Supreme Court20 Aug 1970Disposed Of
Patel Premji Jiva by Lrs. Vs State of Gujarat and Others
Supreme Court Of India · (1971) 3 SCC 815
Gujarat Agricultural Produce Markets Act, 1963 — Section 10(2)
COURT ARCHIVE
Supreme Court Of India judgments
59,784 judgments · page 2,715 of 2,990
Supreme Court20 Aug 1970Allowed
Raghu Nath Vs Competent Officer, Delhi & Ors
Supreme Court Of India · AIR 1971 SC 131 : (1970) 2 SCC 537 : (1971) 1 SCR 851
Administration of Evacuee Property (Central) Rules, 1950 — Rule 14(2)Administration of Evacuee Property Act, 1950 — Section 10, 12, 4, 8Evacuee Interest (Separation) Act, 1951 — Section 10, 7, 8
Supreme Court19 Aug 1970Allowed
Shri Bam Dev Vs Smt. Sarla Prashar and Another
Supreme Court Of India · (1972) 3 SCC 862
Supreme Court19 Aug 1970Dismissed
Dalmia Dadri Cement, Ltd. Vs Shri Murari Lal Bikaneria
Supreme Court Of India · AIR 1971 SC 22 : (1971) 21 FLR 201 : (1971) LabIC 1 : (1970) 2 LLJ 416 : (1970) 3 SCC 259
Industrial Disputes Act, 1947 — Section 33(3)
Supreme Court19 Aug 1970Partly Allowed
Balwant Singh and Others Vs Mool Chand and Others
Supreme Court Of India · AIR 1971 SC 129 : AIR 1970 SC 129 : (1971) 3 SCC 822
Motor Vehicles Act, 1988 — Section 47(3), 68D(3)
Supreme Court19 Aug 1970dismissed
Bimal Chandra Banerjee Vs State of Madhya Pradesh Jagannath Prasad and Others Vs State of Madhya Pradesh and Others
Supreme Court Of India · AIR 1971 SC 517 : (1971) 81 ITR 105 : (1970) JLJ 902 : (1970) 2 SCC 467 : (1971) 1 SCR 844
Madhya Pradesh Excise Act, 1915 — Section 13, 25, 26, 27, 62
Supreme Court18 Aug 1970Dismissed
Girdhari Lal Gupta & Anr Vs D.N. Mehta, Collector of Customs & Anr
Supreme Court Of India · AIR 1971 SC 28 : (1971) CriLJ 1 : (1970) 2 SCC 530 : (1970) 1 SCC(Cri) 496
Foreign Exchange Regulation Act, 1947 — Section 23, 23(1A), 8(2)
Supreme Court18 Aug 1970Dismissed
Bhagwan Swarup Vs The State of U.P.
Supreme Court Of India · AIR 1971 SC 429 : (1971) CriLJ 413 : (1971) 3 SCC 759 : (1972) SCC(Cri) 71
Penal Code, 1860 (IPC) — Section 302, 326, 34, 394
Supreme Court18 Aug 1970dismissed
Ram Dahin Singh and Others Vs State of U.P.
Supreme Court Of India · AIR 1971 SC 2013 : (1971) CriLJ 1451 : (1971) 3 SCC 898 : (1972) SCC(Cri) 146
Penal Code, 1860 (IPC) — Section 147, 149, 201, 302, 34
Supreme Court17 Aug 1970dismissed
Awadhi Yadav and Another Vs The State of Bihar
Supreme Court Of India · AIR 1971 SC 69 : (1971) CriLJ 23 : (1970) 3 PLJR 713 : (1971) 3 SCC 116
Penal Code, 1860 (IPC) — Section 201, 302, 34, 511
Supreme Court17 Aug 1970dismissed
State of Maharashtra Vs Nasimkhan Ahmad Khan Mali Khan, etc.
Supreme Court Of India · AIR 1971 SC 381 : (1971) CriLJ 311 : (1970) MhLj 887 : (1970) 2 SCC 454 : (1970) 1 SCC(Cri) 483 : (1971) 1 SCR 833
Bombay Probation of Offenders Act, 1938 — Section 5(1)Constitution of India, 1950 — Article 136
Supreme Court17 Aug 1970Dismissed
Munir Khan Vs State of Uttar Pradesh
Supreme Court Of India · AIR 1971 SC 335 : (1971) CriLJ 288 : (1970) 3 SCC 191 : (1971) SCC(Cri) 9
Penal Code, 1860 (IPC) — Section 149, 304(I), 307, 323, 324
Supreme Court17 Aug 1970Allowed
Khedu Mohton and Ors Vs State of Bihar
Supreme Court Of India · AIR 1971 SC 66 : (1972) 20 BLJR 358 : (1971) CriLJ 20 : (1970) 2 SCC 450 : (1970) 1 SCC(Cri) 479 : (1971) 1 SCR 839
Criminal Procedure Code, 1898 (CrPC) — Section 154, 173, 411A(2), 417, 417(3)Penal Code, 1860 (IPC) — Section 143, 149, 379
Supreme Court14 Aug 1970Dismissed
Mahant Shreo Nath Vs Ranbir Singh
Supreme Court Of India · (1970) 3 SCC 647
Supreme Court14 Aug 1970Dismissed
Subedar Vs State of U.P.
Supreme Court Of India · AIR 1971 SC 125 : (1971) CriLJ 25 : (1970) 2 SCC 445 : (1970) 1 SCC(Cri) 474 : (1971) 1 SCR 826
Criminal Procedure Code, 1898 (CrPC) — Section 342Penal Code, 1860 (IPC) — Section 107, 109, 396
Supreme Court14 Aug 1970Dismissed
Bholanath Amritlal Purohit Vs State of Gujarat
Supreme Court Of India · AIR 1971 SC 194 : AIR 1970 SC 194 : (1971) CriLJ 258 : (1970) 2 SCC 414 : (1970) 1 SCC(Cri) 469 : (1971) 1 SCR 817
Criminal Procedure Code, 1898 (CrPC) — Section 173, 197, 4(1)Post Office Act, 1898 — Section 55, 72
Supreme Court14 Aug 1970Allowed
Bhaiya Ram Munda Vs Anirudh Patar and Others
Supreme Court Of India · AIR 1971 SC 2533 : (1970) 2 SCC 825 : (1971) 1 SCR 804
Constitution of India, 1950 — Article 342Representation of the People Act, 1951 — Section 5
Supreme Court14 Aug 1970Dismissed
Jagat Kishore Prasad Narain Singh Vs Rajendra Kumar Poddar & Ors
Supreme Court Of India · AIR 1971 SC 342 : (1970) 2 SCC 411 : (1971) 1 SCR 821
Representation of the People Act, 1951 — Section 116A, 117, 81, 81(3), 82
Supreme Court14 Aug 1970Allowed
Ram Chandra Rai Vs State of Madhya Pradesh and Others
Supreme Court Of India · (1970) 08 SC CK 0023
Supreme Court13 Aug 1970Allowed
Challappa Ramaswami Vs State of Maharashtra
Supreme Court Of India · AIR 1971 SC 64 : (1971) CriLJ 19 : (1970) 2 SCC 426 : (1970) 1 SCC(Cri) 472
Criminal Procedure Code, 1898 (CrPC) — Section 410, 418, 421Penal Code, 1860 (IPC) — Section 302