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59,848 judgments · page 515 of 2,993

Supreme Court03 Jul 2017Allowed

Jaspal Kaur Cheema and Anr. Vs M/s Industrial Trade Links and Ors. Etc.

Supreme Court Of India · AIR 2017 SC 3995 : 2017 AIR (SCW) 3995 : (2017) 176 AIC 70 : (2017) 2 RCR(Rent) 90 : (2017) 3 RCR(Civ) 794 : (2017) 4 RAJ 324 : (2017) 5 MadLJ 884 : (2017) 7 JT 13 : (2017) 7 Scale 230 : (2017) 6 SCR 479 : (2017) 8 SCC 592

Evidence Act, 1872 — Section 116East Punjab Urban Rent Restriction Act, 1949 — Section 13
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Supreme Court09 Jun 2017Dismissed

State of Haryana Vs Krishan

Supreme Court Of India · AIR 2017 SC 3125 : (2017) 7 SCR 251 : (2017) 8 SCC 204 : (2017) 7 Scale 141

Evidence Act, 1872 - Section 7Penal Code, 1860 (IPC) - Section 302Punjab Excise Act, 1914 - Section 61(1)(a)
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Supreme Court09 Jun 2017Partly Allowed

Madanayya Vs State of Maharashtra

Supreme Court Of India · (2017) 2 Crimes 333 : (2017) 3 RCRCriminal 167 : (2017) 3 RecentApexJudgments(RAJ) 713

Penal Code, 1860 (IPC) - Section 302, Section 304
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Supreme Court09 Jun 2017Disposed Of

Binoy Viswam Vs Union of India

Supreme Court Of India · AIR 2017 SC 2967 : (2017) 7 SCR 1 : (2017) 7 SCC 59 : (2017) 6 JT 520 : (2017) 6 Scale 621

Income Tax Act, 1961 - Section 139AA
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Supreme Court09 Jun 2017Allowed

Satish Nirankari Vs State of Rajasthan

Supreme Court Of India · (2017) 2 Crimes 334 : (2017) 3 RCRCriminal 343 : AIR 2017 SC 3051 : (2017) 4 SCR 298 : (2017) 8 SCC 497 : (2017) 7 JT 54 : (2017) 7 Scale 37

Evidence Act, 1872 - Section 110Penal Code, 1860 (IPC) - Section 302
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