Supreme Court04 Feb 2016Dismissed
Vivek Pathak & Ors. Vs Ram Krishan Kashyap & Ors.
Supreme Court Of India · (2016) 02 SC CK 0041
COURT ARCHIVE
Supreme Court Of India judgments
59,848 judgments · page 608 of 2,993
Supreme Court03 Feb 2016Dismissed
BOC India Ltd Vs Commissioner of Comml. Taxes
Supreme Court Of India · (2016) 93 UPTC 326
Supreme Court03 Feb 2016Allowed
State Trading Corpn. India Ltd. Vs New Delhi Municipal Council
Supreme Court Of India · (2016) 161 AIC 23 : (2016) AIR(SCW) 1269 : (2016) AIRSC 1269 : (2016) AllSCR 541 : (2016) 2 AllWC 1495 : (2016) 2 JT 600 : (2016) 2 RecentApexJudgments(RAJ) 338 : (2016) 2 Scale 267 : (2016) 12 SCC 603 : (2016) 1 WLN 134
New Delhi Municipal Council Act, 1994 - Section 3(1), Section 416(2), Section 60, Section 60(1), Section 60(3), Section 61, Section 63, Section 63(1), Section 8(1)
Supreme Court03 Feb 2016Disposed Of
Municipal Corporation of Greater Mumbai Vs Best Kamgar Karmachari and Others
Supreme Court Of India · (2016) 2 JT 138 : (2016) 15 SCC 682
Supreme Court03 Feb 2016Disposed Of
Sanjay Kumar Upadhyay and Others Vs Palak Dhari Yadav and Others
Supreme Court Of India · (2016) 4 ADJ 23 : (2016) AllSCR 704 : (2016) 115 ALR 216 : (2016) 149 FLR 302 : (2016) 1 JT 553 : (2016) 1 LawHeraldSC 856 : (2016) 1 LLN 271 : (2016) 2 Scale 124 : (2016) 4 SCC 621 : (2016) 1 SCCLS 732 : (2016) 1 SCT 768 : (2016) 2 SLR 355
Uttar Pradesh Intermediate Education Regulations, 1921 - Regulation 2(2)
Supreme Court03 Feb 2016Partly Allowed
State of U.P. and Others Vs Ravindra Kumar Sharma and Others
Supreme Court Of India · (2016) AIR(SCW) 690 : (2016) 1 AIRJharR 712 : (2016) AIRSC 690 : (2016) 2 AllLJ 642 : (2016) 2 ALLMR 975 : (2016) 2 AllWC 1733 : (2016) 3 AndhLD 78 : (2016) 2 BBCJ 11 : (2016) 3 CalHCN 229 : (2016) 2 CalLJ 16 : (2016) 2 CGLJ 93 : (2016) 2 CLR 180 : (2016)
Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 - Section 73(1), Section 73(2)
Supreme Court03 Feb 2016Allowed
State of Rajasthan Vs Harkesh
Supreme Court Of India · (2016) AllSCRCrl 691 : (2016) 2 LawHeraldSC 1151 : (2016) 2 RCRCriminal 273 : (2016) 2 RecentApexJudgments(RAJ) 111
Penal Code, 1860 (IPC) — Section 376
Supreme Court03 Feb 2016Disposed Of
Mirza Ali Raza and Others Vs State of Bihar and Others
Supreme Court Of India · (2016) 4 ADJ 23 : (2016) AIR(SCW) 1389 : (2016) 2 AIRJharR 525 : (2016) AIRSC 1389 : (2016) 1 ApexCourtJudgments(SC) 659 : (2016) 2 BBCJ 55 : (2016) 3 JT 81 : (2016) 2 KCCR 163 : (2016) LIC 2051 : (2016) 2 RecentApexJudgments(RAJ) 280 : (2016) 4 RSJ 192 :
Supreme Court02 Feb 2016Dismissed
Naz Foundation Trust Vs Suresh Kumar Koushal and Others
Supreme Court Of India · (2016) 2 Scale 553 : (2016) 7 SCC 485
Supreme Court02 Feb 2016Dismissed
Government of Tamil Nadu and Others Vs GAIL India Limited and Others
Supreme Court Of India · (2016) 2 Scale 282 : (2016) 7 SCC 565
Petroleum and Minerals Pipelines (Acquisition of Right of User in land) Act, 1962 - Section 10(2);, Section 6, Section 6(1), Section 6(2)
