Supreme Court23 Sept 2016Disposed Of
Delhi Development Authority Vs Kram Singh @ Bikram Singh @ Jagdish
Supreme Court Of India · (2016) 11 JT 288
Constitution of India, 1950 - Article 133
COURT ARCHIVE
Supreme Court Of India judgments
59,848 judgments · page 565 of 2,993
Supreme Court23 Sept 2016Disposed Of
Reliance General Insurance Co. Ltd. Vs Shashi Sharma
Supreme Court Of India · (2016) AAC 2480 : (2016) 4 ACC 340 : (2016) ACJ 2723 : (2016) 167 AIC 173 : (2016) AIR(SCW) 4465 : (2016) 6 AIRBomR 477 : (2016) AIRSC 4465 : (2016) 6 AllWC 5918 : (2017) 120 ALR 256 : (2016) 6 AndhLD 64 : (2016) 3 ApexCourtJudgments(SC) 520 : (2016) DNJ
Motor Vehicles Act, 1988 - Section 166, 167, 168, 168(1)
Supreme Court22 Sept 2016Dismissed
Suryachakra Power Corpn. Ltd. Vs Electricity Department, Rep. By Its Superintending Engineer
Supreme Court Of India · (2016) 167 AIC 195 : (2017) 122 ALR 15 : (2016) 3 ApexCourtJudgments(SC) 618 : (2016) 3 BBCJ 587 : (2016) 4 CivCC 676 : (2017) 2 CPR 384 : (2017) 1 ICC 745 : (2016) 4 JBCJ 442 : (2016) 12 JT 209 : (2016) 4 LawHeraldSC 3404 : (2017) 2 LW 68 : (2016) 4 RCRC
Electricity Act, 2003 — Section 125Limitation Act, 1963 — Section 14, 5
Supreme Court22 Sept 2016Disposed Of
Electricity Department, Rep. By Its Superintending Engineer, Port Blair Vs M/s Suryachakra Power Corporation Limited.
Supreme Court Of India · (2016) 10 Scale 42
Constitution of India, 1950 — Article 133
Supreme Court22 Sept 2016Disposed Of
Govt. of NCT of Delhi Vs Mahender Singh
Supreme Court Of India · (2017) 171 AIC 167 : (2016) AIR(SCW) 4895 : (2017) 1 AIRJharR 736 : (2016) AIRSC 4895 : (2017) 121 ALR 218 : (2017) 3 AndhLD 64 : (2016) 3 ApexCourtJudgments(SC) 773 : (2017) 3 CTC 833 : (2016) 11 JT 23 : (2016) 3 LAR 692 : (2017) 1 LW 893 : (2017) 135 RD
Constitution of India, 1950 — Article 133Land Acquisition Act, 1894 — Section 11, 11A, 4(1), 6, 9Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 — Section 24(2)
Supreme Court22 Sept 2016Disposed Of
State of Madhya Pradesh Vs Jainarayan Chouksey
Supreme Court Of India · (2016) 3 ApexCourtJudgments(SC) 545 : (2016) 5 RecentApexJudgments(RAJ) 477 : (2016) 9 Scale 110 : (2016) 9 SCC 412 : (2016) 4 SCT 339
Constitution of India, 1950 - Article 16
Supreme Court22 Sept 2016Disposed Of
Delhi Development Authority Vs Kailash Chand Gupta
Supreme Court Of India · (2016) 11 JT 288
Constitution of India, 1950 - Article 133
Supreme Court22 Sept 2016Disposed Of
Land and Building Department through Secretary, Government of NCT of Delhi Vs M/s. Usha Dye Castings Pvt. Ltd.
Supreme Court Of India · (2016) 11 JT 288
Constitution of India, 1950 - Article 133
Supreme Court21 Sept 2016Partly Allowed
Kamlesh @ Ghanti - Appellant @HASH State of M.P.
Supreme Court Of India · (2016) CriLR 1171
Penal Code, 1860 (IPC) - Section 201, Section 302, Section 363, Section 366A, Section 376A
Supreme Court21 Sept 2016Disposed Of
Abdul Sharif Vs State of Haryana
Supreme Court Of India · (2016) 4 LawHeraldSC 3373 : (2016) 15 SCC 204
Penal Code, 1860 (IPC) - Section 304A
Supreme Court20 Sept 2016Allowed
Gyani Chand Vs State of A.P.
