COURT ARCHIVE

Supreme Court Of India judgments

59,798 judgments · page 2,599 of 2,990

Supreme Court17 Jan 1975Partly Allowed

P.C. Sethi and Others Vs Union of India (UOI) and Others

Supreme Court Of India · AIR 1975 SC 2164 : (1975) LabIC 1590 : (1975) 1 LLJ 520 : (1975) 4 SCC 67 : (1975) 3 SCR 201

Central Secretariat Service Rules, 1962 — Rule 18, 18(1)Constitution of India, 1950 — Article 14, 16

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Supreme Court16 Jan 1975Disposed Of

Lt. Col. M.L. Kohli Vs Union of India (UOI) and Others

Supreme Court Of India · AIR 1975 SC 612 : (1975) CriLJ 591 : (1975) 4 SCC 814

Army Act, 1950 — Section 123Constitution of India, 1950 — Article 33

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Supreme Court16 Jan 1975Allowed

Lal Kamal Das Vs The State of West Bengal

Supreme Court Of India · AIR 1975 SC 753 : (1975) 4 SCC 62

Criminal Procedure Code, 1973 (CrPC) — Section 162Maintenance of Internal Security Act, 1971 — Section 3

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Supreme Court15 Jan 1975Allowed

Dulal Roy Vs The District Magistrate, Burdwan and Others

Supreme Court Of India · AIR 1975 SC 1508 : (1975) CriLJ 1322 : (1975) 1 SCC 837 : (1975) 3 SCR 186

Criminal Procedure Code, 1973 (CrPC) — Section 169, 170, 173Penal Code, 1860 (IPC) — Section 379

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Supreme Court15 Jan 1975Allowed

Bablu Das Vs The State of West Bengal

Supreme Court Of India · AIR 1975 SC 1513 : (1975) CriLJ 1327 : (1975) 4 SCC 108 : (1975) 7 UJ 234

Constitution of India, 1950 — Article 22(5)

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Supreme Court15 Jan 1975dismissed

Chetu Sheikh @ Chetu @ Shabji Vs The State of West Bengal

Supreme Court Of India · AIR 1975 SC 982 : (1975) CriLJ 795 : (1975) 1 SCC 334 : (1975) 7 UJ 273

Penal Code, 1860 (IPC) — Section 395, 397

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Supreme Court14 Jan 1975dismissed

Dharua Kanu Vs State of West Bengal

Supreme Court Of India · AIR 1975 SC 571 : (1975) CriLJ 459 : (1975) 3 SCC 527 : (1975) 7 UJ 181

Maintenance of Internal Security Act, 1971 — Section 3

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Supreme Court14 Jan 1975dismissed

Suresh @ Surya Sitaram Vs State of Maharashtra

Supreme Court Of India · AIR 1975 SC 783 : (1975) CriLJ 645 : (1975) 3 SCC 820 : (1975) 7 UJ 187

Penal Code, 1860 (IPC) — Section 302, 34

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Supreme Court14 Jan 1975dismissed

Mahant Dharam Das and Others Vs The State of Punjab and Others

Supreme Court Of India · AIR 1975 SC 1069 : (1975) 1 SCC 343 : (1975) 3 SCR 160

Civil Procedure Code, 1908 (CPC) — Section 92Constitution of India, 1950 — Article 14, 19, 19(1), 26, 372Sikh Gurdwaras Act, 1925 — Section 3, 3(1), 3(4), 7, 7(5)

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Supreme Court14 Jan 1975dismissed

Dilip Nayak Vs The District Magistrate, Burdwan and Others

Supreme Court Of India · AIR 1975 SC 572 : (1975) CriLJ 460 : (1975) 3 SCC 705 : (1975) 7 UJ 167

Maintenance of Internal Security Act, 1971 — Section 3(1)

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Supreme Court10 Jan 1975Dismissed

Bishan Dass Vs State of Punjab

Supreme Court Of India · AIR 1975 SC 573 : (1975) CriLJ 461 : (1975) 3 SCC 700 : (1975) 7 UJ 249

Penal Code, 1860 (IPC) — Section 302, 323, 325

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Supreme Court10 Jan 1975Dismissed

K.K. Wahi and Others Vs The General Manager, N. Rly., and Others

Supreme Court Of India · AIR 1975 SC 761 : (1975) 30 FLR 177 : (1975) 3 SCC 501 : (1975) 3 SCR 157 : (1975) 1 SLJ 218 : (1975) 7 UJ 154

Constitution of India, 1950 — Article 226

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Supreme Court09 Jan 1975Dismissed

Gandhi Sardar Vs Union of India (UOI) and Others

Supreme Court Of India · AIR 1975 SC 755 : (1975) CriLJ 633 : (1975) 4 SCC 142 : (1975) 7 UJ 164

Maintenance of Internal Security Act, 1971 — Section 3(2)

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Supreme Court09 Jan 1975Dismissed

Samar Ali Miyan Vs The State of West Bengal

Supreme Court Of India · AIR 1975 SC 1631 : (1975) 7 UJ 165

Maintenance of Internal Security Act, 1971 — Section 3(2)(1)

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Supreme Court08 Jan 1975Allowed

Sher Mohammad alias Seru Vs The State of West Bengal

Supreme Court Of India · AIR 1975 SC 2049 : (1975) 2 SCC 2 : (1975) 3 SCR 154 : (1975) 7 UJ 166

Constitution of India, 1950 — Article 27General Clauses Act, 1897 — Section 21Maintenance of Internal Security Act, 1971 — Section 3, 3(4)

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Supreme Court20 Dec 1974dismissed

Kamal Pathak Vs The District Magistrate, Burdwan and Others

Supreme Court Of India · AIR 1975 SC 1145 : (1975) 3 SCC 763 : (1975) 7 UJ 115

Maintenance of Internal Security Act, 1971 — Section 3

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Supreme Court20 Dec 1974Allowed

Nemu Ram Bora Vs The State of Assam and Nagaland

Supreme Court Of India · AIR 1975 SC 762 : AIR 1974 SC 762 : (1975) CriLJ 646 : (1975) 1 SCC 318

Criminal Procedure Code, 1973 (CrPC) — Section 342Penal Code, 1860 (IPC) — Section 302

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Supreme Court20 Dec 1974Allowed

K. Balasubramania Chetty Vs N.M. Sambandamoorthy Chetty

Supreme Court Of India · AIR 1975 SC 818 : (1975) 1 SCC 242 : (1975) 3 SCR 91 : (1975) 7 UJ 148

Central Motor Vehicles Rules, 1989 — Rule 155A(3), 155A(4)Civil Procedure Code, 1908 (CPC) — Section 115Madras Vehicles Act, 1939 — Section 47(1), 64B

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Supreme Court20 Dec 1974Allowed

Kundan Singh Vs Delhi Administration

Supreme Court Of India · AIR 1975 SC 1484 : (1975) CriLJ 1085 : (1975) 3 SCC 822

Penal Code, 1860 (IPC) — Section 302, 304, 325, 34, 364

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Supreme Court20 Dec 1974Dismissed

Kamal Pramanik Vs The State of West Bengal

Supreme Court Of India · AIR 1975 SC 730 : (1975) 3 SCC 543 : (1975) 7 UJ 127

Constitution of India, 1950 — Article 32Maintenance of Internal Security Act, 1971 — Section 3(1)

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