Supreme Court02 Feb 2016Disposed Of
Radhey Raman Gupta Vs Mahesh Chandra and Others
Supreme Court Of India · (2016) AllSCR 1645 : (2016) 2 JT 255 : (2016) 12 SCC 427
Supreme Court02 Feb 2016Disposed Of
Dy. Director, Social Forestry Divn. and Others Vs Lakshmi Chandra
Supreme Court Of India · (2016) 1 ApexCourtJudgments(SC) 611 : (2016) 3 CivilLJ 263 : (2016) 148 FLR 973 : (2016) 2 LLN 334 : (2016) 2 Scale 208 : (2016) 4 SCC 721 : (2016) 1 SCCLS 737
Supreme Court02 Feb 2016Disposed Of
Board of Trustees of Port of Mumbai Vs Nikhil N. Gupta and Others
Supreme Court Of India · (2016) 2 JT 489 : (2016) 13 SCC 322
Supreme Court02 Feb 2016Disposed Of
General Manager R.B.I. Vs N. Venkateshaiah and Others
Supreme Court Of India · (2016) 3 JT 289 : (2016) 2 KantLJ 1 : (2016) 6 SCC 266
Karnataka Co-operative Societies Act, 1959 - Section 30(5)
Supreme Court02 Feb 2016Allowed
Noorahammad and Others Vs State of Karnataka
Supreme Court Of India · (2016) 93 ACrC 483 : (2016) 93 ACrC 988 : (2016) 160 AIC 129 : (2016) 159 AIC 1 : (2016) 2 AICLR 502 : (2016) AIR(SCW) 679 : (2016) 1 AIRJharR 702 : (2016) 2 AirKarR 241 : (2016) AIRSC 679 : (2016) ALLMRCri 859 : (2016) 1 AndhLDCriminal 756 : (2016) 1 Ape
Civil Procedure Code, 1908 (CPC) - Section 161, Section 313Karnataka Forest Act, 1963 - Section 24Penal Code, 1860 (IPC) - Section 302, Section 304, Section 324, Section 34, Section 353, Section 379, Section 411
Supreme Court02 Feb 2016Dismissed
Gulzari Lal Vs State of Haryana
Supreme Court Of India · (2016) 93 ACrC 475 : (2016) 95 ACrC 478 : (2016) 163 AIC 209 : (2016) 159 AIC 15 : (2016) AIR(SCW) 795 : (2016) 2 AIRJharR 414 : (2016) AIRSC 795 : (2016) ALLMRCri 880 : (2016) 2 ALTCrl 1 : (2016) 1 ApexCourtJudgments(SC) 716 : (2016) 3 BLJud 144 : (2016)
Civil Procedure Code, 1908 (CPC) - Section 313Penal Code, 1860 (IPC) - Section 302, Section 323, Section 34
Supreme Court02 Feb 2016Allowed
Gujarat Urja Vikas Nigam Limited Vs EMCO Limited and Others
Supreme Court Of India · (2016) AIR(SCW) 698 : (2016) 1 AIRJharR 719 : (2016) AIRSC 698 : (2016) AllSCR 509 : (2016) 2 AllWC 1305 : (2016) 4 GLR 3097 : (2016) 3 JT 524 : (2016) 1 RecentApexJudgments(RAJ) 650 : (2016) 2 Scale 75 : (2016) 11 SCC 182
Electricity Act, 2003 - Section 110, Section 111, Section 125, Section 139(1), Section 61, Section 62(1), Section 82, Section 86(1)Income Tax Act, 1961 - Section 32, Section 32(1)Income Tax Rules, 1962 - Rule 5(1A)
Supreme Court02 Feb 2016Dismissed
Heaven Diamonds Pvt. Ltd Vs Oriental Insurance Co. Ltd
Supreme Court Of India · (2016) 2 CPJ 1
Supreme Court02 Feb 2016Disposed Of
S.E.B.I. Vs Sahara India Real Estate Corpn. Ltd. & Ors.
Supreme Court Of India · (2016) 13 SCC 768
Contempt of Courts Act, 1971 — Section 2(b)
Supreme Court02 Feb 2016Disposed Of
Commissioner of Income Tax International Taxation-1 New Delhi Vs Ge Japan Ltd.
Supreme Court Of India · (2016) 02 SC CK 0023
Constitution of India, 1950 — Article 137Income Tax Act, 1961 — Section 234B