COURT ARCHIVE

Supreme Court Of India judgments

59,848 judgments · page 563 of 2,993

Supreme Court30 Sept 2016Dismissed

Arun Dev Upadhyaya Vs Integrated Sales Service Ltd.

Supreme Court Of India · (2017) 170 AIC 65 : (2016) AIR(SCW) 4899 : (2017) 1 AIRBomR 155 : (2016) AIRSC 4899 : (2017) 3 AndhLD 69 : (2016) 3 ApexCourtJudgments(SC) 648 : (2016) 5 ArbiLR 267 : (2017) 2 CompLJ 440 : (2016) 12 JT 215 : (2016) 4 LawHeraldSC 2886 : (2016) 6 RAJ 1 : (2

Arbitration and Conciliation Act, 1996 - Section 47, 49Maharashtra High Court (Hearing of Writ Petitions by Division Bench and Abolition of Letters Patent Appeals) Act, 1986 - Section 3(1)

Supreme Court30 Sept 2016Allowed

Chandrakeshwar Prasad @ Chandu Babu Vs State of Bihar

Supreme Court Of India · (2016) AIR(SCW) 4524 : (2016) 3 AIRBomRCri 762 : (2016) AIRSC 4524 : (2016) ALLMRCri 4487 : (2016) 2 AndhLDCriminal 846 : (2016) 4 BLJud 83 : (2016) CriLJ 5083 : (2016) 4 JBCJ 267 : (2016) 3 MadWNCri 396 : (2017) 1 MhLJCrl 271 : (2017) 1 RajdhaniLR 579 :

Arms Act, 1959 - Section 25(14), 27, 35Criminal Procedure Code, 1973 (CrPC) - Section 437Penal Code, 1860 (IPC) - Section 120-B, 302, 34

Supreme Court30 Sept 2016Disposed Of

State of Tamil Nadu Vs State of Karnataka

Supreme Court Of India · (2016) 4 RCRCivil 654 : (2017) 1 RecentApexJudgments(RAJ) 542 : (2016) 9 Scale 442 : (2016) 10 SCC 617

Constitution of India, 1950 - Article 131, 262

Supreme Court30 Sept 2016Allowed

A. Satyanarayana Reddy Vs Presiding Officer, Labour Court

Supreme Court Of India · (2016) AIR(SCW) 4556 : (2016) 6 AIRBomR 434 : (2016) AIRSC 4556 : (2016) 3 ApexCourtJudgments(SC) 759 : (2017) 1 CLR 445 : (2017) 152 FLR 423 : (2016) 12 JT 400 : (2016) LIC 4557 : (2016) 4 LLJ 737 : (2016) 4 LLN 548 : (2017) 1 MhLJ 774 : (2017) 1 MPLJ 31

Constitution of India, 1950 - Article 226Industrial Disputes Act, 1947 - Section 33C(2)

Supreme Court30 Sept 2016Disposed Of

Vilas V. Sanghai Vs Sumermal Mishrimal Bafna

Supreme Court Of India · (2016) 167 AIC 192 : (2016) AIR(SCW) 4651 : (2016) AIRSC 4651 : (2016) AllSCRCrl 1697 : (2017) 1 ALTCrl 12 : (2016) 2 AndhLDCriminal 1049 : (2016) 3 ApexCourtJudgments(SC) 699 : (2016) 4 BomCR(Cri) 754 : (2016) 4 CalCriLR 529 : (2016) CriLJ 5073 : (2016)

Contempt of Courts Act, 1971 - Section 15

Supreme Court30 Sept 2016Disposed Of

State Bank of Patiala Vs General Secretary, Staff Union

Supreme Court Of India · (2017) 2 ALLMR 915 : (2016) 3 ApexCourtJudgments(SC) 616 : (2016) 3 CLR 1005 : (2016) 151 FLR 606 : (2016) 10 JT 318 : (2016) LabLR 1121 : (2016) 4 LLN 255 : (2016) 9 Scale 485 : (2016) 15 SCC 160 : (2016) 2 SCCriR 1445 : (2017) 1 SLJ 13

Industrial Disputes Act, 1947 - Section 11A

Supreme Court29 Sept 2016Disposed Of

Moil Janshakti Mazdoor Sangh Vs Moil Kamgar Sangathan

Supreme Court Of India · (2016) 9 Scale 471

Supreme Court29 Sept 2016Disposed Of

Selva Rani Vs R. Krishnammal

Supreme Court Of India · (2016) 9 Scale 508

Supreme Court29 Sept 2016Disposed Of

Govt. of Bihar Vs Dayanand Singh

Supreme Court Of India · (2016) AIR(SCW) 4828 : (2017) 1 AIRJharR 376 : (2016) AIRSC 4828 : (2016) 3 ApexCourtJudgments(SC) 659 : (2016) 4 BLJud 168 : (2017) 1 ESC 58 : (2016) 4 JBCJ 201 : (2016) 4 JLJR 227 : (2016) 4 PLJR 278 : (2016) 10 Scale 30 : (2016) 4 SCT 466 : (2017) 1 SL

