Supreme Court20 Dec 1974dismissed
Abdul Hussain Mir Vs Shamsul Huda and Another
Supreme Court Of India · AIR 1975 SC 1612 : (1975) 4 SCC 533 : (1975) 3 SCR 106
Representation of the People Act, 1951 — Section 123, 123(1), 123(3), 77
COURT ARCHIVE
Supreme Court Of India judgments
59,791 judgments · page 2,600 of 2,990
Supreme Court20 Dec 1974Dismissed
G.K. Ohab Vs State of West Bengal and Others
Supreme Court Of India · AIR 1975 SC 1001 : AIR 1974 SC 1001 : (1975) CriLJ 811 : (1975) 3 SCC 561 : (1975) 7 UJ 98
Supreme Court20 Dec 1974dismissed
Sudhir Chandra Singh Vs The Distt. Magistrate, Malda. and Others
Supreme Court Of India · AIR 1975 SC 732 : (1975) CriLJ 611 : (1975) 3 SCC 560 : (1975) 7 UJ 124
Maintenance of Internal Security Act, 1971 — Section 3(1)
Supreme Court20 Dec 1974Dismissed
Rangnath Vs Daulatrao and Others
Supreme Court Of India · AIR 1975 SC 2146 : (1975) MhLj 367 : (1975) 1 SCC 686 : (1975) 3 SCR 99 : (1975) 7 UJ 143
Constitution of India, 1950 — Article 226, 227Hyderabad Abolition of Inams and Cash Grants Act, 1954 — Section 2A(2), 6(1)Hyderabad Tenancy and Agricultural Lands Act, 1950 — Section 32(2), 44
Supreme Court20 Dec 1974Dismissed
Sheoraj Prasad Yadav Vs State of Bihar and Others
Supreme Court Of India · AIR 1975 SC 1143 : (1975) CriLJ 936 : (1975) PLJR 274 : (1975) 8 PLJR 274 : (1975) 3 SCC 858 : (1975) 7 UJ 125
Maintenance of Internal Security Act, 1971 — Section 3(1)
Supreme Court20 Dec 1974Allowed
N. Vimala Devi Vs K. Madhusudhana Reddy
Supreme Court Of India · AIR 1975 SC 1135 : (1975) 4 SCC 385 : (1975) 3 SCR 128
Constitution of India, 1950 — Article 136Representation of the People Act, 1951 — Section 116A
Supreme Court20 Dec 1974Dismissed
Ram Bali Rajbhar Vs The State of West Bengal and Others
Supreme Court Of India · AIR 1975 SC 623 : (1975) CriLJ 592 : (1975) 4 SCC 47 : (1975) 3 SCR 63
Constitution of India, 1950 — Article 226, 32General Clauses Act, 1897 — Section 21Maintenance of Internal Security Act, 1971 — Section 10, 11, 12, 14, 3
Supreme Court20 Dec 1974Dismissed
Kamla Prasad Vs The District Magistrate, Saran and Others
Supreme Court Of India · AIR 1975 SC 726 : (1975) CriLJ 605 : (1975) PLJR 216 : (1975) 8 PLJR 216 : (1975) 1 SCC 314 : (1975) 7 UJ 104
Essential Commodities Act, 1955 — Section 3
Supreme Court19 Dec 1974Dismissed
Sterling General Insurance Co. Ltd. Vs Planters Airways Pvt. Ltd.
Supreme Court Of India · AIR 1975 SC 415 : AIR 1974 SC 415 : (1975) 1 SCC 603 : (1975) 3 SCR 136 : (1975) 7 UJ 108
Arbitration Act, 1940 — Section 37(4)
Supreme Court19 Dec 1974Allowed
Food Corporation of India Vs Thakur Shipping Co. and Others
Supreme Court Of India · AIR 1975 SC 469 : AIR 1974 SC 469 : (1975) 4 SCC 815 : (1975) 3 SCR 146 : (1975) 7 UJ 137
Arbitration Act, 1940 — Section 34
Supreme Court19 Dec 1974Dismissed
Esharuddin @ Esharu Md. Vs The District Magistrate, West Dinajpur and Others
Supreme Court Of India · AIR 1975 SC 1164 : (1975) CriLJ 938 : (1975) 3 SCC 553 : (1975) 7 UJ 99
Maintenance of Internal Security Act, 1971 — Section 3(3)
Supreme Court18 Dec 1974Allowed
Jiwan Singh Vs Rajendra Prasad and Another
Supreme Court Of India · AIR 1975 SC 412 : AIR 1974 SC 412 : (1975) 2 SCC 171 : (1975) 3 SCR 58
Supreme Court17 Dec 1974Allowed
Charan Singh and Another Vs Darshan Singh and Others
Supreme Court Of India · AIR 1975 SC 371 : AIR 1974 SC 371 : (1975) 77 PLR 262 : (1975) 1 SCC 298 : (1975) 3 SCR 48 : (1975) 7 UJ 93
Civil Procedure Code, 1908 (CPC) — Section 92, 92(1), 92(2)
Supreme Court13 Dec 1974dismissed
Daniraiji Vrajlalji, Junagadh Vs Vahuji Maharaj Shri Chandraprabha
Supreme Court Of India · AIR 1975 SC 784 : AIR 1974 SC 784 : (1975) 1 SCC 612 : (1975) 3 SCR 32
Hindu Adoptions and Maintenance Act, 1956 — Section 10, 15, 4
Supreme Court13 Dec 1974Dismissed
Suresh Prasad Yadav Vs Jai Prakash Mishra and Others
Supreme Court Of India · AIR 1975 SC 376 : AIR 1974 SC 376 : (1975) 4 SCC 822 : (1975) 3 SCR 21
Conduct of Elections Rules, 1961 — Rule 53, 56(7), 93
Supreme Court13 Dec 1974Allowed
Ram Sarat Singh Vs Harish Chandra Mahto
Supreme Court Of India · AIR 1975 SC 701 : AIR 1974 SC 701 : (1975) 3 SCC 802 : (1975) 7 UJ 73
Constitution of India, 1950 — Article 136
Supreme Court12 Dec 1974Dismissed
Sarwan Singh and Others Vs State of Punjab and Others
Supreme Court Of India · AIR 1975 SC 394 : AIR 1974 SC 394 : (1975) 1 SCC 284 : (1975) 2 SCR 1007 : (1975) 7 UJ 63
Constitution of India, 1950 — Article 14Land Acquisition Act, 1894 — Section 23, 4, 54Punjab Town Improvement Act, 1922 — Section 59
Supreme Court12 Dec 1974Dismissed
Firm of Pratapchand Nopaji Vs Firm of Kotrike Venkata Setty and Sons and Others
Supreme Court Of India · AIR 1975 SC 1223 : (1975) 2 SCC 208 : (1975) 3 SCR 1
Contract Act, 1872 — Section 222, 224, 23, 30
Supreme Court11 Dec 1974Allowed
A.K. Subraman and Others Vs Union of India (UOI) and Others S.S. Ojha and Others Vs Union of India and Others
Supreme Court Of India · AIR 1975 SC 483 : (1975) LabIC 254 : (1975) 1 LLJ 338 : (1975) 1 SCC 319 : (1975) 2 SCR 979
Constitution of India, 1950 — Article 14, 16
Supreme Court11 Dec 1974Dismissed
Gora Vs State of West Bengal
Supreme Court Of India · AIR 1975 SC 473 : AIR 1974 SC 473 : (1975) CriLJ 429 : (1975) 2 SCC 14 : (1975) 2 SCR 996
Maintenance of Internal Security Act, 1971 — Section 3(2)(1)