Supreme Court Of India · (2016) 167 AIC 190 : (2016) AIR(SCW) 4403 : (2016) AIRSC 4403 : (2016) 6 AllWC 5701 : (2016) 6 AndhLD 38 : (2016) 3 ApexCourtJudgments(SC) 394 : (2016) 4 CivCC 830 : (2016) DNJ 844 : (2017) 1 ICC 752 : (2016) 4 JCR 220 : (2016) 9 JT 233 : (2016) 4 KerLJ 2
Contempt of Courts Act, 1971 - Section 2(b)
Supreme Court20 Sept 2016Disposed Of
State of Karnataka Vs State of Tamil Nadu
Supreme Court Of India · (2016) 4 RCRCivil 491 : (2016) 5 RecentApexJudgments(RAJ) 458 : (2016) 9 Scale 52 : (2016) 10 SCC 617
Supreme Court20 Sept 2016Dismissed
Principal Secretary, Government of Karnataka Vs Ragini Narayan
Supreme Court Of India · (2017) 170 AIC 246 : (2016) 168 AIC 215 : (2016) AIR(SCW) 4545 : (2017) 1 AirKarR 146 : (2016) AIRSC 4545 : (2016) 6 AllWC 5912 : (2017) 121 ALR 207 : (2017) 1 AndhLD 22 : (2016) 3 ApexCourtJudgments(SC) 586 : (2016) 3 ARC 586 : (2016) 4 CivCC 628 : (2017
Registration Act, 1908 - Section 47
Supreme Court20 Sept 2016Dismissed
Shobikaa Impex Pvt. Ltd. Vs Central Medical Services Society
Supreme Court Of India · (2016) 6 AllWC 6277 : (2016) 3 ApexCourtJudgments(SC) 750 : (2016) 12 JT 199 : (2016) 7 MLJ 527 : (2016) 4 RCRCivil 499 : (2016) 5 RecentApexJudgments(RAJ) 470 : (2016) 9 Scale 62
Contract Act, 1872 - Section 20Insecticides Act, 1968 - Section 9(3B)
Supreme Court20 Sept 2016Disposed Of
International Confederation of Societies of Authors and Composers (CISAC) Vs Aditya Pandey
Supreme Court Of India · (2016) 4 CivilLJ 818 : (2016) DNJ 833 : (2016) 160 DRJ 255 : (2016) 4 ICC 478 : (2016) 12 JT 440 : (2016) 4 KLT 623 : (2016) 3 LAR 496 : (2016) 4 LawHeraldSC 2577 : (2017) 2 LW 649 : (2016) 3 MIPR 1 : (2016) 4 PLR 743 : (2016) 68 PTC 472 : (2016) 6 RAJ 51
Copyright Act, 1957 - Section 16, 17
Supreme Court20 Sept 2016Disposed Of
Delhi Development Authority Vs Green Finance Pvt. Ltd.
Supreme Court Of India · (2016) 11 JT 288 : (2016) 9 JT 288 : (2017) 1 Scale 496
Constitution of India, 1950 - Article 133Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 - Section 24(2)
Supreme Court20 Sept 2016Disposed Of
Land & Building Department Through Secretary, Govt. of NCT of Delhi Vs M/s Green Finance Pvt. Ltd.
Supreme Court Of India · (2016) 159 DRJ 493 : (2016) 11 JT 288 : (2016) 9 JT 256 : (2017) 1 Scale 497
Constitution of India, 1950 - Article 133Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 - Section 24(2)
Supreme Court20 Sept 2016Allowed
Rohtash Kanwar Vs State (NCT) of Delhi
Supreme Court Of India · (2017) AllSCRCrl 139
Prevention of Corruption Act, 1988 - Section 13(1)(d), Section 13(2), Section 7
Supreme Court19 Sept 2016Dismissed
Syscon Consultants P. Ltd. Vs M/s Primella Sanitary Prod. P. Ltd.
Supreme Court Of India · (2016) 167 AIC 198 : (2016) AIR(SCW) 4564 : (2016) 6 AIRBomR 419 : (2016) AIRSC 4564 : (2016) AllSCR 2123 : (2016) 6 AllWC 6091 : (2016) 119 ALR 529 : (2017) 1 AndhLD 38 : (2016) 3 ApexCourtJudgments(SC) 432 : (2016) 3 ARC 398 : (2016) 4 BLJud 212 : (2016
Portuguese Civil Procedure Code, 1867 - Article 2177Specific Relief Act, 1963 - Section 17, 20Transfer of Property Act, 1882 - Section 44
Supreme Court19 Sept 2016Disposed Of
Ravi Prakash Sharma Vs State of U.P.
Supreme Court Of India · (2016) 9 JT 520
Constitution of India, 1950 - Article 133