Supreme Court26 Nov 1974dismissed

Khudiram Das Vs The State of West Bengal and Others

Supreme Court Of India · AIR 1975 SC 550 : AIR 1974 SC 550 : (1975) 2 SCC 81 : (1975) 2 SCR 832

Constitution of India, 1950 — Article 14, 19, 19(1), 21, 22Maintenance of Internal Security Act, 1971 — Section 10, 11, 11(1), 12(1), 12(2)
Supreme Court21 Nov 1974Allowed

Harnam Singh Vs The State of Himachal Pradesh

Supreme Court Of India · AIR 1975 SC 236 : AIR 1974 SC 236 : (1975) 3 SCC 343 : (1974) SCC(Cri) 951 : (1975) 2 SCR 823

Constitution of India, 1950 — Article 136Criminal Procedure Code, 1973 (CrPC) — Section 258(2), 306(2), 309(2), 386(1), 394Penal Code, 1860 (IPC) — Section 161, 302, 70
Supreme Court18 Nov 1974Allowed

Satyendra Nath Dutta and Another Vs Ram Narain

Supreme Court Of India · AIR 1975 SC 580 : AIR 1974 SC 580 : (1975) 1 CompLJ 577 : (1975) 3 SCC 398 : (1975) 2 SCR 743

Criminal Procedure Code, 1973 (CrPC) — Section 417, 417(1), 439, 439(1), 439(4)Penal Code, 1860 (IPC) — Section 302, 307, 308, 34