Supreme Court04 Aug 1970Allowed
Joharmal Murlidhar and Co. Vs Agricultural Income Tax Officer, Assam and Others
Supreme Court Of India · AIR 1970 SC 1980 : (1971) 79 ITR 6 : (1970) 3 SCC 331
Assam Agricultural Income Tax Act, 1939 — Section 20(4)
COURT ARCHIVE
Supreme Court Of India judgments
59,784 judgments · page 2,717 of 2,990
Supreme Court03 Aug 1970Allowed
Katar Singh Vs State of Uttar Pradesh
Supreme Court Of India · (1970) 3 SCC 188
Arms Act, 1959 — Section 25Constitution of India, 1950 — Article 136Criminal Procedure Code, 1898 (CrPC) — Section 374
Supreme Court31 Jul 1970dismissed
E.M. Sankaran Namboodripad Vs T. Narayanan Nambiar
Supreme Court Of India · AIR 1970 SC 2015 : (1970) CriLJ 1670 : (1970) KLT 588 : (1970) 2 SCC 325 : (1971) 1 SCR 697
Constitution of India, 1950 — Article 129, 19(1), 19(2), 215
Supreme Court30 Jul 1970Allowed
Sapmawia Vs Deputy Commissioner, Aijal
Supreme Court Of India · (1970) 2 SCC 399 : (1971) 1 SCR 690
Constitution of India, 1950 — Article 22(1)Penal Code, 1860 (IPC) — Section 121
Supreme Court21 Jul 1970Disposed Of
Chhitter Mal Narain Das Vs Commissioner of Sales Tax
Supreme Court Of India · AIR 1970 SC 2000 : (1970) 3 SCC 809 : (1971) 1 SCR 671 : (1970) 26 STC 344
Contract Act, 1872 — Section 14, 15
Supreme Court21 Jul 1970Dismissed
Hirday Narain Vs Income Tax Officer, Bareilly
Supreme Court Of India · AIR 1971 SC 33 : (1970) 78 ITR 26 : (1970) 2 SCC 355 : (1971) 1 SCR 683
Constitution of India, 1950 — Article 226Income Tax Act, 1922 — Section 16, 16(3), 25A, 3, 33A
Supreme Court20 Jul 1970Allowed
Commissioner of Income Tax, Madhya Pradesh Vs Hukumchand Mannalal & Co.
Supreme Court Of India · AIR 1971 SC 383 : (1970) 78 ITR 18 : (1970) 2 SCC 352 : (1971) 1 SCR 646
Income Tax Act, 1922 — Section 26A
Supreme Court20 Jul 1970Dismissed
Gajnan & Ors Vs Seth Brindaban
Supreme Court Of India · AIR 1970 SC 2007 : (1971) MPLJ 85 : (1970) 2 SCC 360 : (1971) 1 SCR 657
Central Provinces and Berar Money Lenders Act, 1934 — Section 11FContract Act, 1872 — Section 65
Supreme Court20 Jul 1970Dismissed
Nanik Awatrai Chainani Vs The Union of India
Supreme Court Of India · (1970) 2 SCC 321 : (1970) 1 SCC(Cri) 447 : (1971) 1 SCR 650
Constitution of India, 1950 — Article 311, 311(2)Railways Act, 1989 — Section 138, 148(2), 3(7)
Supreme Court07 Jul 1970Dismissed
Anwar Vs The State of J. & K.
Supreme Court Of India · AIR 1971 SC 337 : (1971) 3 SCC 104 : (1971) 1 SCR 637
Constitution of India, 1950 — Article 19, 20, 21, 22, 258Foreigners Act, 1946 — Section 3(2)Jammu and Kashmir Preventive Detention Act, 1964 — Section 3(1), 5
Supreme Court07 Jul 1970Allowed
Latif Hussain Vs The State of Jammu and Kashmir
Supreme Court Of India · AIR 1971 SC 122 : (1971) CriLJ 28 : (1971) 3 SCC 112
Jammu and Kashmir Preventive Detention Act, 1964 — Section 3(3)
Supreme Court07 Jul 1970Dismissed
Talib Hussain Vs State of Jammu and Kashmir
Supreme Court Of India · AIR 1971 SC 62 : (1971) 3 SCC 118
Jammu and Kashmir Preventive Detention Act, 1964 — Section 13, 3(2), 5, 8
Supreme Court26 May 1970Dismissed
Pioneer Paper Box Factory Vs Smt. Thakurdevi Shriniwas
Supreme Court Of India · AIR 1971 SC 1781 : (1972) MhLj 1 : (1970) 2 SCC 350 : (1971) 1 SCR 626
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 12(3)
Supreme Court26 May 1970Allowed
Luka Mathai Vs Neelakanta Iyer Subramonia Iyer
Supreme Court Of India · (1971) 3 SCC 974 : (1971) 1 SCR 629
Travancore Revenue Recovery Regulation, 1068 — Regulation 1
Supreme Court08 May 1970Dismissed
Tej Kiran Jain and Others Vs N. Sanjiva Reddy and Others
Supreme Court Of India · AIR 1970 SC 1573 : (1970) MhLj 46 : (1970) 2 SCC 272 : (1971) 1 SCR 612
Constitution of India, 1950 — Article 105(2)
Supreme Court08 May 1970Dismissed
Sheshanna Bhumanna Yadav Vs State of Maharashtra
Supreme Court Of India · AIR 1970 SC 1330 : (1971) 73 BOMLR 806 : (1970) CriLJ 1158 : (1972) MPLJ 288 : (1970) 2 SCC 122 : (1970) 1 SCC(Cri) 337 : (1971) 1 SCR 617
Evidence Act, 1872 — Section 114, 133Penal Code, 1860 (IPC) — Section 120B, 201, 302, 34, 380, 454, 414, 411
Supreme Court07 May 1970Dismissed
Mohd. Qadim Vs Khurshed Ahmed Hashmi and Another
Supreme Court Of India · (1971) 3 SCC 794
Supreme Court07 May 1970Dismissed
Chandulal Gordhandas Patel Vs The State of Gujarat
Supreme Court Of India · (1970) 2 SCC 253 : (1970) 1 SCC(Cri) 436
Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 34
Supreme Court07 May 1970Allowed
Commissioner of Income Tax, Uttar Pradesh and Others Vs Jawahar Lal Rastogi
Supreme Court Of India · AIR 1970 SC 1651 : (1970) 78 ITR 486 : (1970) 2 SCC 225 : (1971) 1 SCR 581
Income Tax Act, 1961 — Section 132
Supreme Court07 May 1970Dismissed
Chetkar Jha Vs Dr. Vishwanath Prasad Verma & Ors
Supreme Court Of India · AIR 1970 SC 1832 : (1970) 3 PLJR 557 : (1970) 2 SCC 217 : (1971) 1 SCR 586
Constitution of India, 1950 — Article 226Patna University Act, 1962 — Section 26(2), 9(4)