Supreme Court04 Sept 1970Dismissed

State Bank of Travancore Vs Elias Elias & Ors

Supreme Court Of India · AIR 1971 SC 143 : (1971) 41 CompCas 14 : (1971) 21 FLR 342 : (1971) LabIC 14 : (1970) 2 LLJ 424 : (1970) 2 SCC 761 : (1971) 2 SCR 28

Banking Regulation Act, 1949 — Section 45(4), 45(5)
Supreme Court01 Sept 1970Dismissed

Jijabai Vithalrao Gajre Vs Pathankhan & Ors

Supreme Court Of India · AIR 1971 SC 315 : (1970) 2 SCC 717 : (1971) 2 SCR 1

Bombay Tenancy and Agricultural Lands (Vidarbha Region) Act, 1958 — Section 36, 38, 39, 6Constitution of India, 1950 — Article 226, 227
Supreme Court28 Aug 1970Dismissed

Munney Khan Vs State of Madhya Pradesh

Supreme Court Of India · AIR 1971 SC 1491 : (1971) 19 BLJR 1080 : (1970) JLJ 926 : (1970) MhLj 883 : (1970) MPLJ 893 : (1970) 2 SCC 480 : (1970) 1 SCC(Cri) 491 : (1971) 1 SCR 943

Penal Code, 1860 (IPC) — Section 100, 101, 302, 304, 96
Supreme Court21 Aug 1970Allowed

State of Assam Vs Assam Tea Co. Ltd.

Supreme Court Of India · AIR 1971 SC 1358 : (1970) 2 SCC 817 : (1971) 1 SCR 931

Assam General Clauses Act, 1915 — Section 26Assam Municipal (Amendment) Act, 1957 — Section 4, 4(1)Assam Municipal Act, 1923 — Section 4(1)