Supreme Court13 Aug 1970Dismissed

Manni Lal Vs Parmai Lal & Ors

Supreme Court Of India · AIR 1971 SC 330 : (1970) 2 SCC 462 : (1970) 1 SCC(Cri) 487 : (1971) 1 SCR 798

Conduct of Elections Rules, 1961 — Rule 56(2)Penal Code, 1860 (IPC) — Section 148, 304Representation of the People Act, 1951 — Section 8(2)
Supreme Court12 Aug 1970Dismissed

Radhey Shyam Vs Shyam Behari Singh

Supreme Court Of India · AIR 1971 SC 2337 : (1970) 2 SCC 405 : (1971) 1 SCR 783

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 69, Order 21 Rule 90, Order 21 Rule 92, 104(2), 109