Supreme Court08 Feb 2016Dismissed

Richa Mishra Vs State of Chhattisgarh and Others

Supreme Court Of India · (2016) 6 ADJ 2 : (2016) AIR(SCW) 753 : (2016) AIRSC 753 : (2016) AllSCR 747 : (2016) 2 AllWC 1718 : (2016) 1 ApexCourtJudgments(SC) 639 : (2016) 3 JLJR 22 : (2016) 2 JT 106 : (2016) 3 KCCR 288 : (2016) 1 KLT 116 : (2016) 1 LawHeraldSC 815 : (2016) LIC 120

Chhattisgarh Civil Services (Special Provision for Appointment of Women) Rules, 1997 - Rule 4Chhattisgarh Police Executive (Gazetted) Service Recruitment and Promotion Rules, 2005 - Rule 27, Rule 8Chhattisgarh Police Executives (Gazetted) Service Recruitment and Promotion Rules, 2000 - Rule 8, Rule 8(1)
Supreme Court08 Feb 2016Allowed

Surjeet Singh Bhamra Vs Bank of India and Others

Supreme Court Of India · (2016) 4 ADJ 18 : (2016) AIR(SCW) 782 : (2016) 2 AIRJharR 403 : (2016) AIRSC 782 : (2016) 3 ALLMR 403 : (2016) 2 AllWC 2113 : (2016) 1 ApexCourtJudgments(SC) 689 : (2016) 1 CLR 647 : (2016) 1 DRTC 609 : (2016) 149 FLR 1088 : (2016) 1 JabLJ 241 : (2016) 2

Bank of India Officer Employees (Discipline and Appeal) Regulations, 1976 - Regulation 4(1)
Supreme Court08 Feb 2016Allowed

Deepak Surana and Others Vs State of Madhya Pradesh

Supreme Court Of India · (2016) 94 ACrC 484 : (2016) 161 AIC 248 : (2016) 2 AICLR 600 : (2016) AIR(SCW) 1008 : (2016) AIRSC 1008 : (2016) AllSCRCrl 428 : (2016) 4 CalLT 69 : (2016) 3 CriCC 493 : (2016) CriLJ 1602 : (2016) CriLR 404 : (2016) 1 Crimes 234 : (2016) 122 CutLT 59 : (2

Penal Code, 1860 (IPC) - Section 120BPrevention of Corruption Act, 1988 - Section 13(1), Section 13(2), Section 15
Supreme Court05 Feb 2016Disposed Of

Ram Saran Varshney and Others Vs State of Uttar Pradesh and Others

Supreme Court Of India · (2016) 94 ACrC 1 : (2016) 160 AIC 145 : (2016) 2 AICLR 311 : (2016) AIR(SCW) 744 : (2016) AIRSC 744 : (2016) 2 AllLJ 651 : (2016) AllSCRCrl 405 : (2016) 2 ALTCrl 26 : (2016) 1 AndhLDCriminal 698 : (2016) 1 ApexCourtJudgments(SC) 627 : (2016) 1 BBCJ 307 :

Civil Procedure Code, 1908 (CPC) - Section 125, Section 173, Section 173(2), Section 173(3), Section 173(4), Section 173(5), Section 173(6), Section 173(8), Section 178, Section 227, Section 482Dowry Prohibition Act, 1961 - Section 3, Section 4Hindu Marriage Act, 1955 - Section 13
Supreme Court05 Feb 2016Allowed

V.L.S. Finance Ltd. Vs S.P. Gupta and Others

Supreme Court Of India · (2016) 95 ACrC 592 : (2016) 163 AIC 193 : (2016) 2 AICLR 390 : (2016) AIR(SCW) 721 : (2016) 1 AIRBomRCri 710 : (2016) 2 AIRJharR 377 : (2016) AIRSC 721 : (2016) ALLMRCri 1300 : (2016) 1 AndhLDCriminal 671 : (2016) 1 ApexCourtJudgments(SC) 748 : (2016) 2 C

