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Supreme Court Of India judgments

59,848 judgments · page 602 of 2,993

Supreme Court25 Feb 2016Disposed Of

Union of India (UOI) and Others Vs Hamdard (Waqf) Laboratories

Supreme Court Of India · (2016) AIR(SCW) 1124 : (2016) AIRSC 1124 : (2016) 2 AllLJ 659 : (2016) 333 ELT 193 : (2016) 3 JT 93 : (2016) 2 RecentApexJudgments(RAJ) 489 : (2016) 3 Scale 15 : (2016) 6 SCC 621

Central Excise Rules, 1944 - Rule 11, Rule 11(3), Rule 11(4), Rule 2338(sic), Rule 233BCentral Excises and Salt Act, 1944 - Section 11B, Section 11B(1), Section 11B(2), Section 11B(3), Section 11B(4), Section 11B(5), Section 11BB, Section 12A
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Supreme Court25 Feb 2016Disposed Of

Pankajakshi and Others Vs Chandrika and Others

Supreme Court Of India · (2016) 161 AIC 157 : (2016) AIR(SCW) 1213 : (2016) AIRSC 1213 : (2016) AllSCR 1820 : (2016) 1 BBCJ 516 : (2016) 3 CalHCN 126 : (2016) 3 CalHCN 168 : (2016) 122 CutLT 959 : (2017) 345 ELT 438 : (2016) 2 JBCJ 30 : (2016) 2 JT 545 : (2016) 2 MLJ 448 : (2016)

Administrative Tribunals Act, 1985 - Section 28Civil Procedure Code Amendment Act, 1951 - Section 20, Section 20(1)Civil Procedure Code Amendment Act, 1976 - Section 100, Section 97(1)
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Supreme Court25 Feb 2016Dismissed

Anil and Others Vs State of Haryana

Supreme Court Of India · (2016) 93 ACrC 960 : (2016) 160 AIC 92 : (2016) AIR(SCW) 1557 : (2016) AIRSC 1557 : (2016) ALLMRCri 2254 : (2016) 1 AndhLDCriminal 807 : (2016) 2 ApexCourtJudgments(SC) 76 : (2016) 2 CriCC 750 : (2016) CriLJ 2126 : (2016) 2 Crimes 295 : (2016) 3 Crimes 12

Penal Code, 1860 (IPC) - Section 148, Section 149, Section 302, Section 307, Section 323, Section 325, Section 427, Section 436, Section 452
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Supreme Court24 Feb 2016Disposed Of

Subhash Chandra Vs Gulab Bai and Others

Supreme Court Of India · (2016) DNJ 306 : (2016) 2 JT 371 : (2016) 1 LawHeraldSC 513 : (2016) 1 RCRRent 239 : (2016) 2 RecentApexJudgments(RAJ) 241 : (2016) 1 RentLR 328 : (2016) 2 Scale 543 : (2016) 4 SCC 750

Constitution of India, 1950 - Article 243QMadhya Pradesh Municipal Corporation Act, 1956 - Section 7Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 - Section 23A, Section 23J
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Supreme Court24 Feb 2016Allowed

Ram Kumar Gijroya Vs Delhi Subordinate Services Selection Board and Others

Supreme Court Of India · (2016) 9 ADJ 9 : (2016) AIR(SCW) 1098 : (2016) AIRSC 1098 : (2016) AllSCR 877 : (2016) 1 ApexCourtJudgments(SC) 723 : (2016) 2 BBCJ 21 : (2016) 121 CutLT 697 : (2016) 157 DRJ 14 : (2016) 2 JBCJ 19 : (2016) 2 JCR 230 : (2016) 2 JT 414 : (2016) 1 LawHeraldS

Constitution of India, 1950 - Article 10, Article 136, Article 14, Article 14(4), Article 15, Article 15(4), Article 16, Article 16(4), Article 39A
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Supreme Court24 Feb 2016Dismissed

S.C. Goel Vs State Through CBI

Supreme Court Of India · (2017) CriLJ 536 : (2016) 3 Scale 167 : (2016) 13 SCC 258

Prevention of Corruption Act, 1988 — Section 13 (2), 13(1)(d), 7
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Supreme Court23 Feb 2016Allowed

Ram Rati Vs Mange Ram and Others

Supreme Court Of India · (2016) 160 AIC 10 : (2016) AIR(SCW) 1343 : (2016) AIRSC 1343 : (2016) 115 ALR 880 : (2016) 3 AndhLD 162 : (2016) 2 ARC 31 : (2016) 4 CalHCN 184 : (2016) 5 CTC 555 : (2016) DNJ 315 : (2016) 157 DRJ 7 : (2016) 3 ICC 232 : (2016) 2 JLJR 170 : (2016) 3 JT 477

Civil Procedure Code, 1908 (CPC) - Order 18 Rule 17, Order 18 Rule 17A, Section 151
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Supreme Court23 Feb 2016Dismissed

Central Bureau of Investigation, Bank Securities and Fraud Cell and Others Vs Ramesh Gelli and Others

Supreme Court Of India · (2016) 93 ACrC 962 : (2016) 160 AIC 115 : (2016) 2 AICLR 808 : (2016) AIR(SCW) 1063 : (2016) 1 AIRBomRCri 814 : (2016) AIRSC 1063 : (2016) AllSCRCrl 476 : (2016) 2 ApexCourtJudgments(SC) 88 : (2016) 3 BankJ 324 : (2016) 1 BBCJ 503 : (2016) 3 CalCriLR 560

Banking Regulation Act, 1949 - Section 35A, Section 46, Section 46A, Section 5Civil Procedure Code, 1908 (CPC) - Order 21 Rule 89, Order 21 Rule 92(2)Companies Act, 1956 - Section 617
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