Supreme Court19 Sept 2016Disposed Of
Satish Kumar(D)Thr. His Lrs. Vs State of Haryana
Supreme Court Of India · (2016) 09 SC CK 0073
Constitution of India, 1950 - Article 133Land Acquisition Act, 1894 - Section 23(1A)
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Supreme Court Of India judgments
59,848 judgments · page 566 of 2,993
Supreme Court19 Sept 2016Disposed Of
Delhi Development Authority Vs Nirmal Kanta Kohli
Supreme Court Of India · (2016) 11 JT 288
Constitution of India, 1950 - Article 133
Supreme Court19 Sept 2016Dismissed
Raminder Singh Vs State of Punjab
Supreme Court Of India · (2016) 11 ADJ 8 : (2016) AIR(SCW) 4392 : (2016) AIRSC 4392 : (2016) 6 AllWC 5703 : (2016) 3 ApexCourtJudgments(SC) 452 : (2017) 152 FLR 211 : (2016) 4 JLJR 123 : (2016) 9 JT 257 : (2016) LIC 4279 : (2016) 4 LLN 76 : (2016) 7 MLJ 83 : (2016) 4 PLJR 238 : (
Constitution of India, 1950 - Article 14, 16Punjab Public Works Department (Irrigation Branch) Research Assistants State Service Class III Rules, 1956 - Rule 10
Supreme Court19 Sept 2016Dismissed
Sampelly Satyanarayana Rao Vs Indian Renewable Energy Development Agency Limited
Supreme Court Of India · (2016) 97 ACrC 487 : (2016) 167 AIC 168 : (2016) 4 AICLR 657 : (2016) AIR(SCW) 4363 : (2016) AIRSC 4363 : (2016) AllSCRCrl 1866 : (2017) 1 ALTCrl 5 : (2016) 2 AndhLDCriminal 809 : (2016) 3 ApexCourtJudgments(SC) 447 : (2016) 4 BC 416 : (2016) 4 BLJud 162
Negotiable Instruments Act, 1881 (NI) - Section 138, 139
Supreme Court19 Sept 2016Disposed Of
Md. Harun Rashid Vs Union of India
Supreme Court Of India · (2016) 9 JT 519
Constitution of India, 1950 - Article 133
Supreme Court19 Sept 2016Disposed Of
Sabu Mathew George Vs Union of India
Supreme Court Of India · (2016) 4 RCRCivil 482 : (2016) 4 RCRCriminal 381 : (2016) 5 RecentApexJudgments(RAJ) 485 : (2016) 9 Scale 19 : (2017) 2 SCC 514 : (2017) 1 SCCCri 754
Pre-conception and Pre-natal Diagnostic Techniques (Prohibition of Sex Selection) Act, 1994 - Section 22
Supreme Court16 Sept 2016Disposed Of
Madhusri Konar Vs New Central Book Agency Pvt. Ltd.
Supreme Court Of India · (2016) 14 SCC 14
Constitution of India, 1950 — Article 133
Supreme Court16 Sept 2016Partly Allowed
State Bank of India Vs Neelam Nag
Supreme Court Of India · (2016) 11 ADJ 7 : (2016) AIR(SCW) 4351 : (2016) AIRSC 4351 : (2017) 1 AllWC 385 : (2016) 6 AndhLD 127 : (2017) 1 ApexCourtJudgments(SC) 109 : (2016) 3 CLR 719 : (2016) DNJ 863 : (2016) 151 FLR 216 : (2016) 4 JLJR 82 : (2016) 9 JT 218 : (2016) 4 LawHeraldS
Industrial Disputes Act, 1947 - Section 18(1), 2(p)
Supreme Court16 Sept 2016Allowed
Shasun Chemicals and Drugs Ltd. Vs Commissioner of Income Tax-II, Chennai
Supreme Court Of India · (2016) AIR(SCW) 4435 : (2016) AIRSC 4435 : (2016) 289 CurTR 97 : (2016) 388 ITR 1 : (2016) 9 Scale 332
Income Tax Act, 1961 - Section 35D, 36, 40A(9)
Supreme Court16 Sept 2016Dismissed
J.K. Lakshmi Cement Ltd. Vs Commercial Tax Officer, Pali
