COURT ARCHIVE

Supreme Court Of India judgments

59,791 judgments · page 2,625 of 2,990

Supreme Court20 Nov 1973Allowed

Darshan Lal Vs The Delhi Administration

Supreme Court Of India · AIR 1974 SC 218 : (1974) CriLJ 307 : (1974) 3 SCC 595 : (1974) SCC(Cri) 73 : (1974) 6 UJ 36

Penal Code, 1860 (IPC) — Section 161Prevention of Corruption Act, 1947 — Section 5(2)

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Supreme Court19 Nov 1973dismissed

Chandrakant Luxman Vs State of Maharashtra

Supreme Court Of India · AIR 1974 SC 220 : (1974) CriLJ 309 : (1974) 3 SCC 626 : (1974) SCC(Cri) 116

Criminal Procedure Code, 1898 (CrPC) — Section 151Penal Code, 1860 (IPC) — Section 302

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Supreme Court19 Nov 1973dismissed

Kishan Vs The State of Madhya Pradesh

Supreme Court Of India · AIR 1974 SC 244 : (1974) CriLJ 324 : (1974) 3 SCC 623 : (1974) SCC(Cri) 113

Penal Code, 1860 (IPC) — Section 300, 302, 304, 323

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Supreme Court19 Nov 1973dismissed

Shri Baradakanta Mishra Vs The Registrar of Orissa High Court and Another State of Orissa Vs Shri Baradakanta Mishra and Another

Supreme Court Of India · (1974) CriLJ 631 : (1974) 1 SCC 374 : (1974) SCC(Cri) 128 : (1974) 2 SCR 282

Constitution of India, 1950 — Article 235Contempt of Courts Act, 1971 — Section 2Penal Code, 1860 (IPC) — Section 199

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Supreme Court17 Nov 1973Dismissed

Superintendent and Remembrancer of Legal Affairs, West Bengal Vs Birendra Chandra Chakravarty

Supreme Court Of India · AIR 1974 SC 290 : (1974) CriLJ 341 : (1974) 3 SCC 661 : (1974) SCC(Cri) 191 : (1974) 2 SCR 481

Penal Code, 1860 (IPC) — Section 409

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Supreme Court16 Nov 1973Dismissed

State of Punjab Vs Sohan Singh and Others

Supreme Court Of India · AIR 1974 SC 300 : (1974) CriLJ 351 : (1974) 3 SCC 585 : (1974) SCC(Cri) 63 : (1974) 6 UJ 67

Penal Code, 1860 (IPC) — Section 307, 34

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Supreme Court15 Nov 1973Allowed

Bhupal Chandra Ghosh Vs Arif Ali and Others

Supreme Court Of India · AIR 1974 SC 255 : (1974) 1 SCC 253

Constitution of India, 1950 — Article 32Maintenance of Internal Security Act, 1971 — Section 3(1)(a)(ii), 3(2)

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Supreme Court15 Nov 1973Allowed

Shri Satya Brata Ghose Vs Mr. Arif Ali, District Magistrate, Sibasagar, Jorhat and Others

Supreme Court Of India · AIR 1974 SC 258 : (1974) CriLJ 329 : (1974) 3 SCC 600 : (1974) SCC(Cri) 82

Constitution of India, 1950 — Article 32Maintenance of Internal Security Act, 1971 — Section 3(1), 3(2)

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Supreme Court15 Nov 1973Dismissed

Jai Narain Vs The State of U.P.

