Supreme Court27 Sept 2016Allowed
Raju - Appellant @HASH State of Madhya Pradesh
Supreme Court Of India · (2016) AllSCRCrl 1757
Juvenile Justice (Care and Protection of Children) Act, 2000 - Section 7APenal Code, 1860 (IPC) - Section 302
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Supreme Court Of India judgments
59,848 judgments · page 564 of 2,993
Supreme Court27 Sept 2016Allowed
Durga Prasad - Appellant @HASH State of Chhattisgarh and Others
Supreme Court Of India · (2016) AllSCRCrl 1751
Juvenile Justice (Care and Protection of Children) Act, 2000 - Section 7APenal Code, 1860 (IPC) - Section 302
Supreme Court27 Sept 2016Allowed
R. Venkata Ramudu Vs State of A.P.
Supreme Court Of India · (2016) 6 ALT 47 : (2017) 1 ESC 64 : (2017) 1 Scale 652 : (2017) 1 SCT 157
Andhra Pradesh Engineering Service Rules, 1966 — Rule 6(2), 8(c)Andhra Pradesh State and Subordinate Service Rules, 1996 — Rule 16(a), 16(h), 17(a), 17(b), 18(a)
Supreme Court27 Sept 2016Dismissed
Sunil Kumar Kori Vs Gopal Das Kabra
Supreme Court Of India · (2016) 168 AIC 148 : (2016) AIR(SCW) 4664 : (2016) AIRSC 4664 : (2017) 1 AllWC 124 : (2016) 3 BBCJ 590 : (2016) 3 JabLJ 241 : (2017) 2 JCR 130 : (2016) 12 JT 186 : (2017) 2 MhLJ 491 : (2016) 7 MLJ 363 : (2016) 4 RCRCivil 662 : (2016) 5 RecentApexJudgments
Cantonments Act, 2006 - Section 15Cantonments Electoral Rules, 2007 - Rule 10(3)
Supreme Court27 Sept 2016Dismissed
St. Mary''s Hotel Pvt. Ltd. Vs T.O. Aleyas
Supreme Court Of India · (2016) AIR(SCW) 4979 : (2017) 1 AIRJharR 391 : (2016) AIRSC 4979 : (2017) 2 ALLMR 482 : (2016) 199 CompCas 200 : (2017) 2 CompLJ 1 : (2016) 12 JT 271 : (2017) 3 RecentApexJudgments(RAJ) 367 : (2016) 9 Scale 389 : (2016) 10 SCC 680 : (2016) 138 SCL 69
Companies Act, 1956 - Section 10F
Supreme Court27 Sept 2016Disposed Of
Union of India Vs Devjee Mishra
Supreme Court Of India · (2016) 11 ADJ 3 : (2016) AIR(SCW) 4605 : (2016) AIRSC 4605 : (2016) 151 FLR 548 : (2017) 1 JBCJ 116 : (2016) 4 JCR 247 : (2016) 4 JLJR 212 : (2016) 9 JT 405 : (2016) 4 LawHeraldSC 2859 : (2016) 7 MLJ 287 : (2016) 4 PLJR 263 : (2017) 1 RecentApexJudgments(
Air Force Act, 1950 - Section 107, 161Air Force Rules, 1969 - Rule 16
Supreme Court27 Sept 2016Disposed Of
State of Karnataka Vs State of T.Nadu
Supreme Court Of India · (2016) 9 Scale 378 : (2016) 10 SCC 617
Supreme Court27 Sept 2016Partly Allowed
Mahanadi Coalfields Ltd. Vs M/s. Dhansar Engineering Co. Pvt.Ltd.
Supreme Court Of India · (2016) 167 AIC 84 : (2016) AIR(SCW) 4509 : (2016) AIRSC 4509 : (2016) 3 ApexCourtJudgments(SC) 483 : (2016) 3 BBCJ 626 : (2016) 4 JCR 229 : (2016) 9 JT 385 : (2017) 1 RajdhaniLR 534 : (2016) 4 RCRCivil 603 : (2016) 5 RecentApexJudgments(RAJ) 570 : (2016)
Contract Act, 1872 - Section 73, 74, 75
Supreme Court27 Sept 2016Allowed
M.L. Wadhawan Vs Zunzarrao Bhikaji Nagarkar
Supreme Court Of India · (2016) ALLMRCri 5347 : (2016) 340 ELT 462
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 499
Supreme Court27 Sept 2016Disposed Of
Kaushal Kishor Vs State of Uttar Pradesh
Supreme Court Of India · (2017) 1 SCC 406 : (2017) 1 SCCCri 434
Supreme Court27 Sept 2016Allowed
M. Vinod Kumar Vs H.D. Kumaraswamy
Supreme Court Of India · (2017) AllSCRCrl 147
Constitution of India, 1950 - Article 134Criminal Procedure Code, 1973 (CrPC) - Section 482
Supreme Court26 Sept 2016Allowed
Basant Singh Vs State of H.P.
