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Supreme Court Of India judgments

59,791 judgments · page 2,624 of 2,990

Supreme Court28 Nov 1973Allowed

Laxman and Others Vs The State of Maharashtra

Supreme Court Of India · AIR 1974 SC 308 : (1974) CriLJ 369 : (1974) MhLj 229 : (1974) MPLJ 227 : (1974) 3 SCC 704 : (1974) 2 SCR 505(1)

Evidence Act, 1872 — Section 114, 145, 3Penal Code, 1860 (IPC) — Section 302, 34
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Supreme Court27 Nov 1973Allowed

Aher Bhagu Jetha Vs The State of Gujarat

Supreme Court Of India · AIR 1974 SC 292 : (1974) CriLJ 343 : (1974) 15 GLR 342 : (1974) 3 SCC 653 : (1974) SCC(Cri) 183 : (1974) 2 SCR 477

Penal Code, 1860 (IPC) — Section 149, 302, 324
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Supreme Court23 Nov 1973Allowed

Kaur Sain Vs The State of Punjab

Supreme Court Of India · AIR 1974 SC 329 : (1974) CriLJ 358 : (1974) 3 SCC 649 : (1974) SCC(Cri) 179 : (1974) 2 SCR 393

Criminal Procedure Code, 1898 (CrPC) — Section 342, 54Penal Code, 1860 (IPC) — Section 382, 429
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Supreme Court23 Nov 1973dismissed

Shri Sat Kumar Vs State of Haryana

Supreme Court Of India · AIR 1974 SC 294 : (1974) CriLJ 345 : (1974) 3 SCC 643 : (1974) SCC(Cri) 173 : (1974) 6 UJ 92

Criminal Procedure Code, 1898 (CrPC) — Section 154, 162(1), 342Penal Code, 1860 (IPC) — Section 120B, 307, 323, 324, 325
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Supreme Court23 Nov 1973Dismissed

E.P. Royappa Vs State of Tamil Nadu and Another

Supreme Court Of India · AIR 1974 SC 555 : (1974) LabIC 427 : (1974) 1 LLJ 172 : (1974) 4 SCC 3 : (1974) 2 SCR 348

Administrative Service (Cadre) Rules, 1954 — Rule 4, 4(1), 4(2), 4(4)Administrative Service (Pay) Rules, 1954 — Rule 9(1), 9(2)Constitution of India, 1950 — Article 14, 16, 311, 32
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Supreme Court22 Nov 1973Dismissed

Budh Singh Vs State of Haryana

Supreme Court Of India · AIR 1974 SC 1354 : (1974) CriLJ 614 : (1974) 3 SCC 638 : (1974) SCC(Cri) 168

Penal Code, 1860 (IPC) — Section 409, 477A
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Supreme Court20 Nov 1973Allowed

Dadarao Vs The State of Maharashtra

Supreme Court Of India · AIR 1974 SC 388 : (1974) CriLJ 447 : (1974) 3 SCC 630 : (1974) SCC(Cri) 120 : (1974) 6 UJ 76

Criminal Procedure Code, 1898 (CrPC) — Section 342Evidence Act, 1872 — Section 34Penal Code, 1860 (IPC) — Section 408
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