Supreme Court09 Nov 1973Allowed
Kali Prasad Singh Vs Ram Prasad Singh and Others
Supreme Court Of India · AIR 1974 SC 148 : (1974) 1 SCC 182 : (1974) 6 UJ 8
COURT ARCHIVE
Supreme Court Of India judgments
59,791 judgments · page 2,626 of 2,990
Supreme Court08 Nov 1973Dismissed
Lokenath Tolaram, etc. Vs B.N. Rangwani and Others
Supreme Court Of India · AIR 1974 SC 150 : (1975) CriLJ 540 : (1983) 13 ELT 1520 : (1974) 3 SCC 575 : (1974) SCC(Cri) 53 : (1974) 2 SCR 199
Customs Act, 1962 — Section 110, 124
Supreme Court08 Nov 1973Dismissed
Kuso Sah Vs The State of Bihar and Others
Supreme Court Of India · AIR 1974 SC 156 : (1975) CriLJ 543 : (1974) 7 PLJR 161 : (1974) 1 SCC 185 : (1974) SCC(Cri) 84 : (1974) 2 SCR 195
Constitution of India, 1950 — Article 32
Supreme Court08 Nov 1973Allowed
Krishan Gopal Vs Sri Prakashchandra and Others
Supreme Court Of India · AIR 1974 SC 209 : (1974) MhLj 311 : (1974) MhLj 275 : (1974) MPLJ 304 : (1974) 1 SCC 128 : (1974) 2 SCR 206
Constitution of India, 1950 — Article 216, 222, 224ARepresentation of the People Act, 1951 — Section 79, 80
Supreme Court06 Nov 1973Allowed
The State of U.P. and Another Vs Shri Anand Swarup
Supreme Court Of India · AIR 1974 SC 125 : (1974) 1 SCC 42 : (1974) 2 SCR 188 : (1973) 5 UJ 916
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22, 80Defence of India Act, 1971 — Section 2(5)Uttar Pradesh Government Premises (Rent Recovery and Eviction) Act, 1952 — Section 12, 2, 4, 6
Supreme Court05 Nov 1973Allowed
University of Kashmir and Others Vs Dr. Mohd. Yasin and Others
Supreme Court Of India · AIR 1974 SC 238 : (1974) LabIC 181 : (1974) 1 LLJ 109 : (1974) 3 SCC 546 : (1974) 2 SCR 169
Supreme Court05 Nov 1973Disposed Of
Dilbagh Rai Jarry Vs Union of India (UOI) and Others
Supreme Court Of India · AIR 1974 SC 130 : (1973) 27 FLR 428 : (1974) LabIC 149 : (1974) 1 LLJ 164 : (1974) 3 SCC 554 : (1974) 2 SCR 178 : (1974) 6 UJ 1
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 18, 80Payment of Wages Act, 1936 — Section 15(2)Penal Code, 1860 (IPC) — Section 509
Supreme Court31 Oct 1973Allowed
M.C. Chockalingam and Others Vs V. Manickavasagam and Others
Supreme Court Of India · AIR 1974 SC 104 : (1974) 1 SCC 48 : (1974) 2 SCR 143
Specific Relief Act, 1963 — Section 6Tamil Nadu Cinemas (Regulation) Act, 1955 — Section 5(7)Tamil Nadu Cinemas (Regulation) Rules, 1957 — Rule 13
Supreme Court31 Oct 1973Dismissed
Pyarali K. Tejani Vs Mahadeo Ramchandra Dange and Others
Supreme Court Of India · AIR 1974 SC 228 : (1974) CriLJ 313 : (1974) 1 SCC 167 : (1974) SCC(Cri) 87 : (1974) 2 SCR 154
Constitution of India, 1950 — Article 32Prevention of Food Adulteration Act, 1954 — Section 16(1), 2, 7Prevention of Food Adulteration Rules, 1955 — Rule 44, 47
Supreme Court30 Oct 1973dismissed
