Supreme Court16 Jan 1974dismissed
Loknath Padhan Vs Birendra Kumar Sahu
Supreme Court Of India · AIR 1974 SC 505 : (1974) 40 CLT 283 : (1974) 1 SCC 526 : (1974) 3 SCR 114 : (1974) 6 UJ 136
Representation of the People Act, 1951 — Section 8A, 99, 9A
COURT ARCHIVE
Supreme Court Of India judgments
59,791 judgments · page 2,621 of 2,990
Supreme Court14 Jan 1974Dismissed
Nanak Chand Vs State of Himachal Pradesh
Supreme Court Of India · AIR 1974 SC 765 : (1974) CriLJ 660 : (1974) 4 SCC 218 : (1974) SCC(Cri) 387 : (1974) 6 UJ 159
Criminal Procedure Code, 1973 (CrPC) — Section 342Penal Code, 1860 (IPC) — Section 161Prevention of Corruption Act, 1947 — Section 4(1), 5A
Supreme Court11 Jan 1974Allowed
Shikharchand Jain Vs Digamber Jain Praband Karini Sabha and Others
Supreme Court Of India · AIR 1974 SC 1178 : (1975) MPLJ 123 : (1974) 1 SCC 675 : (1974) 3 SCR 101 : (1974) 6 UJ 153
Central Provinces Land Revenue Act, 1881 — Section 45(2), 80(3)Civil Procedure Code, 1908 (CPC) — Section 100(1)
Supreme Court11 Jan 1974Dismissed
Ratan Lal Sharma Vs Purshottam Harit
Supreme Court Of India · AIR 1974 SC 1066 : (1974) 1 SCC 671 : (1974) 3 SCR 109 : (1974) 6 UJ 185
Arbitration Act, 1940 — Section 17Registration Act, 1908 — Section 17
Supreme Court10 Jan 1974Allowed
State of Mysore Vs C.R. Sheshadri and Others
Supreme Court Of India · AIR 1974 SC 460 : (1974) LabIC 362 : (1974) 1 LLJ 301 : (1974) 4 SCC 308 : (1974) 3 SCR 87 : (1974) 6 UJ 146
Constitution of India, 1950 — Article 226
Supreme Court10 Jan 1974Allowed
Raghunandan Vs State of U.P. Ganga Sahai and Others Vs State of U.P.
Supreme Court Of India · AIR 1974 SC 463 : (1974) CriLJ 453 : (1974) 4 SCC 186 : (1974) SCC(Cri) 355 : (1974) 3 SCR 92
Criminal Procedure Code, 1973 (CrPC) — Section 162, 428Evidence Act, 1872 — Section 148, 149Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
Supreme Court09 Jan 1974Allowed
Sawal Das Vs State of Bihar
Supreme Court Of India · AIR 1974 SC 778 : (1974) CriLJ 664 : (1974) 4 SCC 193 : (1974) SCC(Cri) 362 : (1974) 3 SCR 74
Evidence Act, 1872 — Section 103, 106, 114, 6Penal Code, 1860 (IPC) — Section 201, 302, 34
Supreme Court09 Jan 1974Dismissed
Sk. Amir Vs The State of Maharashtra
Supreme Court Of India · AIR 1974 SC 469 : (1974) CriLJ 459 : (1974) 4 SCC 210 : (1974) SCC(Cri) 379 : (1974) 3 SCR 84 : (1974) 6 UJ 763
Drugs and Cosmetics Act, 1940 — Section 18, 27
Supreme Court09 Jan 1974Allowed
D.N. Sanghavi and Sons Vs Ambalal Tribhuwan Das
Supreme Court Of India · AIR 1974 SC 1026 : (1974) 1 SCC 708 : (1974) 3 SCR 55
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1), 39
Supreme Court09 Jan 1974Allowed
Purxotoma Ramanata Quenim Vs Makan Kalyan Tandel and Others Purxotoma Ramanata Quenim Vs Mohanlal Canji and Others
Supreme Court Of India · AIR 1974 SC 651 : (1974) 2 SCC 169 : (1974) 3 SCR 64
Constitution of India, 1950 — Article 14, 226, 227
Supreme Court08 Jan 1974Dismissed
Inderjit C. Parekh and Others Vs Shri V.K. Bhatt and Another
Supreme Court Of India · AIR 1974 SC 1183 : (1974) CriLJ 906 : (1974) 28 FLR 209 : (1974) 15 GLR 573 : (1974) LabIC 1088 : (1974) 1 LLJ 297 : (1974) 4 SCC 313 : (1974) 3 SCR 50 : (1974) 6 UJ 163
Bombay Relief Undertakings (Special Provisions) Act, 1958 — Section 4(1)Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 2
Supreme Court21 Dec 1973Allowed
State of Tamil Nadu and Others Vs Sitolakshmi Mills and Others
Supreme Court Of India · AIR 1974 SC 1505 : (1974) 3 CTR 59 : (1974) 4 SCC 408 : (1974) 3 SCR 1 : (1974) 33 STC 200
Central Sales Tax Act, 1956 — Section 8(2)Constitution of India, 1950 — Article 301, 302, 303(1)
Supreme Court21 Dec 1973dismissed
Hukumdev Narain Yadav Vs Lalit Narain Mishra
Supreme Court Of India · AIR 1974 SC 480 : (1975) PLJR 525 : (1975) 8 PLJR 525 : (1974) 2 SCC 133 : (1974) 3 SCR 31
Criminal Procedure Code, 1898 (CrPC) — Section 417, 417(3), 417(4)General Clauses Act, 1897 — Section 4Limitation Act, 1963 — Section 10, 11, 12, 13, 14
Supreme Court21 Dec 1973Allowed
Ram Jag and Others Vs The State of U.P.
