COURT ARCHIVE

Supreme Court Of India judgments

59,848 judgments · page 605 of 2,993

Supreme Court16 Feb 2016Allowed

Nandram Vs Garware Polyster Ltd.

Supreme Court Of India · (2016) AIR(SCW) 1077 : (2016) 2 AIRBomR 612 : (2016) AIRSC 1077 : (2016) 3 ALLMR 493 : (2016) 2 AllWC 2110 : (2016) 1 ApexCourtJudgments(SC) 746 : (2016) 2 CLR 368 : (2016) DNJ 729 : (2016) 149 FLR 306 : (2016) 2 JCR 187 : (2016) 2 JLJR 226 : (2016) 2 JT

Supreme Court16 Feb 2016Allowed

Chongtham Ramananda Singh Vs Keithellakpam Nabakanta Singh

Supreme Court Of India · (2016) 3 Scale 34 : (2016) 12 SCC 355

Constitution of India, 1950 - Article 227Manipur Co-operative Societies Act, 1976 - Section 2(21), Section 76(1), Section 76(2), Section 78(8);

Supreme Court16 Feb 2016Disposed Of

Mahendra Bhimrao Kharat and Others Vs Maharashtra Housing and Area Development Authority and Others

Supreme Court Of India · (2016) 2 JT 325 : (2016) 13 SCC 385

Supreme Court16 Feb 2016Disposed Of

Commissioner of Income Tax, Kanpur and Others Vs Society for the Promn. of Edn., Allahabad

Supreme Court Of India · (2016) 284 CurTR 207 : (2016) 337 ELT 161 : (2016) 382 ITR 6 : (2016) 2 JT 363 : (2016) 9 Scale 384

Income Tax Act, 1961 - Section 12AA

Supreme Court16 Feb 2016Disposed Of

Punjab and Sind Bank Vs Debts Recovery Appellate Tribunal and Others

Supreme Court Of India · (2016) 2 ApexCourtJudgments(SC) 110 : (2016) 1 DCR 478 : (2016) 3 JT 518 : (2016) 1 NIJ 645 : (2016) 2 WLN 234

Supreme Court16 Feb 2016Dismissed

Research Foundation, Sci., Tech. and Eco. and Others Vs Union of India (UOI) and Others

Supreme Court Of India · (2016) 2 Scale 472 : (2016) 14 SCC 294

Supreme Court16 Feb 2016Partly Allowed

P.G. Natarajan Vs Life Insurance Corporation of India & Ors.

Supreme Court Of India · (2016) 3 Scale 373 : (2016) 14 SCC 232

Life Insurance Corporation (Agents) Regulations, 1972 — Rule 15, 16, 19

Supreme Court16 Feb 2016Allowed

Balihar Singh Vs Bhagat Singh (D) Thr. Lrs. & Ors.

Supreme Court Of India · (2016) 02 SC CK 0027

Constitution of India, 1950 — Article 133

Supreme Court16 Feb 2016Partly Allowed

Rajender Singh Vs Govt. of N.C.T. of Delhi and Others

Supreme Court Of India · (2016) AIR(SCW) 1011 : (2016) AIRSC 1011 : (2016) AllSCR 1028 : (2016) 3 AllWC 3214 : (2016) 1 BBCJ 601 : (2016) sup HimLR 3172 : (2016) 2 ICC 851 : (2016) 3 JT 496 : (2016) 1 LAR 281 : (2016) 2 LawHerald 959 : (2016) 1 LawHeraldSC 497 : (2016) 2 MLJ 312

East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 - Section 22, Section 26, Section 43A

Supreme Court15 Feb 2016Disposed Of

Registrar General, High Court of Judicature at Madras Vs Tamil Nadu Public Service Commission

