Supreme Court08 May 2017Disposed Of
Madhusudan Manikrao Kendre Vs Ratnakar Manikrao Gutte
Supreme Court Of India · (2017) 11 JT 356
Constitution of India, 1950 - Article 133
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Supreme Court Of India judgments
59,848 judgments · page 518 of 2,993
Supreme Court08 May 2017Disposed Of
Gaurav Kumar Bansal Vs Union of India
Supreme Court Of India · (2017) 5 JT 567 : (2017) 6 Scale 1 : (2017) 6 SCC 730
Supreme Court08 May 2017Allowed
Godrej & Boyce Manufacturing Company Limited Vs Dy. Commissioner of Income-Tax
Supreme Court Of India · 2017 AIR(SCW) 2675 : AIR 2017 SC 2675 : (2017) 295 CurTR 121 : (2017) 394 ITR 449 : (2017) 5 JT 549 : (2017) 6 Scale 209 : (2017) 247 Taxman 361 : (2017) 3 SCR 602 : (2017) 7 SCC 421
Finance Act, 2006 - Section 14A(2), Section 14A(3)Income Tax Act, 1961 - Section 10(33)Unit Trust of India Act, 1963 - Section 32
Supreme Court08 May 2017Dismissed
Bandaru Ramesh Vs State of Andhra Pradesh
Supreme Court Of India · 2017 AIR(SCW) 2524 : AIR 2017 SC 2524 : (2017) 2 RCRCriminal 965 : (2017) 3 RecentApexJudgments(RAJ) 314 : (2017) 6 Scale 58 : (2017) 6 JT 475
Penal Code, 1860 (IPC) - Section 302, Section 380, Section 411
Supreme Court05 May 2017Dismissed
Kumaran Vs State of Kerala
Supreme Court Of India · 2017 AIR(SCW) 2433 : AIR 2017 SC 2433 : (2017) AllMRCri 2641 : (2017) 2 BC 586 : (2017) CriLR 531 : (2017) 2 Crimes 407 : (2017) 2 ILRKerala 506 : (2017) 2 JLJR 448 : (2017) 5 JT 368 : (2017) 2 KLT 821 : (2017) 2 LawHeraldSC 1025 : (2017) 2 MLJCriminal 56
Criminal Procedure Code, 1973 (CrPC) - Section 357, Section 421, Section 431Negotiable Instruments Act, 1881 (NI) - Section 138Penal Code, 1860 (IPC) - Section 70
Supreme Court05 May 2017Dismissed
Milap Choraria Vs Sanjay Kumar Jhunjhunwala
Supreme Court Of India · (2017) 5 JT 365 : (2017) 6 Scale 75 : (2017) 13 SCC 609
Constitution of India, 1950 - Article 139A, Article 142
Supreme Court05 May 2017Disposed Of
Re: Exploitation of Children in Orphanages in the State of Tamil Nadu Vs Union of India
Supreme Court Of India · 2017 AIR(SCW) 2546 : AIR 2017 SC 2546 : (2017) AllSCRCrl 982 : (2017) 4 MLJ 358 : (2017) 2 RCRCriminal 887 : (2017) 3 RecentApexJudgments(RAJ) 233 : (2017) 5 Scale 787 : (2017) 4 SCR 625 : (2017) 7 SCC 594
Supreme Court05 May 2017Allowed
Bhartiben Ravibhai Rav Vs Ravibhai Govindbhai Rav
Supreme Court Of India · (2017) DNJ 423 : (2017) 5 JT 367 : (2017) 3 RCRCivil 369 : (2017) 3 RecentApexJudgments(RAJ) 703 : (2017) 6 Scale 74 : (2017) 6 SCC 785
Hindu Marriage Act, 1955 - Section 13(1)
Supreme Court04 May 2017Disposed Of
Rakesh Malhotra Through Attorney Holder Vs Rajinder Kumar Malhotra
Supreme Court Of India · (2017) 05 SC CK 0065
Constitution of India, 1950 - Article 133
Supreme Court04 May 2017Disposed Of
Shivaji Shamrao Patil Since Deceased By His L.R. Ranjana Shivaji Patil Vs Special Land Acquisition Officer, No. 14, Kolhapur, Maharashtra
Supreme Court Of India · (2017) 05 SC CK 0063
Supreme Court04 May 2017Disposed Of