Constitution of India, 1950 — Article 233, 234

Supreme Court29 Sept 2016Disposed Of

Shankar Hiranna Rajanna Vs Maharashtra Housing and Area Development Authority

Supreme Court Of India · (2017) 1 ALLMR 911 : (2016) 12 JT 212 : (2016) 10 Scale 26 : (2017) 4 SCC 648

Constitution of India, 1950 — Article 133

Supreme Court29 Sept 2016Disposed Of

Vivek Giri - Appellant @HASH State of Uttar Pradesh

Supreme Court Of India · (2016) AllSCRCrl 1755

Criminal Procedure Code, 1973 (CrPC) - Section 439

Supreme Court29 Sept 2016Disposed Of

Mahanagar Telephone Nigam Limited Vs S.M. Lal

Supreme Court Of India · (2016) 10 Scale 14

Constitution of India, 1950 — Article 133

Supreme Court29 Sept 2016Dismissed

Commissioner of Income Tax Vs Gujarat Industrial Investment Corporation

Supreme Court Of India · (2017) 291 CurTR 17 : (2016) 388 ITR 484

Interest Tax Act, 1974 — Section 2(7)

Supreme Court28 Sept 2016Disposed Of

S.E.B.I. Vs Sahara India Real Estate Corpn. Ltd.

Supreme Court Of India · (2016) 9 Scale 502 : (2017) 4 SCC 595 : (2016) 138 SCL 67

Securities and Exchange Board of India Act, 1992 — Section 11(3), 154, 15USupreme Court Rules, 1966 — Order 13 Rule 6

Supreme Court28 Sept 2016Disposed Of

State of Maharashtra Vs D.Y. Patil Education Society

Supreme Court Of India · (2017) 2 ALLMR 891 : (2016) 4 JCR 222 : (2016) 4 RSJ 327 : (2016) 9 Scale 404 : (2016) 9 SCC 401

Indian Medical Council Act, 1956 - Section 33University Grants Commission Act, 1956 - Section 3

Supreme Court28 Sept 2016Allowed

Gujarat Maritime Board Vs L&T Infrastructure Development Projects Ltd.

Supreme Court Of India · (2016) 167 AIC 129 : (2016) AIR(SCW) 4502 : (2017) 1 AIRJharR 672 : (2016) AIRSC 4502 : (2017) 120 ALR 228 : (2017) 2 AndhLD 137 : (2016) 4 BC 378 : (2017) 123 CutLT 321 : (2016) DNJ 985 : (2016) 3 GCD 2556 : (2016) 9 JT 428 : (2017) 2 LW 82 : (2016) 7 ML

Constitution of India, 1950 - Article 226

Supreme Court28 Sept 2016Disposed Of

Nagarpalika Thakurdwara Vs Khalil Ahmed

Supreme Court Of India · (2016) 10 ADJ 272 : (2016) 167 AIC 215 : (2016) AIR(SCW) 4477 : (2016) AIRSC 4477 : (2017) 1 AllLJ 339 : (2016) 119 ALR 526 : (2016) 6 AndhLD 61 : (2016) 3 ApexCourtJudgments(SC) 714 : (2016) 3 ARC 395 : (2016) 4 BLJud 209 : (2016) 4 CivCC 859 : (2016) 5

Civil Procedure Code, 1908 (CPC) - Section 102

Supreme Court28 Sept 2016Allowed

State of H.P. Vs Rajesh Chander Sood

Supreme Court Of India · (2016) 11 ADJ 8 : (2016) AIR(SCW) 5436 : (2016) AIRSC 5436 : (2016) 3 CLR 803 : (2016) 9 JT 439 : (2017) LabLR 560 : (2017) LIC 100 : (2016) 4 LLJ 334 : (2016) 4 LLN 1 : (2016) 9 Scale 178 : (2016) 10 SCC 77 : (2016) 2 SCCLS 730 : (2017) 2 SCT 302 : (2017

Supreme Court28 Sept 2016Disposed Of

Medical Council of India Vs Harshitha

Supreme Court Of India · (2016) 11 ADJ 2 : (2016) 3 ApexCourtJudgments(SC) 723 : (2016) 9 JT 520 : (2017) 1 RSJ 7 : (2016) 4 RSJ 510 : (2016) 9 SCC 437 : (2016) 4 SCT 471

Supreme Court28 Sept 2016Disposed Of

Nitu Vs Sheela Rani

Supreme Court Of India · (2016) 11 ADJ 1 : (2016) AIR(SCW) 4552 : (2016) AIRSC 4552 : (2017) 1 AllWC 273 : (2017) 1 AndhLD 18 : (2016) 3 ApexCourtJudgments(SC) 711 : (2016) 5 CTC 876 : (2016) DNJ 982 : (2016) 151 FLR 609 : (2016) 4 JLJR 202 : (2016) 9 JT 436 : (2016) 4 KerLJ 209