Of India · (2016) 2 LawHeraldSC 1129 : (2016) 2 RCRCriminal 362 : (2016) 2 RecentApexJudgments(RAJ) 272 : (2016) 3 Scale 281 : (2016) 13 SCC 240

Prevention of Corruption Act, 1988 — Section 6A(1)
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Supreme Court09 Mar 2016Dismissed

Pratibha Ramesh Patel Vs Union of India (UOI) and Others

Supreme Court Of India · (2016) 161 AIC 257 : (2016) AIR(SCW) 1561 : (2016) AIRSC 1561 : (2016) 3 ALLMR 928 : (2016) 116 ALR 528 : (2017) 1 ApexCourtJudgments(SC) 702 : (2016) 2 CalHCN 294 : (2017) 2 CivCC 530 : (2016) 196 CompCas 1 : (2016) 2 CompLJ 479 : (2017) 1 DRTC 761 : (20

Constitution of India, 1950 - Article 226, Article 245, Article 246, Article 249, Article 250, Article 252, Article 253, Article 32Enforcement of Security Interest and Recovery of Debts Laws (Amendment) Act, 2012 - Section 12, Section 15, Section 2Maharashtra Co-operative Societies Act, 1960 - Section 91, Section 91A
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Supreme Court09 Mar 2016Disposed Of

Ansal Housing and Construction Ltd. Vs State of U.P. and Others

Supreme Court Of India · (2016) AIR(SCW) 2725 : (2016) AIRSC 2725 : (2017) 3 AllLJ 239 : (2016) AllSCR 1270 : (2017) 121 ALR 573 : (2016) 4 AndhLD 107 : (2016) 2 CivCC 311 : (2016) 3 CivilLJ 846 : (2016) 2 ICC 733 : (2016) 3 JT 342 : (2016) 3 KCCR 244 : (2016) 1 LAR 443 : (2016)

Stamp Act, 1899 - Section 33, Section 47A
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Supreme Court09 Mar 2016Dismissed

Commissioner of Income Tax Vs Meghalaya Steels Ltd.

Supreme Court Of India · (2016) AIR(SCW) 1309 : (2016) 2 AIRJharR 225 : (2016) AIRSC 1309 : (2016) 284 CurTR 321 : (2016) 383 ITR 217 : (2016) 3 JT 117 : (2016) 3 MLJ 147 : (2016) 3 Scale 192 : (2016) 6 SCC 747

Customs Act, 1962 - Section 75Income Tax Act, 1961 - Section 14, Section 2, Section 2(2), Section 260A, Section 28, Section 33B, Section 33B(4), Section 52, Section 52(1), Section 52(2), Section 56, Section 57, Section 80A, Section 80AB, Section 80E, Section 80HH, Section 80IA, Section 80IB, Section 80IB(1), Section 80IB(10), Section 80IB(11), Section 80IB(11A), Section 80IB(11B), Section 80IB(2), Section 80IB(3), Section 80IB(4), Section 80IB(5), Section 80IB(6), Section 80IB(7), Section 80IB(8), Section 80IB(9), Section 80IC, Section 80IC(2), Section 80IC(3), Section 80J
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Supreme Court09 Mar 2016Disposed Of

Balwan Singh and Others Vs Land Acquisition Collector and Others

Supreme Court Of India · (2016) 161 AIC 256 : (2016) AIR(SCW) 1565 : (2016) AIRSC 1565 : (2016) AllSCR 1272 : (2016) 116 ALR 474 : (2016) 2 ApexCourtJudgments(SC) 37 : (2016) DNJ 467 : (2016) 4 JCR 138 : (2016) 3 JT 334 : (2016) 2 KCCR 120 : (2016) 132 RD 114 : (2016) 2 RJ 1478 :

Land Acquisition Act, 1894 - Section 4(1)
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Supreme Court09 Mar 2016Disposed Of

Shakuntala Yadav and Others Vs State of Haryana and Others

Supreme Court Of India · (2016) 161 AIC 261 : (2016) AIR(SCW) 1612 : (2016) AIRSC 1612 : (2016) AllSCR 909 : (2016) 116 ALR 541 : (2016) 4 AndhLD 32 : (2016) 2 ApexCourtJudgments(SC) 184 : (2017) 1 CalLT 46 : (2016) 3 CivilLJ 133 : (2016) 4 CTC 184 : (2016) 122 CutLT 515 : (2016)

Land Acquisition Act, 1894 - Section 16, Section 48
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