Supreme Court05 Jan 1971Dismissed
Narayana Pillay Daivasen Vs The State of Kerala
Supreme Court Of India · AIR 1971 SC 2287
Land Acquisition Act, 1894 — Section 18, 4, 6
COURT ARCHIVE
Supreme Court Of India judgments
59,784 judgments · page 2,706 of 2,990
Supreme Court05 Jan 1971Dismissed
Jiwan Nath Zutshi and Others Vs State of Madhya Pradesh
Supreme Court Of India · AIR 1971 SC 744 : (1971) MhLj 572 : (1972) 4 SCC 75 : (1971) 3 UJ 136
Supreme Court05 Jan 1971Allowed
Jaswant Singh Saluja and Another Vs Chief Settlement Commissioner and Another
Supreme Court Of India · AIR 1971 SC 748 : (1972) 4 SCC 78 : (1971) 3 UJ 137
Displaced Persons (Claims) Act, 1950 — Section 5Displaced Persons (Claims) Supplementary Act, 1954 — Section 5
Supreme Court05 Jan 1971Dismissed
Ratilal Chhaganlal Vs Dhari District Municipality
Supreme Court Of India · AIR 1971 SC 749 : (1971) LabIC 480 : (1971) 1 SCC 307 : (1971) 3 UJ 139
Bombay Civil Services (Conduct, Discipline and Appeal) Rules, 1932 — Rule 55
Supreme Court05 Jan 1971Allowed
Rukumanand Bairoliya Vs The State of Bihar
Supreme Court Of India · AIR 1971 SC 746 : (1971) 3 SCC 167 : (1971) 3 UJ 143
Bihar Land Reforms Act, 1950 — Section 4
Supreme Court05 Jan 1971Allowed
Mst. Karmi Vs Amru and Others
Supreme Court Of India · AIR 1971 SC 745 : (1972) MhLj 18 : (1972) 4 SCC 86 : (1971) 3 UJ 140
Supreme Court05 Jan 1971Dismissed
Allen Berry and Co. Pvt. Ltd. Vs The Union of India (UOI), New Delhi
Supreme Court Of India · AIR 1971 SC 696 : (1971) 1 SCC 295 : (1971) 3 SCR 282
Arbitration Act, 1940 — Section 16, 30
Supreme Court18 Dec 1970Dismissed
Prabhakar Shankar Dhuri Vs Sh. S.G. Pradhan and Others
Supreme Court Of India · (1971) 3 SCC 896(2) : (1971) 3 SCC 896 : (1972) SCC(Cri) 204
Supreme Court18 Dec 1970dismissed
Bachubhai Hassanalli Karyani Vs State of Maharashtra
Supreme Court Of India · (1971) ACJ 116 : (1971) 3 SCC 930 : (1972) SCC(Cri) 178 : (1971) 3 UJ 134
Indian Penal Code, 1860 — Section 304A, 337Motor Vehicles Act, 1939 — Section 117
Supreme Court18 Dec 1970Allowed
Abdul Ghani Vs The State of Jammu & Kashmir
Supreme Court Of India · AIR 1971 SC 1217 : (1970) 3 SCC 525 : (1971) SCC(Cri) 131 : (1971) 3 SCR 275
Constitution of India, 1950 — Article 22, 32, 32(4), 35, 370Jammu and Kashmir Preventive Detention Act, 1964 — Section 13, 3, 3(2), 5, 8
Supreme Court18 Dec 1970Allowed
Ghanshamdas Srivastava Vs State of M P
Supreme Court Of India · (1971) 22 FLR 109 : (1971) 3 SCC 802
Constitution of India, 1950 — Article 311(2)
Supreme Court18 Dec 1970Allowed
Antu Vs The State of Haryana
Supreme Court Of India · AIR 1971 SC 1213 : (1971) CriLJ 1059 : (1970) 3 SCC 937 : (1971) SCC(Cri) 181
Criminal Procedure Code, 1898 (CrPC) — Section 107Penal Code, 1860 (IPC) — Section 148, 149, 302, 307, 34
Supreme Court18 Dec 1970Dismissed
State of Punjab Vs Hira Lal & Ors
Supreme Court Of India · AIR 1971 SC 1777 : (1970) 3 SCC 567 : (1971) 3 SCR 267
Constitution of India, 1950 — Article 133(1), 14, 16(1), 16(4)
Supreme Court18 Dec 1970dismissed
Raj Kumar Raghubanchmani Prasad Narain Singh Vs Ambica Prasad Singh (Dead) by Lawyers and Others
Supreme Court Of India · AIR 1971 SC 776 : (1970) 3 SCC 350 : (1971) 3 UJ 132
Civil Procedure Code, 1908 (CPC) — Section 109, 110Constitution of India, 1950 — Article 133, 133(1), 134, 135, 139(1)
Supreme Court17 Dec 1970Partly Allowed
Anjuman Islamia and Others Vs Munshi Tegh Ali and Others
Supreme Court Of India · (1971) 3 SCC 814 : (1971) 3 UJ 131
Supreme Court17 Dec 1970Dismissed
Ratan Lal Vs The State of Madhya Pradesh
Supreme Court Of India · AIR 1971 SC 778 : (1971) 19 BLJR 1034 : (1971) CriLJ 654 : (1971) MhLj 625 : (1970) 3 SCC 533 : (1971) SCC(Cri) 139 : (1971) 3 SCR 251
Criminal Procedure Code, 1898 (CrPC) — Section 342Penal Code, 1860 (IPC) — Section 435, 84
Supreme Court17 Dec 1970dismissed
Maharajadhiraj of Burdwan, Udaychand Mahatab Chand Vs Subodh Gopal and Others
Supreme Court Of India · AIR 1971 SC 376 : (1970) 3 SCC 681 : (1971) 3 UJ 129
Land Registration Regulations — Section 23, 27
Supreme Court16 Dec 1970Allowed
Surya Mani Vs State of U.P.
Supreme Court Of India · (1970) 3 SCC 530 : (1971) SCC(Cri) 136 : (1971) 3 UJ 126
Penal Code, 1860 (IPC) — Section 302
Supreme Court16 Dec 1970Disposed Of
Ram Swarup Verma Vs Onkar Nath and Others
Supreme Court Of India · (1970) 3 SCC 783 : (1971) 3 UJ 120
Representation of the People Act, 1951 — Section 116
Supreme Court16 Dec 1970Disposed Of
Smt. Jatan Kumar Golcha Vs Golcha Properties (P) Ltd.
Supreme Court Of India · AIR 1971 SC 374 : (1971) 41 CompCas 230 : (1970) 3 SCC 573 : (1971) 3 SCR 247 : (1970) 3 WLN 41
Companies (Court) Rules, 1959 — Rule 103, 139Companies Act, 1956 — Section 446, 457, 457(1), 483