COURT ARCHIVE

Supreme Court Of India judgments

59,848 judgments · page 604 of 2,993

Supreme Court18 Feb 2016Disposed Of

Ashok Kumar and Others Vs State of Haryana

Supreme Court Of India · (2016) 161 AIC 139 : (2016) AIR(SCW) 1210 : (2016) 2 AIRJharR 144 : (2016) AIRSC 1210 : (2016) AllSCR 778 : (2016) 116 ALR 471 : (2016) 3 AndhLD 129 : (2016) 2 ApexCourtJudgments(SC) 163 : (2016) 2 BBCJ 119 : (2016) 2 BLJud 53 : (2016) 3 CivilLJ 281 : (20

Land Acquisition Act, 1894 - Section 11, Section 25, Section 4, Section 9Motor Vehicles Act, 1988 - Section 166

Supreme Court18 Feb 2016Allowed

D. Vishnu Murthy Vs Government of A.P. and Others

Supreme Court Of India · (2017) AIR(SCW) 1708 : (2017) AIRSC 1708 : (2017) LIC 1978 : (2016) 3 Scale 27 : (2016) 13 SCC 111

Constitution of India, 1950 - Article 320

Supreme Court18 Feb 2016Allowed

N.D. Jayaprakash Vs Union of India and another

Supreme Court Of India · (2016) 4 SCC 741 : (2016) 2 SCCCri 462

Criminal Procedure Code, 1973 (CrPC) — Section 55A, 56Penal Code, 1860 (IPC) — Section 124A, 153B

Supreme Court18 Feb 2016Dismissed

New India Assurance Co.Ltd. Vs M. Soy & General Food Ltd.

Supreme Court Of India · (2016) 02 SC CK 0022

Constitution of India, 1950 — Article 133

Supreme Court17 Feb 2016Disposed Of

State of Haryana and Others Vs State of Maharashtra and Others

Supreme Court Of India · (2016) 2 Scale 611

Arms Act, 1959 - Section 25, Section 27;, Section 3Penal Code, 1860 (IPC) - Section 176, Section 190, Section 307, Section 332, Section 353

Supreme Court17 Feb 2016Disposed Of

Gurbax Singh Vs State of Punjab and Others

Supreme Court Of India · (2016) 2 Scale 575

Arms Act, 1959 - Section 25, Section 54, Section 59;Penal Code, 1860 (IPC) - Section 307;, Section 34Punjab Civil Services Rules - Rule 3(1)

Supreme Court17 Feb 2016Allowed

Ratti Ram Vs Union of India (UOI) and Others

Supreme Court Of India · (2016) 161 AIC 133 : (2016) AIR(SCW) 1120 : (2016) 2 AIRBomR 697 : (2016) AIRSC 1120 : (2016) 5 ALLMR 471 : (2016) 2 AllWC 2111 : (2016) 116 ALR 540 : (2016) 1 ApexCourtJudgments(SC) 664 : (2016) DNJ 235 : (2016) 4 JCR 137 : (2016) 2 JLJR 205 : (2016) 3 J

Land Acquisition Act, 1894 - Section 23(1A), Section 28

Supreme Court17 Feb 2016Partly Allowed

Commissioner of Police and Others Vs Sat Narayan Kaushik

Supreme Court Of India · (2016) AIR(SCW) 1464 : (2016) AIRSC 1464 : (2016) 2 ApexCourtJudgments(SC) 67 : (2016) 150 FLR 997 : (2016) 2 JT 643 : (2016) LIC 1827 : (2016) 3 LLN 14 : (2016) 2 RecentApexJudgments(RAJ) 511 : (2016) 4 RSJ 20 : (2016) 2 Scale 625 : (2016) 6 SCC 303 : (2

