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Supreme Court Of India judgments

59,791 judgments · page 2,623 of 2,990

Supreme Court11 Dec 1973Dismissed

Raval and Co. Vs K.G. Ramachandran and Others

Supreme Court Of India · AIR 1974 SC 818 : (1974) 1 SCC 424 : (1974) 2 SCR 629

Evidence Act, 1872 — Section 92Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 2(6), 2(8), 4Transfer of Property Act, 1882 — Section 106
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Supreme Court11 Dec 1973Dismissed

Gurbachan Singh Vs State of Haryana

Supreme Court Of India · AIR 1974 SC 496 : (1974) CriLJ 463 : (1974) 3 SCC 667 : (1974) SCC(Cri) 197 : (1974) 6 UJ 102

Penal Code, 1860 (IPC) — Section 302, 323, 34
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Supreme Court07 Dec 1973Allowed

Jamuna Chaudhary and Others Vs State of Bihar

Supreme Court Of India · AIR 1974 SC 1822 : (1974) CriLJ 890 : (1974) 3 SCC 774 : (1974) SCC(Cri) 250 : (1974) 2 SCR 609

Criminal Procedure Code, 1898 (CrPC) — Section 145, 342Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 304
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Supreme Court03 Dec 1973Allowed

State of Gujarat Vs Yakub Ibrahim

Supreme Court Of India · AIR 1974 SC 645 : (1974) CriLJ 597 : (1974) 15 GLR 334 : (1974) 1 SCC 283 : (1974) SCC(Cri) 107 : (1974) 2 SCR 572

Citizenship Act, 1955 — Section 9Constitution of India, 1950 — Article 5Foreigners Act, 1946 — Section 14, 9
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Supreme Court03 Dec 1973Allowed

Mahesh Prasad Gupta Vs State of Rajasthan

Supreme Court Of India · AIR 1974 SC 773 : (1974) CriLJ 509 : (1974) 3 SCC 591 : (1974) SCC(Cri) 69 : (1974) 2 SCR 579 : (1974) 6 UJ 174 : (1973) WLN 1003

Penal Code, 1860 (IPC) — Section 161Prevention of Corruption Act, 1947 — Section 4(1)
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Supreme Court30 Nov 1973dismissed

Guli Chand and Others Vs State of Rajasthan

Supreme Court Of India · AIR 1974 SC 276 : (1974) CriLJ 331 : (1974) 3 SCC 698 : (1974) SCC(Cri) 222 : (1974) 6 UJ 121 : (1973) WLN 998

Criminal Procedure Code, 1898 (CrPC) — Section 107, 164Penal Code, 1860 (IPC) — Section 147, 149, 302
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Supreme Court30 Nov 1973Dismissed

Nagindas Ramdas Vs Dalpatram Ichharam alias Brijram and Others

Supreme Court Of India · AIR 1974 SC 471 : (1974) 1 SCC 242 : (1974) 2 SCR 544

Code Of Civil Procedure, 1908 — Order 23 Rule 3Bombay Rents, Hotel And Lodging House Rates Control Act, 1947 — Section 12, 12(3), 12(3)(a), 13, 13(1)(j), 28Delhi And Ajmer Rent (Control) Act, 1952 — Section 13
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Supreme Court29 Nov 1973Partly Allowed

Qudrat Ullah Vs Municipal Board, Bareilly

Supreme Court Of India · AIR 1974 SC 396 : (1974) 1 SCC 202 : (1974) 2 SCR 530 : (1974) 6 UJ 237

Transfer Of Property Act, 1881 — Section 105, 106Indian Easements Act, 1882 — Section 52General Clauses Act, 1897 — Section 3, 3(26), 6, 6(d)
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Supreme Court29 Nov 1973Allowed

Krishnawati Vs Hans Raj

Supreme Court Of India · AIR 1974 SC 280 : (1974) 1 SCC 289 : (1974) 2 SCR 524

Delhi Rent Control Act, 1958 — Section 14(4), 39, 39(1), 39(2)
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Supreme Court28 Nov 1973dismissed

Sukh Ram Vs State of U.P.

Supreme Court Of India · AIR 1974 SC 323 : (1974) CriLJ 354 : (1974) 3 SCC 656 : (1974) SCC(Cri) 186 : (1974) 2 SCR 518 : (1974) 6 UJ 98

Penal Code, 1860 (IPC) — Section 302, 34
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