Supreme Court Of India · (2016) 2 Scale 558

Supreme Court15 Feb 2016Disposed Of

Prem Narain Vs Swadeshi Cotton Mills, Juhi and Others

Supreme Court Of India · (2016) AIR(SCW) 1248 : (2016) AIRSC 1248 : (2016) 2 ApexCourtJudgments(SC) 82 : (2016) 2 CLR 386 : (2016) 149 FLR 124 : (2016) 2 JT 376 : (2016) LabLR 549 : (2016) LIC 2047 : (2016) 2 LLN 303 : (2016) 3 SLR 195

Supreme Court15 Feb 2016Dismissed

State of Karnataka Vs Dattaraj and Others

Supreme Court Of India · (2016) 94 ACrC 27 : (2016) 160 AIC 94 : (2016) 2 AICLR 142 : (2016) AIR(SCW) 882 : (2016) 2 AirKarR 257 : (2016) AIRSC 882 : (2016) AllSCRCrl 421 : (2016) 1 AndhLDCriminal 380 : (2016) 1 ApexCourtJudgments(SC) 697 : (2016) 2 BLJud 6 : (2016) 2 CriCC 168 :

Dowry Prohibition Act, 1961 - Section 2, Section 3, Section 4, Section 6Evidence Act, 1872 - Section 114Penal Code, 1860 (IPC) - Section 304B, Section 304B(1), Section 34, Section 498A

Supreme Court15 Feb 2016Partly Allowed

Chandrakant Adinath Utture Vs State of Maharashtra and Others

Supreme Court Of India · (2016) AIR(SCW) 893 : (2016) 2 AIRBomR 516 : (2016) AIRSC 893 : (2016) 3 ALLMR 475 : (2016) 3 AllWC 2521 : (2016) 1 CWC 539 : (2016) 2 JT 249 : (2016) 6 MhLJ 34 : (2016) 2 MLJ 161 : (2016) 2 RecentApexJudgments(RAJ) 485 : (2016) 2 Scale 423 : (2016) 6 SCC

Land Acquisition Act, 1894 - Section 4, Section 4(1), Section 5(1), Section 6, Section 9(3)(4)Maharashtra Project Affected Persons Rehabilitation Act, 1986 - Section 11, Section 11(2), Section 13, Section 13(1), Section 13(2), Section 13(3), Section 14, Section 14(2), Section 14(4)

Supreme Court15 Feb 2016Partly Allowed

Union of India (UOI) and Others Vs Lt. Col. P.K. Choudhary and Others

Supreme Court Of India · (2016) 4 ADJ 30 : (2016) AIR(SCW) 966 : (2016) AIRSC 966 : (2016) AllSCR 2088 : (2016) 3 AllWC 3105 : (2016) 2 JT 274 : (2016) 3 KCCR 294 : (2016) 3 LawHeraldSC 1890 : (2016) LIC 1317 : (2016) 2 MLJ 184 : (2016) 2 Scale 393 : (2016) 4 SCC 236 : (2016) 1 S

Armed Forces Tribunals Act, 2007 — Section 31Constitution Of India, 1950 — Article 14

Supreme Court15 Feb 2016Allowed

N. Venkateshappa Vs Munemma and Others

Supreme Court Of India · (2016) AIR(SCW) 889 : (2016) 2 AirKarR 253 : (2016) AIRSC 889 : (2016) AllSCR 1024 : (2016) 3 AllWC 2517 : (2016) 1 ARC 672 : (2016) ILRKarnataka 2233 : (2016) 2 JT 256 : (2017) 2 KantLJ 1 : (2016) 2 KCCR 83 : (2016) 2 MLJ 124 : (2016) 2 RecentApexJudgmen

Karnataka Village Offices Abolition Act, 1961 - Section 2, Section 4, Section 4(1), Section 4(3), Section 5, Section 5(1), Section 5(3), Section 5(4), Section 6, Section 7Transfer of Property Act, 1882 - Section 43