Supreme Court Of India · (2016) 9 JT 571 : (2017) 1 SCC 263 : (2017) 1 SCCLS 173
Constitution of India, 1950 - Article 133
Supreme Court26 Sept 2016Dismissed
Delhi Development Authority Vs Hari Prakash
Supreme Court Of India · (2016) 9 JT 570
Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 - Section 24(2)
Supreme Court26 Sept 2016Dismissed
Central Provident Fund Commissioner, New Delhi Vs Lala J.R. Education Society
Supreme Court Of India · (2017) 171 AIC 175 : (2017) 121 ALR 214 : (2017) 1 CLR 4 : (2017) 153 FLR 215 : (2016) 4 JBCJ 414 : (2016) 10 JT 524 : (2017) LabLR 225 : (2017) 2 LW 160 : (2017) 135 RD 251 : (2016) 14 SCC 679 : (2016) 4 UPLBEC 2911
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11
Supreme Court26 Sept 2016Disposed Of
Jugal Kishore Mishra Vs B.P. Singh
Supreme Court Of India · (2016) 9 JT 576
Constitution of India, 1950 - Article 133
Supreme Court26 Sept 2016Disposed Of
Jagdish Narain Shukla Vs State of U.P.
Supreme Court Of India · (2016) AIR(SCW) 4871 : (2017) 1 AIRJharR 75 : (2016) AIRSC 4871 : (2017) 2 AllLJ 83 : (2017) 1 ESC 49 : (2017) 1 JBCJ 184 : (2016) 9 JT 362 : (2016) 4 RCRCivil 713 : (2016) 6 RecentApexJudgments(RAJ) 134 : (2016) 9 Scale 308 : (2016) 10 SCC 433 : (2017) 1
Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 173(2)Prevention of Corruption Act, 1988 - Section 13(1)(e)
Supreme Court23 Sept 2016Disposed Of
Centre For Public Litigation Vs Union of India
Supreme Court Of India · (2016) AIR(SCW) 5351 : (2017) 1 AIRJharR 394 : (2016) AIRSC 5351 : (2017) AllSCR 255 : (2016) 6 AllWC 5707 : (2016) 5 RecentApexJudgments(RAJ) 669 : (2016) 9 Scale 116 : (2016) 15 SCC 83
Constitution of India, 1950 - Article 32
Supreme Court23 Sept 2016Partly Allowed
Bharat Sanchar Nigam Limited Vs Vodafone Essar Gujarat Limited
Supreme Court Of India · (2016) AIR(SCW) 4455 : (2016) AIRSC 4455 : (2016) 4 CompLJ 289 : (2017) 123 CutLT 287 : (2016) 4 RCRCivil 950 : (2016) 6 RecentApexJudgments(RAJ) 306 : (2016) 9 Scale 166
Telecom Regulatory Authority of India Act, 1997 - Section 18Telegraph Act, 1885 - Section 4(1)
Supreme Court23 Sept 2016Partly Allowed
General Secretary, Coal Washeries Workers Union Dhanbad Vs Employers in relation to the Management of Dugda Washery of M/s BCCL
Supreme Court Of India · (2016) AIR(SCW) 4441 : (2016) AIRSC 4441 : (2016) 3 ApexCourtJudgments(SC) 510 : (2016) 3 CLR 737 : (2016) 151 FLR 604 : (2017) 2 HimLR 761 : (2017) 1 JBCJ 114 : (2016) 4 JCR 218 : (2016) 9 JT 314 : (2016) LabLR 1123 : (2016) LIC 4553 : (2016) 9 Scale 111
Constitution of India, 1950 - Article 226, 32Industrial Disputes Act, 1947 - Section 10, 11
Supreme Court23 Sept 2016Disposed Of
Asha Ranjan Vs State of Bihar
Supreme Court Of India · (2016) 3 ApexCourtJudgments(SC) 473 : (2016) 4 CriCC 749 : (2016) 4 Crimes 54 : (2016) 9 Scale 114
Constitution of India, 1950 - Article 32