Supreme Court17 Feb 2016Allowed

N. Swaminathan Vs Revenue Divisional Officer

Supreme Court Of India · (2016) 02 SC CK 0159

Supreme Court17 Feb 2016Dismissed

Indian Bank Vs Nippon Enterprises South and Others

Supreme Court Of India · (2016) AllSCR 866 : (2016) 3 JT 46 : (2016) 3 Scale 378 : (2016) 15 SCC 79

Supreme Court17 Feb 2016Disposed Of

Roshan Lal Vs State of Punjab and Others

Supreme Court Of India · (2016) AllSCR 885 : (2016) 2 JCR 169 : (2016) 2 JT 369 : (2016) 2 KCCR 161 : (2016) 9 Scale 85

Supreme Court17 Feb 2016Disposed Of

Shobha Singh Vs National Thermal Power Corp. and Others

Supreme Court Of India · (2016) 2 JT 349

Supreme Court17 Feb 2016Allowed

Chidambaram Vs Spl. Tahsildar Land Acquisition and Others

Supreme Court Of India · (2016) AllSCR 889 : (2016) 3 JT 278 : (2016) 13 SCC 400

Supreme Court17 Feb 2016Dismissed

Rajendra Kumar Tekriwal Vs Unique Constrn. P. Ltd. and Others

Supreme Court Of India · (2016) 3 JT 39 : (2016) 3 RAJ 187 : (2016) 9 Scale 388

Supreme Court17 Feb 2016Allowed

Om Parkash and Others Vs State of Haryana

Supreme Court Of India · (2016) 161 AIC 131 : (2016) AIR(SCW) 1341 : (2016) AIRSC 1341 : (2016) 116 ALR 518 : (2016) 3 AndhLD 173 : (2016) 2 ApexCourtJudgments(SC) 345 : (2016) DNJ 357 : (2016) 4 JCR 135 : (2016) 2 JT 420 : (2016) 2 KCCR 161 : (2016) 2 RCRCivil 942 : (2016) 132 R

Supreme Court17 Feb 2016Disposed Of

Bamag Felix Vs Pema Khandu and Others

Supreme Court Of India · (2016) 2 Scale 476

Supreme Court17 Feb 2016Disposed Of

N.D. Jayaprakash Vs Union of India (UOI) and Others

Supreme Court Of India · (2016) 2 SCALE 470

Supreme Court17 Feb 2016Allowed

State of Uttar Pradesh and Others Vs AL Faheem Meetex Private Ltd. and Others

Supreme Court Of India · (2016) 161 AIC 19 : (2016) AIR(SCW) 953 : (2016) AIRSC 953 : (2016) AllSCR 895 : (2016) 2 BBCJ 60 : (2016) 2 JBCJ 78 : (2016) 4 JCR 154 : (2016) 2 JT 308 : (2016) 1 LawHeraldSC 502 : (2016) 3 RAJ 147 : (2016) 2 RecentApexJudgments(RAJ) 318 : (2016) 2 Scal

Constitution of India, 1950 - Article 19AFinancial Rules - Rule 21

Supreme Court16 Feb 2016Allowed

Pradeep Kumar and Others Vs State of U.P. and Others

Supreme Court Of India · (2016) 3 JT 306 : (2016) 6 SCC 308

Land Acquisition Act, 1894 - Section 4

Supreme Court16 Feb 2016Partly Allowed

Jaidev Inder Singh Vs Amritsar Improvement Trust

Supreme Court Of India · (2016) AIR(SCW) 1121 : (2016) AIRSC 1121 : (2016) AllSCR 931 : (2016) DNJ 720 : (2016) 3 JT 229 : (2016) 1 LAR 278 : (2016) 3 LawHerald 2067 : (2016) 2 LawHeraldSC 1419 : (2016) 1 PLJ 495 : (2016) 2 RCRCivil 459 : (2016) 2 RecentApexJudgments(RAJ) 395 : (

Punjab Town Improvement Trust Act, 1922 - Section 36Utilisation of Land and Allotment of Plots by Improvement Trust Rules, 1975 - Rule 7