Supreme Court Of India · (2016) AIR(SCW) 5571 : (2016) AIRSC 5571 : (2016) 6 RecentApexJudgments(RAJ) 381 : (2016) 8 Scale 809
Central Sales Tax Act, 1956 - Section 8(5)
Supreme Court16 Sept 2016Disposed Of
Delhi Development Authority Vs Charanjit Kaur
Supreme Court Of India · (2016) 11 JT 288
Constitution of India, 1950 - Article 133Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 - Section 24(2)
Supreme Court16 Sept 2016Disposed Of
Government of NCT of Delhi The Secretary, Land and Building Department Vs Kishan Chand
Supreme Court Of India · (2016) 11 JT 288
Constitution of India, 1950 - Article 133Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 - Section 24(2)
Supreme Court16 Sept 2016Dismissed
Tattu Lodhi @ Pancham Lodhi Vs State of Madhya Pradesh
Supreme Court Of India · (2016) 97 ACrC 523 : (2016) 166 AIC 35 : (2016) AIR(SCW) 4295 : (2016) AIRSC 4295 : (2016) AllSCRCrl 1514 : (2017) 1 ALTCrl 66 : (2016) 2 AndhLDCriminal 829 : (2016) 4 BLJud 204 : (2016) 3 CalLJ 169 : (2017) 1 CriCC 509 : (2016) CriLR 1021 : (2017) sup1 C
Constitution of India, 1950 - Article 142Criminal Procedure Code, 1973 (CrPC) - Section 366Penal Code, 1860 (IPC) - Section 302, 376(2)(f)
Supreme Court15 Sept 2016Dismissed
Hari Chand Vs Union of India
Supreme Court Of India · (2016) 9 Scale 83 : (2016) 14 SCC 96
Land Acquisition Act, 1894 — Section 23, 4
Supreme Court15 Sept 2016Disposed Of
Chunni Lal (D) Th. LRs Vs Oil and Natural Gas Corporation Limited
Supreme Court Of India · (2016) 9 Scale 87
Land Acquisition Act, 1894 — Section 23
Supreme Court15 Sept 2016Partly Allowed
Ghulam Mohi-Ud-Din Wani Vs State of Jammu & Kashmir
Supreme Court Of India · (2016) AllSCRCrl 1821 : (2016) 4 RCRCriminal 627 : (2016) 6 RecentApexJudgments(RAJ) 28
Criminal Procedure Code, 1973 (CrPC) — Section 427, 428Penal Code, 1860 (IPC) — Section 302, 34Ranbir Penal Code, 1989 — Section 302, 34
Supreme Court15 Sept 2016Dismissed
Union of India Vs M/s Indusind Bank Ltd.
Supreme Court Of India · (2016) 166 AIC 53 : (2016) AIR(SCW) 4374 : (2016) 6 AIRBomR 326 : (2016) AIRSC 4374 : (2017) 2 ALLMR 898 : (2016) 6 AllWC 5521 : (2016) 118 ALR 842 : (2016) 6 AndhLD 86 : (2016) 4 CivCC 781 : (2016) 4 CivilLJ 641 : (2016) 5 CTC 674 : (2016) 160 DRJ 241 :
Contract Act, 1872 - Section 28(b)
Supreme Court15 Sept 2016Disposed Of
Secretary, Tamilnadu Public Service Commission Vs A.B. Natarajan
Supreme Court Of India · (2017) 152 FLR 808 : (2016) 10 JT 33 : (2016) 8 Scale 792 : (2016) 4 SCT 484
Constitution of India, 1950 - Article 142
Supreme Court15 Sept 2016Disposed Of
P. Sivakumar Vs Secretary, Ministry of Home, Govt. of Karnataka
Supreme Court Of India · (2016) 8 Scale 841
Supreme Court15 Sept 2016Dismissed
Mangalore Electricity Supply Company Limited Vs M/s. AMR Power Private Limited
Supreme Court Of India · (2016) 168 AIC 209 : (2016) AIR(SCW) 4397 : (2016) 4 AirKarR 836 : (2016) AIRSC 4397 : (2016) 119 ALR 910 : (2016) 6 AndhLD 140 : (2017) 1 CPR 11 : (2017) 2 JCR 202 : (2017) 2 JT 147 : (2016) 6 RecentApexJudgments(RAJ) 316 : (2016) 8 Scale 798