Supreme Court15 Feb 2016Allowed

Air Customs Officer IGI Vs Pramod Kumar Dhamija

Supreme Court Of India · (2016) 93 ACrC 946 : (2016) 160 AIC 231 : (2016) AIR(SCW) 934 : (2016) AIRSC 934 : (2016) ALLMRCri 1340 : (2016) AllSCRCrl 438 : (2016) 1 ApexCourtJudgments(SC) 666 : (2017) 1 BBCJ 233 : (2016) 3 CalLT 57 : (2016) 2 CriCC 52 : (2016) CriLJ 1613 : (2016) C

Civil Procedure Code, 1908 (CPC) - Section 300, Section 482Constitution of India, 1950 - Article 20(2)Customs Act, 1962 - Section 108, Section 56

Supreme Court12 Feb 2016Disposed Of

State of Jharkhand and Others Vs Tata Steel Ltd. and Others

Supreme Court Of India · (2016) AIR(SCW) 1705 : (2016) 2 AIRJharR 606 : (2016) AIRSC 1705 : (2016) 3 AllWC 2333 : (2016) 1 BBCJ 556 : (2016) 1 JBCJ 497 : (2016) 2 JCR 174 : (2016) 2 JLJR 281 : (2016) 2 JT 326 : (2016) 2 MLJ 261 : (2016) 2 PLJR 409 : (2016) 2 RecentApexJudgments(R

Bihar Finance Act, 1981 - Section 23A, Section 46(4), Section 49, Section 52(2), Section 7(3), Section 95(3)Central Sales Tax Act, 1956 - Section 8(5)Constitution of India, 1950 - Article 39

Supreme Court12 Feb 2016Dismissed

B. Virupakshaiah and Others Vs State of Karnataka and Others

Supreme Court Of India · (2016) 94 ACrC 477 : (2016) 161 AIC 206 : (2016) AIR(SCW) 858 : (2016) 2 AirKarR 250 : (2016) AIRSC 858 : (2016) AllSCRCrl 431 : (2016) 1 ApexCourtJudgments(SC) 713 : (2016) 3 BLJud 141 : (2016) 2 CalLJ 28 : (2016) 2 CriCC 228 : (2016) CriLJ 1431 : (2016)

Penal Code, 1860 (IPC) - Section 109, Section 120B, Section 143, Section 147, Section 148, Section 149, Section 302, Section 341

Supreme Court12 Feb 2016Allowed

Alagaapuram R. Mohanraj and Others Vs Tamil Nadu Legislative Assembly and Others

Supreme Court Of India · (2016) AIR(SCW) 867 : (2016) AIRSC 867 : (2016) AllSCR 785 : (2016) 3 AllWC 2911 : (2016) 2 AndhLD 192 : (2016) 121 CutLT 679 : (2016) 2 JLJR 227 : (2016) 2 JT 605 : (2016) 2 KCCR 149 : (2016) 2 LAR 95 : (2016) 2 LawHeraldSC 908 : (2016) 2 MLJ 148 : (2016

Constitution of India, 1950 - Article 105, Article 105(1), Article 105(2), Article 118, Article 121, Article 14, Article 143, Article 19, Article 19(1), Article 19(1)(2), Article 19(1)(6), Article 19(2), Article 194, Article 194(1), Article 194(2), Article 208, Article 21, Article 211, Article 226, Article 32Tamil Nadu Legislative Assembly Rules - Rule 121(2), Rule 226, Rule 229

Supreme Court12 Feb 2016Dismissed

Rashtriya Ispat Nigam Ltd. Vs Prathyusha Resources and Infra Private Limited and Others

Supreme Court Of India · (2016) 160 AIC 206 : (2016) AIR(SCW) 861 : (2016) AIRSC 861 : (2016) AllSCR 848 : (2016) 2 AllWC 1684 : (2016) 2 AndhLD 135 : (2016) 1 ApexCourtJudgments(SC) 681 : (2016) 1 ARC 834 : (2016) 121 CutLT 808 : (2016) DNJ 267 : (2016) 2 JCR 171 : (2016) 2 JLJR

Arbitration and Conciliation Act, 1996 - Section 34, Section 37Limitation Act, 1963 - Schedule, Schedule