COURT ARCHIVE

Supreme Court Of India judgments

59,791 judgments · page 2,601 of 2,990

Supreme Court11 Dec 1974Dismissed

Soonda Ram and Another Vs Shri Rameshwarlal and Another

Supreme Court Of India · AIR 1975 SC 479 : AIR 1974 SC 479 : (1975) 3 SCC 698

Civil Procedure Code, 1908 (CPC) — Section 151Transfer of Property Act, 1882 — Section 106

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Supreme Court11 Dec 1974Allowed

Smt. Bela Das and Others Vs Samarendra Nath Bose

Supreme Court Of India · AIR 1975 SC 398 : AIR 1974 SC 398 : (1975) PLJR 212 : (1975) 8 PLJR 212 : (1975) 1 SCC 644 : (1975) 2 SCR 1004 : (1975) 7 UJ 82

Bihar Buildings (Lease, Rent and Eviction) Control Act, 1947 — Section 11A, 2

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Supreme Court11 Dec 1974Dismissed

Hem Raj Vs Ramji Lal and Another

Supreme Court Of India · AIR 1975 SC 382 : AIR 1974 SC 382 : (1975) 4 SCC 671 : (1975) 7 UJ 85

Representation of the People Act, 1951 — Section 123(4)

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Supreme Court11 Dec 1974Allowed

Gajendra Transport (P.) Ltd. Vs The Anamallais Bus Transport (P.) Ltd. and Another

Supreme Court Of India · AIR 1975 SC 386 : AIR 1974 SC 386 : (1975) 1 SCC 51 : (1975) 7 UJ 89

Motor Vehicles Act, 1939 — Section 47(3), 48(1), 57(2), 57(3)

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Supreme Court10 Dec 1974Dismissed

M.S. Bansal (Pvt.) Ltd. and Another Vs Bhagwan Swarup Mathur and Others

Supreme Court Of India · AIR 1975 SC 400 : AIR 1974 SC 400 : (1975) 4 SCC 563 : (1975) 7 UJ 78

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Supreme Court10 Dec 1974Dismissed

Amrit Lal Berry and Another Vs Collector of Central Excise, New Delhi and Others

Supreme Court Of India · AIR 1975 SC 538 : (1975) 1 LLJ 144 : (1975) 4 SCC 714 : (1975) 2 SCR 960 : (1975) 1 SLJ 44

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8Constitution of India, 1950 — Article 16, 226, 32

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Supreme Court10 Dec 1974Dismissed

Harihar Prasad Singh and Others Vs Balmiki Prasad Singh and Others

Supreme Court Of India · AIR 1975 SC 733 : (1975) PLJR 84 : (1975) 8 PLJR 84 : (1975) 1 SCC 212 : (1975) 2 SCR 932

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3, Order 22 Rule 4, 151Evidence Act, 1872 — Section 32(5), 49, 60

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Supreme Court04 Dec 1974Dismissed

Ganpat Vs Returning Officer and Others

Supreme Court Of India · AIR 1975 SC 420 : AIR 1974 SC 420 : (1975) 1 SCC 589 : (1975) 2 SCR 923

Representation of the People Act, 1951 — Section 37

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Supreme Court04 Dec 1974Dismissed

Jhamman Vs State of U. P.

Supreme Court Of India · AIR 1975 SC 1083 : (1975) CriLJ 926 : (1975) 3 SCC 860 : (1975) 7 UJ 28

Criminal Procedure Code, 1973 (CrPC) — Section 342Penal Code, 1860 (IPC) — Section 302, 326, 449

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Supreme Court04 Dec 1974Allowed

Hardev Singh and Another Vs The State of Punjab

Supreme Court Of India · AIR 1975 SC 179 : AIR 1974 SC 179 : (1975) CriLJ 243 : (1975) 3 SCC 731

Criminal Procedure Code, 1973 (CrPC) — Section 428Penal Code, 1860 (IPC) — Section 302, 304, 323, 324, 326

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Supreme Court04 Dec 1974Allowed

Jagir Singh Vs The State (Delhi)

Supreme Court Of India · AIR 1975 SC 1400 : (1975) CriLJ 1009 : (1976) 9 PLJR 389 : (1975) 3 SCC 562