Supreme Court Of India · AIR 1974 SC 226 : (1974) CriLJ 312 : (1974) 3 SCC 598 : (1974) SCC(Cri) 76

Prevention of Corruption Act, 1947 — Section 5(2)

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Supreme Court15 Nov 1973Dismissed

Kantilal Gandalal Shah Vs The State of Gujarat

Supreme Court Of India · AIR 1974 SC 222 : (1974) CriLJ 310 : (1974) 3 SCC 587 : (1974) SCC(Cri) 65

Penal Code, 1860 (IPC) — Section 408

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Supreme Court14 Nov 1973dismissed

Naba Kumar Das Vs State of West Bengal

Supreme Court Of India · AIR 1974 SC 777 : (1974) CriLJ 512 : (1974) 3 SCC 582 : (1974) SCC(Cri) 60 : (1974) 6 UJ 20

Penal Code, 1860 (IPC) — Section 1, 411

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Supreme Court14 Nov 1973Dismissed

Ramashankar Kaushik and Another Vs Election Commission of India and Another

Supreme Court Of India · AIR 1974 SC 445 : (1974) 1 SCC 271 : (1974) 2 SCR 265

Conduct of Elections Rules, 1961 — Rule 10, 10(4), 5

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Supreme Court14 Nov 1973dismissed

Gurcharan Singh and Others Vs Prithi Singh and Others

Supreme Court Of India · AIR 1974 SC 223 : (1974) 1 SCC 138

Evidence Act, 1872 — Section 114Punjab Security of Land Tenures Act, 1953 — Section 5B, 5B(2)Punjab Security of Land Tenures Rules, 1956 — Rule 6

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Supreme Court13 Nov 1973dismissed

Sambha Ji Krishan Ji Vs State of Maharashtra

Supreme Court Of India · AIR 1974 SC 147 : (1974) CriLJ 302 : (1974) 1 SCC 196 : (1974) SCC(Cri) 102 : (1974) 6 UJ 11

Penal Code, 1860 (IPC) — Section 302

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Supreme Court13 Nov 1973Dismissed

Rajpal Bhiraram Vs The State of Maharashtra

Supreme Court Of India · AIR 1974 SC 1150 : (1974) CriLJ 806 : (1974) 3 SCC 633 : (1974) SCC(Cri) 123 : (1974) 6 UJ 12

Penal Code, 1860 (IPC) — Section 302, 34

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Supreme Court13 Nov 1973Allowed

Laljee Dubey and Others Vs Union of India (UOI) and Others

Supreme Court Of India · AIR 1974 SC 252 : (1974) LabIC 193 : (1974) 1 LLJ 248 : (1974) 1 SCC 230 : (1974) 2 SCR 249 : (1974) 6 UJ 39

Constitution of India, 1950 — Article 14, 16

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Supreme Court13 Nov 1973Allowed

State of Gujarat Vs C.G. Desai and Others

Supreme Court Of India · AIR 1974 SC 246 : (1974) LabIC 187 : (1974) 1 LLJ 252 : (1974) 1 SCC 188 : (1974) 2 SCR 255 : (1974) 6 UJ 57

Constitution of India, 1950 — Article 14, 16Engineering Service Rules — Rule 7

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Supreme Court12 Nov 1973Dismissed

Tika and Others Vs State of Uttar Pradesh

Supreme Court Of India · AIR 1974 SC 155 : (1974) CriLJ 303 : (1974) 3 SCC 589 : (1974) SCC(Cri) 67

Penal Code, 1860 (IPC) — Section 147, 149, 323, 332

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Supreme Court12 Nov 1973Partly Allowed

Damodar Valley Corporation Vs K.K. Kar

Supreme Court Of India · AIR 1974 SC 158 : (1974) 1 SCC 141 : (1974) 2 SCR 240

Contract Act, 1872 — Section 62

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Supreme Court12 Nov 1973Disposed Of

Ramchandra Shankar Deodhar and Others Vs The State of Maharashtra and Others

Supreme Court Of India · AIR 1974 SC 259 : (1974) LabIC 165 : (1974) 1 LLJ 221 : (1974) 1 SCC 317 : (1974) 2 SCR 216

Bombay Civil Services (Classification and Recruitment) Rules, 1939 — Rule 1Constitution of India, 1950 — Article 16, 32

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