Civil Procedure Code, 1908 (CPC) - Section 173, Section 173(8), Section 195(1), Section 227, Section 32, Section 321, Section 340, Section 362, Section 482, Section 91Constitution of India, 1950 - Article 136, Article 226Evidence Act, 1872 - Section 123, Section 124
Supreme Court05 Feb 2016Disposed Of

Govt. of NCT of Delhi and Others Vs Anand Arya and Others

Supreme Court Of India · (2016) 161 AIC 102 : (2016) AIR(SCW) 2999 : (2016) AIRSC 2999 : (2016) AllSCR 493 : (2016) 2 AllWC 1483 : (2016) 227 DLT 248 : (2016) 4 JCR 160 : (2016) 2 JT 96 : (2016) 4 KCCR 434 : (2016) 1 MLJ 842 : (2016) 2 RecentApexJudgments(RAJ) 476 : (2016) 2 Scal

Constitution of India, 1950 - Article 21, Article 48A, Article 51A
Supreme Court05 Feb 2016Dismissed

Suresh Narayan Kadam and Others Vs Central Bank of India and Others

Supreme Court Of India · (2016) 4 ADJ 27 : (2016) 160 AIC 140 : (2016) AIR(SCW) 714 : (2016) 2 AIRBomR 288 : (2016) 1 AIRJharR 732 : (2016) AIRSC 714 : (2016) 6 ALLMR 988 : (2016) 2 AllWC 1491 : (2016) 116 ALR 52 : (2016) 3 AndhLD 82 : (2016) 1 ApexCourtJudgments(SC) 763 : (2017)

Public Premises (Eviction of Unauthorised Occupants) Act, 1971 - Section 9
Supreme Court04 Feb 2016Allowed

Jaya Biswal and Others Vs Branch Manager, IFFCO Tokio General Insurance Company Ltd. and Others

Supreme Court Of India · (2016) AAC 859 : (2016) 1 ACC 601 : (2016) ACJ 721 : (2016) AIR(SCW) 956 : (2016) AIRSC 956 : (2016) AllSCR 657 : (2016) 2 AllWC 1296 : (2016) 2 AndhLD 141 : (2016) 2 AnWR 39 : (2016) 1 ApexCourtJudgments(SC) 703 : (2016) 2 BBCJ 201 : (2016) 2 CalLJ 43 :

Employees Compensation Act, 1923 - Section 3, Section 30, Section 30(1)Payment of Wages Act, 1936 - Section 13AWorkmens Compensation Act, 1923 - Section 3, Section 4A(3)
Supreme Court04 Feb 2016Dismissed

Narayanrao Jagobaji Gowande Public Trust Vs The State of Maharashtra and Others

Supreme Court Of India · (2016) 161 AIC 110 : (2016) 160 AIC 208 : (2016) AIR(SCW) 823 : (2016) 2 AIRBomR 509 : (2016) AIRSC 823 : (2016) 2 ALLMR 938 : (2016) 2 CWC 142 : (2016) 2 JT 159 : (2016) 2 KCCR 158 : (2016) 1 LawHeraldSC 700 : (2016) 1 PLJ 689 : (2016) 1 RCRCivil 1015 :

City of Nagpur Corporation Act, 1948 - Section 100, Section 101, Section 102, Section 103, Section 104, Section 105, Section 106, Section 107, Section 108, Section 109, Section 110, Section 111, Section 112, Section 59, Section 60, Section 61, Section 62, Section 63, Section 64, Section 65, Section 66, Section 67, Section 68, Section 69, Section 70, Section 71, Section 72, Section 73, Section 74, Section 75, Section 76, Section 77, Section 78, Section 79, Section 80, Section 81, Section 82, Section 83, Section 84, Section 85, Section 86, Section 87, Section 88, Section 89, Section 90, Section 91, Section 92, Section 93, Section 94, Section 95, Section 96, Section 97, Section 98, Section 99Constitution of India, 1950 - Article 14, Article 300AContract Act, 1872 - Section 23, Section 25