Supreme Court23 Sept 1970Allowed

A. PEERIAKARUPPAN, ETC. Vs STATE OF TAMIL NADU & ORS.

Supreme Court Of India · AIR 1971 SC 2303 : (1971) 2 MLJ 65 : (1971) 1 SCC 38 : (1971) 2 SCR 430

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8Constitution of India, 1950 — Article 14, 15, 15(4), 32Penal Code, 1860 (IPC) — Section 153
Supreme Court18 Sept 1970dismissed

Hans Raj Bagrecha Vs State of Bihar & Ors

Supreme Court Of India · (1972) 20 BLJR 56 : (1971) 1 SCC 59 : (1971) 2 SCR 412 : (1971) 27 STC 4

Bihar Sales Tax Act, 1959 — Section 3A, 5ABihar Sales Tax Rules, 1959 — Rule 31BCentral Sales Tax Act, 1956 — Section 15