Supreme Court Of India · AIR 1974 SC 606 : (1974) CriLJ 479 : (1974) 4 SCC 201 : (1974) SCC(Cri) 370 : (1974) 3 SCR 9
Constitution of India, 1950 — Article 136Criminal Procedure Code, 1898 (CrPC) — Section 404, 410, 417, 418, 422Penal Code, 1860 (IPC) — Section 147, 149, 302, 323, 325
Supreme Court21 Dec 1973Allowed
STATE OF TAMIL NADU, ETC. Vs SITALAKSHMI MILLS, ETC. (CIVIL APPEAL NOS. 2547-2549 (NCT) OF 1969). STATE OF TAMIL NADU, ETC. v. LONDON RUBBER CO. (INDIA) LTD. and OTHERS. STATE OF TAMIL NADU, ETC. v. MULLER and PHILIPS PRIVATE LTD. and OTHERS
Supreme Court Of India · (1974) 3 CTR 59
Central Sales Tax Act, 1956 — Section 5, 8Constitution of India, 1950 — Article 269, 286, 301, 302, 303
Supreme Court21 Dec 1973Dismissed
Satya Narain Vs Dhuja Ram and Others
Supreme Court Of India · AIR 1974 SC 1185 : (1974) 4 SCC 237 : (1974) 3 SCR 20 : (1974) 6 UJ 126
Constitution of India, 1950 — Article 329Representation of the People Act, 1951 — Section 117, 169, 81(3), 86, 86(7)
Supreme Court21 Dec 1973dismissed
Gwalior Rayon Silk Mfg. (Wvg.) Co. Ltd. Vs The Asstt. Commissioner of Sales Tax and Others
Supreme Court Of India · AIR 1974 SC 1660 : (1974) 94 ITR 204 : (1974) 4 SCC 98 : (1974) 2 SCR 879 : (1974) 33 STC 219
Central Sales Tax Act, 1956 — Section 8(1), 8(2), 8(3)
Supreme Court20 Dec 1973Disposed Of
C.P. Damodaran Nayar and P.S. Menon Vs State of Kerala and Others
Supreme Court Of India · AIR 1974 SC 1343 : (1974) LabIC 994 : (1974) 4 SCC 325 : (1974) 2 SCR 867 : (1974) 6 UJ 107
States Reorganisation Act, 1956 — Section 115(5)
Supreme Court20 Dec 1973dismissed
Habibullah Khan Vs The State of West Bengal
Supreme Court Of India · AIR 1974 SC 493 : (1974) CriLJ 461 : (1974) 4 SCC 275 : (1974) SCC(Cri) 437 : (1974) 6 UJ 105
Constitution of India, 1950 — Article 22(5), 32Maintenance of Internal Security Act, 1971 — Section 3(1)
Supreme Court20 Dec 1973dismissed
MR. KAMTA PRASAD AGGARWAL ETC. Vs EXECUTIVE OFFICER, BALLABGARH and Another
Supreme Court Of India · AIR 1974 SC 685 : (1974) 3 CTR 56 : (1974) 4 SCC 440 : (1974) 2 SCR 827
Constitution of India, 1950 — Article 276