Delhi Development Authority Vs Simla Devi
Supreme Court Of India · (2017) 05 SC CK 0060
Supreme Court04 May 2017Dismissed
Arun S/o Shankar Dokhe Vs State of Maharashtra
Supreme Court Of India · (2017) 3 RecentApexJudgments(RAJ) 379 : (2017) 6 Scale 54 : (2017) 13 SCC 500
Maharashtra Zilla Parishad and Panchayat Samitis Act, 1961 - Section 12(2)(d)Maharashtra Zilla Parishads and Panchayat Samitis (Manner and Rotation of Reservation of Seats) Rules, 1996 - Rule 10, Rule 6, Rule 9
Supreme Court04 May 2017Allowed
Jage Ram (D) Thr. Lrs. Vs Union of India
Supreme Court Of India · (2017) AllSCR 1070 : (2017) 5 JT 470 : (2017) 6 Scale 78 : (2017) 13 SCC 570
Land Acquisition Act, 1894 - Section 18
Supreme Court04 May 2017Disposed Of
Bibi Parwana Khatoon @ Parwana Khatoon Vs State of Bihar
Supreme Court Of India · 2017 AIR(SCW) 2386 : AIR 2017 SC 2386 : (2017) AllSCRCrl 865 : (2017) CriLR 521 : (2017) 2 Crimes 374 : (2017) 2 DMC 402 : (2017) 2 JLJR 405 : (2017) 5 JT 82 : (2017) 67 OrissaCriR 454 : (2017) 2 RCRCriminal 970 : (2017) 3 RecentApexJudgments(RAJ) 318 : (
Penal Code, 1860 (IPC) - Section 304B, Section 34
Supreme Court04 May 2017Allowed
Rajasthan Wakf Board Vs Devki Nandan Pathak
Supreme Court Of India · 2017 AIR(SCW) 2155 : AIR 2017 SC 2155 : (2017) 2 ARC 226 : (2017) DNJ 428 : (2017) 2 JBCJ 445 : (2017) 2 JLJR 458 : (2017) 5 JT 84 : (2017) 2 KerLJ 717 : (2017) 4 MLJ 354 : (2017) 1 OJR 812 : (2017) 3 RCRCivil 202 : (2017) 3 RecentApexJudgments(RAJ) 334 :
Waqf Act, 1995 - Section 51, Section 52, Section 83, Section 85
Supreme Court04 May 2017Allowed
Govt. of NCT of Delhi Vs Manav Dharam Trust
Supreme Court Of India · 2017 AIR(SCW) 2450 : AIR 2017 SC 2450 : (2017) 3 CTC 740 : (2017) 239 DLT 153 : (2017) 6 JT 21 : (2017) 2 KLT 846 : (2017) 1 OJR 817 : (2017) 2 RCRCivil 1062 : (2017) 3 RecentApexJudgments(RAJ) 321 : (2017) 5 Scale 777 : (2017) 4 SCR 232 : (2017) 6 SCC 75
Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 — Section 24(2)Delhi Lands (Restrictions on Transfer) Act, 1972 — Section 3, 4, 8, 9, 105Land Acquisition Act, 1894 — Section 6, 48, 4(1)
Supreme Court04 May 2017Disposed Of
Delhi Development Authority Vs Shashi Kant Goenka
Supreme Court Of India · (2017) 05 SC CK 0020
Supreme Court03 May 2017Disposed Of
State of Haryana Vs Ved Kaur
Supreme Court Of India · 2017 AIR(SCW) 2337 : AIR 2017 SC 2337 : (2017) 5 JT 1 : (2017) LIC 2345 : (2017) 5 Scale 502 : (2017) 2 SCT 728 : (2017) 6 SCC 796
Supreme Court03 May 2017Dismissed
Palam Gas Service Vs Commissioner of Income Tax
Supreme Court Of India · 2017 AIR(SCW) 2502 : AIR 2017 SC 2502 : (2017) 295 CurTR 1 : (2017) 394 ITR 300 : (2017) 5 JT 150 : (2017) 4 MLJ 585 : (2017) 5 Scale 759 : (2017) 247 Taxman 379 : (2017) 3 SCR 836 : (2017) 7 SCC 613
Income Tax Act, 1961 - Section 40(a)(ia)
Supreme Court03 May 2017Disposed Of
Indu Devi Vs State of Bihar
Supreme Court Of India · (2017) 2 RCRCivil 911 : (2017) 3 RecentApexJudgments(RAJ) 222 : (2017) 5 Scale 741
Constitution of India, 1950 - Article 226