Supreme Court16 Oct 1970Dismissed
Channabasappa Basappa Happali Vs State of Mysore
Supreme Court Of India · AIR 1972 SC 32 : (1971) 1 SCC 1 : (1971) 2 SCR 645
COURT ARCHIVE
Supreme Court Of India judgments
59,784 judgments · page 2,710 of 2,990
Supreme Court16 Oct 1970Partly Allowed
Gopal Prasad Sinha Vs State of Bihar
Supreme Court Of India · AIR 1971 SC 458 : (1972) 20 BLJR 497 : (1971) CriLJ 420 : (1970) 2 SCC 905 : (1970) 1 SCC(Cri) 584 : (1971) 2 SCR 619
Penal Code, 1860 (IPC) — Section 409
Supreme Court16 Oct 1970dismissed
Bansi Lal Kaul Vs State of Jammu and Kashmir
Supreme Court Of India · (1970) 3 SCC 196 : (1971) SCC(Cri) 14 : (1971) 3 UJ 58
Supreme Court16 Oct 1970Dismissed
Lakshmirattan Cotton Mills Co.Ltd. and Behari Lal Ram Charan Vs The Aluminium Corporation of India Ltd.
Supreme Court Of India · AIR 1971 SC 1482 : (1971) 1 SCC 67 : (1971) 2 SCR 623
Limitation (Amendment) Act, 1963 — Section 18Limitation Act, 1908 — Section 19
Supreme Court15 Oct 1970Dismissed
Narayanlal Bansilal Pittie. Vs Tarabai Motilal (Dead) by Lrs.
Supreme Court Of India · (1970) 3 SCC 293 : (1971) 3 UJ 70
Hyderabad Limitation Act, 1322 — Section 13
Supreme Court15 Oct 1970Dismissed
Prabodh Chandra Vs Mohinder Singh
Supreme Court Of India · AIR 1971 SC 257 : (1971) 3 SCC 101
Penal Code, 1860 (IPC) — Section 193, 467Representation of the People Act, 1951 — Section 116(A)
Supreme Court15 Oct 1970dismissed
pampakavi Rayappa Belagali Vs B.D. Jatti & Others
Supreme Court Of India · AIR 1971 SC 1348 : (1970) 3 SCC 147 : (1971) 2 SCR 611
Constitution of India, 1950 — Article 324, 325, 326, 327, 328Representation of the People Act, 1950 — Section 15, 19, 30, 5Representation of the People Act, 1951 — Section 110(1)
Supreme Court14 Oct 1970Allowed
Baidyanath Ayurved Bhawan (Pvt) Ltd., Jhansi Vs The Excise Commissioner, U. P. & Ors
Supreme Court Of India · AIR 1971 SC 378 : (1971) 1 SCC 4 : (1971) 2 SCR 590 : (1971) 3 UJ 48
Medicinal and Toilet Preparations (Excise Duties) Act, 1955 — Section 3, 3(1), 4
Supreme Court14 Oct 1970Dismissed
Rani & Anr Vs Santa Bala Debnath & Ors
Supreme Court Of India · AIR 1971 SC 1028 : (1970) 3 SCC 722 : (1971) 2 SCR 603 : (1971) 3 UJ 51
Supreme Court14 Oct 1970Allowed
Union of India Vs West Coast Paper Mills Ltd.
Supreme Court Of India · AIR 1971 SC 349 : (1970) 3 SCC 606 : (1971) 2 SCR 594
Constitution of India, 1950 — Article 136Railways Act, 1890 — Section 28, 29, 29(1), 29(3), 34
Supreme Court13 Oct 1970Disposed Of
Pranab Chatterjee Vs State of Bihar and Another
Supreme Court Of India · (1970) 3 SCC 926 : (1971) SCC(Cri) 170
Penal Code, 1860 (IPC) — Section 143, 447
Supreme Court13 Oct 1970Dismissed
State of Gujarat Vs Kumar Shri Ranjit Singhji Bhavan Singhji and Others
Supreme Court Of India · AIR 1971 SC 1645 : (1971) 3 SCC 891 : (1971) 3 UJ 15
Bombay Merged Territories and Areas (Jagirs Abolition) Act, 1953 — Section 11Forest Act, 1927 — Section 34A
Supreme Court13 Oct 1970Disposed Of
State of Punjab Vs Bua Das Kaushal Bua Das Kaushal Vs State of Punjab
Supreme Court Of India · AIR 1971 SC 1676 : (1971) 1 LLJ 31 : (1970) 3 SCC 656
Constitution of India, 1950 — Article 226, 311, 311(2), 32
Supreme Court13 Oct 1970dismissed
Jagdish Prasad Shastri Vs State of U.P. & Ors
Supreme Court Of India · AIR 1971 SC 1224 : (1970) 2 LLJ 583 : (1970) 3 SCC 631 : (1971) 2 SCR 583 : (1971) 3 UJ 41
Constitution of India, 1950 — Article 311, 311(2), 311(3)
Supreme Court13 Oct 1970Allowed
State of Punjab Vs Tarlok Singh
Supreme Court Of India · AIR 1971 SC 1221 : (1971) CriLJ 1063 : (1972) 3 SCC 869 : (1971) 3 UJ 44
Constitution of India, 1950 — Article 136Penal Code, 1860 (IPC) — Section 302
Supreme Court12 Oct 1970Dismissed
Gulab Sonba Vs State of Maharashtra
Supreme Court Of India · (1971) 3 SCC 931 : (1972) SCC(Cri) 179
Supreme Court12 Oct 1970Dismissed
Husaina Vs The State of U.P.
Supreme Court Of India · AIR 1971 SC 260 : (1971) CriLJ 278 : (1970) 3 SCC 204 : (1971) SCC(Cri) 22
Supreme Court12 Oct 1970Allowed
Parbhat General Agencies, etc. Vs Union of India & Anr, etc.
Supreme Court Of India · AIR 1971 SC 2298 : (1971) 1 SCC 79 : (1971) 2 SCR 564 : (1971) 3 UJ 20
Arbitration Act, 1940 — Section 20(4), 8(1)
Supreme Court12 Oct 1970Dismissed
Karam Chand Ganga Prasad and Another Vs Union of India (UOI) and Others
Supreme Court Of India · AIR 1971 SC 1244 : (1971) CriLJ 1072 : (1970) 3 SCC 694 : (1971) 3 UJ 26
Constitution of India, 1950 — Article 226
Supreme Court12 Oct 1970Dismissed
State of Punjab Vs Ramji Lal & Ors
Supreme Court Of India · AIR 1971 SC 1228 : (1970) 3 SCC 602 : (1971) 2 SCR 550
Constitution of India, 1950 — Article 14Punjab Alienation of Land Act, 1900 — Section 3(2)Punjab Pre-emption Act, 1913 — Section 8(2)