Supreme Court16 Dec 1970dismissed
Kashi Nath Vs Smt. Kudsia Begum and Others
Supreme Court Of India · AIR 1971 SC 372 : (1970) 3 SCC 554 : (1971) 3 UJ 123
Representation of the People Act, 1951 — Section 116A, 123(2), 123(7), 79, 82
COURT ARCHIVE
Supreme Court Of India judgments
59,784 judgments · page 2,707 of 2,990
Supreme Court15 Dec 1970dismissed
C.R. Bansi Vs State of Maharashtra
Supreme Court Of India · AIR 1971 SC 786 : (1971) CriLJ 662 : (1970) 3 SCC 537 : (1971) SCC(Cri) 143 : (1971) 3 SCR 236
Penal Code, 1860 (IPC) — Section 161, 164, 165
Supreme Court15 Dec 1970Dismissed
H.H. Maharajadhiraja Madhav Rao Jivaji Rao Scindia Bahadur of Gwalior and Others Vs Union of India
Supreme Court Of India · AIR 1971 SC 530 : (1971) 1 SCC 85 : (1971) 3 SCR 9
Constitution of India, 1950 — Article 4, 14, 19(1)(f), 21, 31(1), 31(2), 51(3) 15, 53, 53(1), 61, 73, 73(1), 74(2), 112, 112(2), 113(1), 114, 143, 278, 291, 295, 330, 332, 341, 342, 362, 363, 366, 366(15), 366(22), 409Government of India Act, 1935 7mdash; Section 5, 6Civil Procedure Code, 1908 — Order 21 Rule 46, Section 60(1), Section 85, Section 86, Section 87A
Supreme Court15 Dec 1970Dismissed
Sunil Kumar Roy Vs M/s Bhowra Kankanee Collieries Ltd. & Ors
Supreme Court Of India · AIR 1971 SC 751 : (1971) 19 BLJR 1096 : (1970) 3 SCC 565 : (1971) 3 SCR 232
Supreme Court14 Dec 1970Allowed
Surath Chandra Chakrabarty Vs State of West Bengal
Supreme Court Of India · AIR 1971 SC 752 : (1971) LabIC 456 : (1971) 1 LLJ 293 : (1970) 3 SCC 548 : (1971) 3 SCR 1
Civil Services (Classification, Control and Appeal) Rules — Rule 55Constitution of India, 1950 — Article 226, 299, 311(2)Fundamental Rules — Rule 55
Supreme Court14 Dec 1970dismissed
Mowu Vs Superintendent, Special Jail, Nowgong, Assam & Ors
Supreme Court Of India · (1971) 3 SCC 936 : (1972) SCC(Cri) 184 : (1971) 3 UJ 111
Constitution of India, 1950 — Article 21, 22Criminal Procedure Code, 1898 (CrPC) — Section 167, 190, 200, 204(1)Penal Code, 1860 (IPC) — Section 120
Supreme Court12 Dec 1970Allowed
Shri Tara Chand Vs Superintendent of Central Excise, Bombay
Supreme Court Of India · AIR 1971 SC 781 : (1971) CriLJ 657 : (1970) 3 SCC 507 : (1971) SCC(Cri) 113 : (1971) 2 SCR 908
Customs Act, 1962 — Section 135, 137(1)Defence of India Rules, 1963 — Rule 126, 126A, 126B, 126C, 126D
Supreme Court11 Dec 1970Dismissed
Ram Narain and Others Vs State of Uttar Pradesh
Supreme Court Of India · AIR 1971 SC 757 : (1971) CriLJ 649 : (1970) 3 SCC 493 : (1971) SCC(Cri) 99 : (1971) 3 UJ 117
Penal Code, 1860 (IPC) — Section 148, 149, 302
Supreme Court08 Dec 1970Dismissed
Mohammad Mustafa Vs Sri Abu Bakar and Others
Supreme Court Of India · AIR 1971 SC 361 : (1970) 3 SCC 891 : (1971) 3 UJ 109
Supreme Court07 Dec 1970Dismissed
Jadunath Singh & Anr Vs The State of U.P.