Bishwanath Prasad and Others Vs Dwarka Prasad and Others
Supreme Court Of India · AIR 1974 SC 117 : (1974) 7 PLJR 437 : (1974) 1 SCC 78 : (1974) 2 SCR 124 : (1973) 5 UJ 900
Evidence Act, 1872 — Section 145, 17, 21
Supreme Court30 Oct 1973Dismissed
Narayan Bhondeo Pimputkar and Another Vs Laxman Purshottam Pimputkar and Others
Supreme Court Of India · AIR 1974 SC 111 : (1974) 1 SCC 11 : (1974) 2 SCR 116
Gujarat Patel Watans Abolition Act, 1961 — Section 10, 2(11), 2(14), 2(15), 2(17)
Supreme Court30 Oct 1973Allowed
The Gujarat Mineral Development Corporation Vs Shri P.H. Brahmbhatt
Supreme Court Of India · AIR 1974 SC 136 : (1974) 1 LLJ 97 : (1974) 3 SCC 601 : (1974) 2 SCR 128 : (1974) 1 SLJ 272
Industrial Disputes Act, 1947 — Section 11A
Supreme Court22 Oct 1973dismissed
Balkrishna Chhaganlal Soni Vs State of West Bengal
Supreme Court Of India · AIR 1974 SC 120 : (1974) CriLJ 280 : (1983) 13 ELT 1527 : (1974) 3 SCC 567 : (1974) SCC(Cri) 45 : (1974) 2 SCR 107
Constitution of India, 1950 — Article 20(3)Customs Act, 1962 — Section 107, 108, 111, 123, 135Defence of India Rules, 1962 — Rule 126
Supreme Court19 Oct 1973Dismissed
Swarajya Lakshmi Vs Dr. G.G. Padma Rao
Supreme Court Of India · AIR 1974 SC 165 : (1974) 2 AnWR 1 : (1974) 1 SCC 58 : (1974) 2 SCR 97 : (1973) 5 UJ 903
Hindu Marriage Act, 1955 — Section 13(1)
Supreme Court19 Oct 1973Dismissed
Jaydayal Poddar (Deceased) through L.Rs. and Another Vs Mst. Bibi Hazra and Others
Supreme Court Of India · AIR 1974 SC 171 : (1975) 23 BLJR 387 : (1974) MPLJ 20 : (1974) 1 SCC 3 : (1974) 2 SCR 90 : (1973) 5 UJ 911
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 103, Order 21 Rule 57, 11, 47Evidence Act, 1872 — Section 13
Supreme Court19 Oct 1973Allowed
Sri Mahalinga Thambiran Swamigal Vs His Holiness Sri La Sri Kasivasi Arulnandi Thambiran Swamigal
Supreme Court Of India · AIR 1974 SC 199 : (1974) 1 SCC 150 : (1974) 2 SCR 74
Succession Act, 1925 — Section 2
Supreme Court17 Oct 1973Allowed
L. Ishwar Dass and Others Vs The Haryana Woollen and General Mills Ltd.
Supreme Court Of India · AIR 1974 SC 592 : (1974) 1 SCC 95 : (1973) 5 UJ 865
Partnership Act, 1932 — Section 13, 13
Supreme Court15 Oct 1973Dismissed
Nathusingh Vs The State of Madhya Pradesh
Supreme Court Of India · AIR 1973 SC 2783 : (1974) CriLJ 11 : (1974) 3 SCC 584 : (1974) SCC(Cri) 62 : (1974) 6 UJ 29
Arms Act, 1959 — Section 25(1)
Supreme Court15 Oct 1973Dismissed
Ranchod Mathur Wasawa Vs State of Gujarat
Supreme Court Of India · AIR 1974 SC 1143 : (1974) CriLJ 799 : (1974) 3 SCC 581 : (1974) SCC(Cri) 59 : (1974) 2 SCR 72 : (1974) 6 UJ 25
Supreme Court15 Oct 1973Allowed
Jainul Haque Vs State of Bihar
Supreme Court Of India · AIR 1974 SC 45 : (1974) CriLJ 143 : (1974) 3 SCC 543 : (1974) SCC(Cri) 1 : (1974) 6 UJ 26
Penal Code, 1860 (IPC) — Section 114, 147, 304, 323, 34