Supreme Court07 Jun 2017Dismissed
Union of India Vs Tarsem Singh
Supreme Court Of India · (2017) 06 SC CK 0019
COURT ARCHIVE
Supreme Court Of India judgments
59,848 judgments · page 516 of 2,993
Supreme Court07 Jun 2017Disposed Of
Saurabh Dwivedi Vs Union of India
Supreme Court Of India · 2017 AIR(SCW) 2728 : AIR 2017 SC 2728 : (2017) 3 SCT 187 : (2017) 4 SCR 286 : (2017) 7 SCC 626 : (2017) 6 Scale 613
Postgraduate Medical Education Regulations, 2000 - Regulation 9(IV)
Supreme Court06 Jun 2017Dismissed
State of Punjab Vs Jaswinder Singh
Supreme Court Of India · AIR 2017 SC 2881 : (2017) 8 SCC 621
Payment of Wages Act, 1936 - Section 15(3)
Supreme Court06 Jun 2017Dismissed
Aniruddha Ashok Sankhpal Vs State of Maharashtra
Supreme Court Of India · (2017) 06 SC CK 0015
Constitution of India, 1950 - Article 14
Supreme Court06 Jun 2017Partly Allowed
Shaikh Mustafa Vs State of Maharashtra
Supreme Court Of India · (2017) 3 RCRCriminal 321
Penal Code, 1860 (IPC) - Section 489B, Section 489C, Section 489D
Supreme Court06 Jun 2017Disposed Of
Rajitram Mourya Vs State of Madhya Pradesh
Supreme Court Of India · (2018) 12 SCC 206
Constitution of India, 1950 - Article 136Criminal Procedure Code, 1973 (CrPC) - Section 438, Section 482
Supreme Court01 Jun 2017Disposed Of
Imam Azam Vs Director of Medical Education Research
Supreme Court Of India · (2017) 06 SC CK 0024
Supreme Court30 May 2017Disposed Of
Subharti Medical College Vs Union of India
Supreme Court Of India · AIR 2017 SC 2947 : (2018) 12 SCC 613
Supreme Court26 May 2017Dismissed
Satish Vs State of Haryana
Supreme Court Of India · (2017) 2 Crimes 434 : AIR 2017 SC 3437 : (2018) 11 SCC 300 : (2017) 6 Scale 573
Supreme Court25 May 2017Dismissed
State of Haryana Vs Dr. Narender Soni
Supreme Court Of India · AIR 2017 SC 2892 : (2017) 3 SCT 176 : (2017) SCR 251 : (2017) 6 Scale 602
Postgraduate Medical Education Regulations, 2000 - Regulation 9(IV)
Supreme Court25 May 2017Allowed
Mohinder Singh Vs State of Punjab
Supreme Court Of India · AIR 2017 SC 4031 (2018) 11 SCC 570 : (2017) 7 JT 53 : (2017) 6 Scale 577 : (2017) 3 RecentApexJudgments(RAJ) 576
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 15
Supreme Court24 May 2017Disposed Of
V. Shantha Vs State of Telangana
Supreme Court Of India · 2017 AIR(SCW) 2625 : AIR 2017 SC 2625 : (2017) 3 RCRCriminal 92 : (2017) 3 RecentApexJudgments(RAJ) 699
Supreme Court23 May 2017Dismissed
State of Punjab Vs Harjit Singh
Supreme Court Of India · AIR 2017 SC 3161 : (2017) 6 Scale 578
Supreme Court23 May 2017Disposed Of
Shahajan Ali Vs State of Maharashtra
Supreme Court Of India · 2017 AIR(SCW) 2614 : AIR 2017 SC 2614 : (2017) 2 Crimes 423 : (2017) 3 RCRCriminal 83 : (2017) 3 RecentApexJudgments(RAJ) 683 : (2017) 13 SCC 481 : (2017) 6 Scale 566
Penal Code, 1860 (IPC) - Section 302
Supreme Court22 May 2017Dismissed
Chandrasekar Vs State
Supreme Court Of India · 2017 AIR(SCW) 2600 : AIR 2017 SC 2600 : (2017) 3 SCR 772 (2017) 13 SCC 585 : (2017) 6 Scale 533
Supreme Court19 May 2017Disposed Of
Shantha Sinha Vs Union of India
Supreme Court Of India · (2017) 05 SC CK 0069
Supreme Court15 May 2017Allowed
CRRC Corporation Ltd. Vs Metro Link Express For Gandhinagar & Ahmedabad (Mega) Company Ltd.
Supreme Court Of India · (2017) 5 SCR 87 : (2017) 8 SCC 282 : (2017) 6 JT 323 : (2017) 6 Scale 345
Supreme Court15 May 2017Disposed Of
Karmanya Singh Sareen Vs Union of India
Supreme Court Of India · (2017) 05 SC CK 0017
Supreme Court12 May 2017Allowed
Uma Shankar Vs R. Hanumaiah Since Deceased Through His Lrs.
Supreme Court Of India · AIR 2017 SC 2887 : (2017) 3 RCRCivil 352 : (2017) 3 RecentApexJudgments(RAJ) 709 : (2017) SCR 1013 : (2017) 6 Scale 585
Land Acquisition Act, 1894 - Section 4
Supreme Court09 May 2017Disposed Of
Dr. Amit Kumar Singh Vs State of U.P.
Supreme Court Of India · (2017) 05 SC CK 0073
Constitution of India, 1950 - Article 227