Supreme Court Of India · AIR 1971 SC 363 : (1971) CriLJ 305 : (1970) 3 SCC 518 : (1971) SCC(Cri) 726 : (1971) 2 SCR 917
Criminal Procedure Code, 1898 (CrPC) — Section 87, 88Penal Code, 1860 (IPC) — Section 302, 34
Supreme Court07 Dec 1970Dismissed
Paresh Chandra Nandi Vs Controller of Stores, N.F. Railway, Pandu and Others
Supreme Court Of India · AIR 1971 SC 359 : (1971) 22 FLR 70 : (1970) 3 SCC 870
Supreme Court04 Dec 1970Allowed
Prithvinath Singh and Others Vs Suraj Ahir and Others
Supreme Court Of India · (1970) 3 SCC 794 : (1971) 3 UJ 543
Civil Procedure Code, 1908 (CPC) — Section 144
Supreme Court04 Dec 1970Dismissed
Mohan Singh Vs State of Punjab
Supreme Court Of India · AIR 1971 SC 2519 : (1971) CriLJ 1746 : (1970) 3 SCC 496 : (1971) SCC(Cri) 102 : (1971) 3 UJ 98
Penal Code, 1860 (IPC) — Section 140, 148, 149, 302, 324
Supreme Court04 Dec 1970Dismissed
Hira Lal Vs The State of Haryana
Supreme Court Of India · AIR 1971 SC 356 : (1971) CriLJ 290 : (1970) 3 SCC 933 : (1971) SCC(Cri) 177 : (1971) 3 UJ 106
Penal Code, 1860 (IPC) — Section 165
Supreme Court03 Dec 1970Dismissed
Appar Apar Singh Vs The State of Punjab and Others
Supreme Court Of India · (1970) 2 LLJ 686 : (1970) 3 SCC 338 : (1971) 2 SCR 890 : (1971) 2 SLJ 71
Constitution of India, 1950 — Article 311(2)
Supreme Court03 Dec 1970Dismissed
Bhusai (Alias) Mohammad Mian and Another Vs State of Uttar Pradesh
Supreme Court Of India · (1970) 3 SCC 460 : (1971) SCC(Cri) 66 : (1971) 3 UJ 100
Penal Code, 1860 (IPC) — Section 302, 34
Supreme Court02 Dec 1970Dismissed
Kakinada Annadana Samajam,etc Vs Commissioner of Hindu Religious and Charitable Endowments, Hyderabad
Supreme Court Of India · AIR 1971 SC 891 : (1970) 3 SCC 359 : (1971) 2 SCR 878
Civil Procedure Code, 1908 (CPC) — Section 110, 92, 93Constitution of India, 1950 — Article 14, 19, 19(1), 25, 26
Supreme Court02 Dec 1970Allowed
Om Prakash and Others Vs Union of India (UOI) and Others
Supreme Court Of India · AIR 1971 SC 771 : (1970) 3 SCC 942 : (1971) 3 UJ 93
Constitution of India, 1950 — Article 226Defence of India Act, 1971 — Section 2(1), 2(2)Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 19, 24(1), 24(2), 31, 32
Supreme Court30 Nov 1970Allowed
Chinta Lingam & Ors Vs Government of India & Ors
Supreme Court Of India · AIR 1971 SC 474 : (1970) 3 SCC 768 : (1971) 2 SCR 871 : (1971) 3 UJ 87
Constitution of India, 1950 — Article 226, 301, 302, 303, 303(1)
Supreme Court30 Nov 1970Dismissed
Joginder Singh Vs State of Himachal Pradesh
Supreme Court Of India · AIR 1971 SC 500 : (1971) CriLJ 511 : (1971) 3 SCC 86 : (1971) SCC(Cri) 269 : (1971) 2 SCR 857
Army Act, 1950 — Section 125, 126, 70Criminal Procedure Code, 1898 (CrPC) — Section 192, 213, 243, 244, 245Penal Code, 1860 (IPC) — Section 376