COURT ARCHIVE

Supreme Court Of India judgments

59,784 judgments · page 2,709 of 2,990

Supreme Court27 Oct 1970Disposed Of

Union of India Vs M/s Sohanlal Sampatlal

Supreme Court Of India · AIR 1971 SC 432 : (1971) 41 CompCas 136 : (1972) MhLj 446 : (1972) MPLJ 532 : (1970) 3 SCC 165 : (1971) 2 SCR 706

Post Office Act, 1898 — Section 30, 33, 6

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Supreme Court26 Oct 1970Dismissed

Municipal Board, Nainital & Anr Vs Brij Mohan Chandra & Anr

Supreme Court Of India · AIR 1971 SC 439 : (1971) CriLJ 415 : (1970) 2 SCC 901 : (1970) 1 SCC(Cri) 580 : (1971) 2 SCR 700

Criminal Procedure Code, 1898 (CrPC) — Section 190(1), 561AUttar Pradesh Municipalities Act, 1916 — Section 128(1), 164

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Supreme Court23 Oct 1970Dismissed

Addl. Collector of Customs, Calcutta & Anr Vs Best & Company

Supreme Court Of India · AIR 1971 SC 170 : (1983) 13 ELT 1538 : (1970) 3 SCC 136 : (1971) 2 SCR 681

Imports and Exports (Control) Act, 1947 — Section 5Sea Customs Act, 1878 — Section 167, 167(8)

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Supreme Court23 Oct 1970Allowed

State of Assam & Anr Vs Daksha Prasad Deka & Ors

Supreme Court Of India · AIR 1971 SC 173 : (1971) LabIC 27 : (1971) 1 LLJ 554 : (1970) 3 SCC 624 : (1971) 2 SCR 687

Constitution of India, 1950 — Article 311, 311(2)

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Supreme Court23 Oct 1970dismissed

GANGAPPA GURUPADAPPA GUGWAD GULBARGA Vs RACHAWWA,WIDOW OF LOCHANAPPA GUGWAD &ORS.

Supreme Court Of India · AIR 1971 SC 442 : (1970) 3 SCC 716 : (1971) 2 SCR 691

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 80

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Supreme Court22 Oct 1970dismissed

Barkat Ali Vs State of Jammu and Kashmir

Supreme Court Of India · AIR 1971 SC 217 : (1971) CriLJ 267 : (1970) 3 SCC 213 : (1971) SCC(Cri) 31 : (1971) 3 UJ 63

Foreigners Act, 1946 — Section 3(1)Jammu and Kashmir Preventive Detention Act, 1964 — Section 10, 11(1), 3(1)Ranbir Penal Code, 1989 — Section 224, 232

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Supreme Court22 Oct 1970Dismissed

D.D. Suri Vs A.K. Barren and Others

Supreme Court Of India · AIR 1971 SC 175 : (1971) 37 CLT 91 : (1970) 3 SCC 313 : (1971) 3 UJ 67

Constitution of India, 1950 — Article 226

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Supreme Court21 Oct 1970Dismissed

State of Tamil Nadu and Another Vs M. Rayappa Gounder and Others

Supreme Court Of India · AIR 1971 SC 231 : (1971) 3 SCC 1

Tamil Nadu Entertainments Tax (Amendment) Act, 1966 — Section 7Tamil Nadu Entertainments Tax Act, 1939 — Section 4, 7

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Supreme Court21 Oct 1970Allowed

Amitava Das Gupta Vs Nath Bank Ltd.

Supreme Court Of India · AIR 1971 SC 218 : (1971) 41 CompCas 159 : (1970) 3 SCC 727 : (1971) 3 UJ 65

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 50, 151, 47

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Supreme Court20 Oct 1970Dismissed

Kulbhushan Kumar Vs Raj Kumari & Anr

Supreme Court Of India · AIR 1971 SC 234 : AIR 1970 SC 234 : (1970) 3 SCC 129 : (1971) 2 SCR 672

Hindu Adoptions and Maintenance Act, 1956 — Section 23(2)

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Supreme Court20 Oct 1970Allowed

K.L. Selected Coal Concern Vs S.K. Khanson and Company

Supreme Court Of India · AIR 1971 SC 437 : (1971) 3 SCC 965 : (1971) 3 UJ 61

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Supreme Court20 Oct 1970Dismissed

Dev Raj Anand Vs Bhagwandas and Another

Supreme Court Of India · AIR 1971 SC 241 : (1970) 3 SCC 316

Representation of the People Act, 1951 — Section 123

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Supreme Court19 Oct 1970Allowed

Union of India Vs Allied International Products Ltd. & Anr

Supreme Court Of India · AIR 1971 SC 251 : (1971) 41 CompCas 127 : (1970) 3 SCC 594 : (1971) 2 SCR 661

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33

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Supreme Court19 Oct 1970Allowed

Bhagwant Pundalik & Anr Vs Kishan Ganpat Bharaskal & Ors

Supreme Court Of India · AIR 1971 SC 435 : (1971) 1 SCC 15 : (1971) 2 SCR 657

Bombay Tenancy and Agricultural Lands (Vidarbha Region) Act, 1958 — Section 20, 36(1), 36(2)

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Supreme Court16 Oct 1970Dismissed

Bihar State Board of Religious Trust Vs Palat Lall and Another

Supreme Court Of India · AIR 1972 SC 57 : (1972) 20 BLJR 1 : (1971) 1 SCC 7 : (1971) 2 SCR 650

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Supreme Court16 Oct 1970Dismissed

Asthan Bhagat Dwara Vs The Chief Settlement Commissioner and Others

Supreme Court Of India · (1971) 3 SCC 787 : (1971) 3 UJ 55

Constitution of India, 1950 — Article 226

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Supreme Court16 Oct 1970Allowed

Saran Dass and Others Vs The Chief Settlement Commissioner, Punjab and Others

Supreme Court Of India · (1970) 3 SCC 301 : (1971) 3 UJ 59

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Supreme Court16 Oct 1970Dismissed

B.R. Rao Vs N.G. Ranga

Supreme Court Of India · AIR 1971 SC 267 : (1970) 3 SCC 576

Representation of the People Act, 1951 — Section 100, 116, 77, 77(3)

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Supreme Court16 Oct 1970dismissed

Bhagwan Das (Dead) by Lrs. & Ors Vs Chet Ram

Supreme Court Of India · AIR 1971 SC 369 : AIR 1970 SC 369 : (1971) 1 SCC 12 : (1971) 2 SCR 640

Punjab Pre-emption Act, 1913 — Section 15(1)(a)

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Supreme Court16 Oct 1970Dismissed

Abdul Rahman Bhadar Wahi Vs State of Jammu and Kashmir

Supreme Court Of India · AIR 1971 SC 266 : AIR 1970 SC 266 : (1971) CriLJ 284 : (1970) 3 SCC 489 : (1971) SCC(Cri) 95 : (1971) 3 UJ 56

Constitution of India, 1950 — Article 32

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