Penal Code, 1860 (IPC) — Section 302

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Supreme Court04 Dec 1974Allowed

Srilal Shaw Vs The State of West Bengal and Others

Supreme Court Of India · AIR 1975 SC 393 : AIR 1974 SC 393 : (1975) CriLJ 423 : (1975) 1 SCC 336 : (1975) 2 SCR 913 : (1975) 7 UJ 40

Criminal Procedure Code, 1973 (CrPC) — Section 162

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Supreme Court04 Dec 1974Dismissed

Hans Raj Kehar and Others Vs State of Uttar Pradesh and Others

Supreme Court Of India · AIR 1975 SC 389 : AIR 1974 SC 389 : (1975) 1 SCC 40 : (1975) 2 SCR 916

Constitution of India, 1950 — Article 14, 19, 19(1), 19(6)Motor Vehicles Act, 1939 — Section 43A, 43A(2), 47(3)

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Supreme Court03 Dec 1974Dismissed

Labhchand Dhanpat Singh Jain Vs The State of Maharashtra

Supreme Court Of India · AIR 1975 SC 182 : AIR 1974 SC 182 : (1975) CriLJ 246 : (1983) 13 ELT 1603 : (1975) 3 SCC 385 : (1975) 2 SCR 907 : (1975) 7 UJ 75

Criminal Procedure Code, 1973 (CrPC) — Section 342Customs Act, 1962 — Section 111, 123, 135Evidence Act, 1872 — Section 106, 114

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Supreme Court03 Dec 1974Dismissed

State of Bihar and Others Vs Dr. Asis Kumar Mukherjee and Others

Supreme Court Of India · AIR 1975 SC 192 : AIR 1974 SC 192 : (1975) LabIC 141 : (1975) 1 LLJ 198 : (1975) 3 SCC 602 : (1975) 2 SCR 894 : (1975) 7 UJ 42

Constitution of India, 1950 — Article 14, 16, 226Indian Medical Council Act, 1956 — Section 12, 13, 14, 33

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Supreme Court03 Dec 1974Dismissed

Ram Anjore and Others Vs State of Uttar Pradesh

Supreme Court Of India · AIR 1975 SC 185 : AIR 1974 SC 185 : (1975) CriLJ 249 : (1975) 3 SCC 379

Criminal Procedure Code, 1973 (CrPC) — Section 423Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 323

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Supreme Court03 Dec 1974Allowed

Shaik Jaffar Shaik Mahmood and Others Vs Mohd. Pasha Hakkani Saheb and Others

Supreme Court Of India · AIR 1975 SC 794 : (1975) 1 SCC 25 : (1975) 2 SCR 890 : (1974) 6 UJ 797

Civil Procedure Code, 1908 (CPC) — Section 115Hyderabad Houses (Rent, Eviction and Lease) Control Act, 1954 — Section 26

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Supreme Court03 Dec 1974Allowed

Rajaldas Gurunamal Pamanani Vs The State of Maharashtra

Supreme Court Of India · AIR 1975 SC 189 : AIR 1974 SC 189 : (1975) CriLJ 254 : (1975) MhLj 44 : (1975) MPLJ 129 : (1975) 3 SCC 375 : (1975) 2 SCR 886

Prevention of Food Adulteration Act, 1954 — Section 19(2)Prevention of Food Adulteration Rules, 1955 — Rule 12A, 22

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Supreme Court03 Dec 1974Dismissed

Beliram Bhalaik Vs Jai Beharilal Khachi and Another

Supreme Court Of India · AIR 1975 SC 283 : AIR 1974 SC 283 : (1975) 4 SCC 417 : (1975) 7 UJ 31

Conduct of Elections Rules, 1961 — Rule 63, 63(2), 63(3), 93Representation of the People Act, 1951 — Section 123(3)

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Supreme Court28 Nov 1974Allowed

Commissioner of Income Tax (Central), Madras Vs Southern Roadways P. Ltd.

Supreme Court Of India · AIR 1975 SC 481 : (1975) 98 ITR 205 : (1975) 3 SCC 435 : (1975) 2 SCR 881

Income Tax Act, 1922 — Section 10(2), 66(1)Income Tax Act, 1961 — Section 256(1), 33

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