Supreme Court26 Feb 1976Allowed
Arya Vidya Sabha, Kashi and Another Vs Krishna Kumar Srivastava and Another
Supreme Court Of India · AIR 1976 SC 1073 : (1976) LabIC 698 : (1976) 2 LLJ 95 : (1976) 3 SCC 83 : (1976) 8 UJ 282
COURT ARCHIVE
Supreme Court Of India judgments
59,799 judgments · page 2,570 of 2,990
Supreme Court25 Feb 1976Dismissed
Municipal Board, Lucknow Vs Pannalal Bhargava and Others Municipal Board, Lucknow Vs Sunderlal Gupta and Others
Supreme Court Of India · AIR 1976 SC 1091 : (1976) 3 SCC 85 : (1976) 8 UJ 289
Uttar Pradesh Municipalities Act, 1916 — Section 326
Supreme Court25 Feb 1976Dismissed
Jai Ram and Others Vs State of U.P. and Another
Supreme Court Of India · AIR 1976 SC 1005 : (1976) CriLJ 725 : (1976) 2 SCC 191 : (1976) SCC(Cri) 246 : (1976) 8 UJ 292
Penal Code, 1860 (IPC) — Section 308, 323, 324, 34
Supreme Court25 Feb 1976Allowed
Banka Nayako and Others Vs State of Orissa
Supreme Court Of India · AIR 1976 SC 2013 : (1976) CriLJ 1556 : (1976) 3 SCC 401 : (1976) SCC(Cri) 417
Criminal Procedure Code, 1973 (CrPC) — Section 145Penal Code, 1860 (IPC) — Section 148, 302, 34
Supreme Court24 Feb 1976dismissed
Bajrang Lal (Since deceased) and Another Vs State of Rajasthan
Supreme Court Of India · AIR 1976 SC 1008 : (1976) CriLJ 727 : (1976) 2 SCC 217 : (1976) SCC(Cri) 272 : (1976) 3 SCR 497 : (1976) 8 UJ 277
Penal Code, 1860 (IPC) — Section 120, 21, 21(10), 21(9), 29
Supreme Court24 Feb 1976dismissed
Shri Pandurang Dnyanoba Lad Vs Shri Dada Rama Methe and Others
Supreme Court Of India · AIR 1976 SC 1910 : (1976) 2 SCC 236 : (1976) 3 SCR 493 : (1976) 8 UJ 373
Bombay Tenancy and Agricultural Lands Act, 1948 — Section 32, 32G
Supreme Court24 Feb 1976Allowed
D. Venkata Reddy Vs R. Sultan and Others
Supreme Court Of India · AIR 1976 SC 1599 : (1976) 2 SCC 455 : (1976) 3 SCR 445
Representation of the People Act, 1951 — Section 123(1)(A), 81, 86(5)
Supreme Court20 Feb 1976dismissed
Hindu Religious Endowments and Others Vs B. Samitra and Others
Supreme Court Of India · AIR 1976 SC 1059 : (1976) 2 SCC 277 : (1976) 2 SCC 273 : (1976) 3 SCR 435
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 63Criminal Procedure Code, 1973 (CrPC) — Section 460, 482Orissa Hindu Religious Endowments Act, 1951 — Section 27, 41, 44, 68
Supreme Court20 Feb 1976Allowed
Ninaji Raoji Boudha and Another Vs State of Maharashtra
Supreme Court Of India · AIR 1976 SC 1537 : (1976) CriLJ 1154 : (1976) 2 SCC 117 : (1976) SCC(Cri) 227 : (1976) 3 SCR 428
Penal Code, 1860 (IPC) — Section 147, 149, 300, 302, 324
Supreme Court17 Feb 1976Dismissed
H.H. Maharaja Rana Hemant Singhji, Dholpur Vs Commissioner of Income Tax , Rajasthan
Supreme Court Of India · AIR 1976 SC 662 : (1976) 103 ITR 61 : (1976) 1 SCC 996 : (1976) 3 SCR 423 : (1976) 8 UJ 406 : (1976) 9 WLN 60
Constitution of India, 1950 — Article 136Income Tax Act, 1922 — Section 12B, 2(4A), 66(1)Wealth Tax Act, 1957 — Section 5(1)(viii), 5(1)(xiii)
Supreme Court17 Feb 1976Allowed
Income Tax Officer, Shillong and Others Vs R. Takin Roy Rymbai and Others
Supreme Court Of India · AIR 1976 SC 670(1) : AIR 1976 SC 670 : (1976) 103 ITR 82 : (1976) 1 SCC 916 : (1976) 3 SCR 413 : (1976) 8 UJ 295
Constitution of India, 1950 — Article 136, 14, 226, 342(1), 342(2)Finance Act, 1938 — Section 3Income Tax Act, 1922 — Section 4(3)
Supreme Court16 Feb 1976Allowed
Commissioner of Income Tax, Bihar Vs Sahu Jain Ltd.
Supreme Court Of India · AIR 1976 SC 1141 : (1976) 103 ITR 135 : (1976) 9 PLJR 422 : (1976) 2 SCC 510 : (1976) 3 SCR 398
Income Tax Act, 1961 — Section 23A(1)
Supreme Court16 Feb 1976Dismissed
Dhanyalakshmi Rice Mills and Others Vs The Commissioner of Civil Supplies and Another
Supreme Court Of India · AIR 1976 SC 2243 : (1976) 4 SCC 723 : (1976) 3 SCR 387 : (1976) 8 UJ 266
Constitution of India, 1950 — Article 226Contract Act, 1872 — Section 21, 72
Supreme Court13 Feb 1976Allowed
The Workmen of Firestone Tyre and Rubber Co. of India (P) Ltd. Vs The Firestone Tyre and Rubber Co. Thiru J. N. George and Others Vs The Management of Firestone Tyre and Rubber Co. of India (P) Ltd. and Others @
Supreme Court Of India · AIR 1976 SC 1775 : (1976) 32 FLR 170 : (1976) 1 LLJ 493 : (1976) 3 SCC 819 : (1976) 3 SCR 369
Industrial Disputes Act, 1947 — Section 10(1), 2, 25A, 25B, 25C
Supreme Court13 Feb 1976Dismissed
The Commissioner of Coal Mines Provident Fund, Dhanbad and Others Vs J.P. Lalla and Sons
Supreme Court Of India · AIR 1976 SC 676 : (1976) LabIC 482 : (1976) 2 LLJ 91 : (1976) 1 SCC 964 : (1976) 3 SCR 365 : (1976) 8 UJ 263
Coal Mines Provident Fund and Bonus Schemes (Amendment) Act, 1949 — Section 10FCoal Mines Provident Fund and Bonus Schemes Act, 1948 — Section 10A, 10C(1), 10F, 3C(1), 3D
Supreme Court13 Feb 1976Allowed
The State of Uttar Pradesh Vs Ram Kishun and Others
Supreme Court Of India · AIR 1976 SC 2016 : (1976) CriLJ 1559 : (1976) 3 SCC 449 : (1976) SCC(Cri) 443 : (1976) 3 SCR 379
Criminal Procedure Code, 1973 (CrPC) — Section 374, 428Penal Code, 1860 (IPC) — Section 109, 147, 148, 149, 302
Supreme Court12 Feb 1976Dismissed
ENGLISH ELECTRIC CO. OF INDIA LTD. and Another Vs THE DEPUTY COMMERCIAL TAX OFFICER and Others ((RESPONDENTS IN C.A. NO. 1838/1969) W.P. NOS. AND 483-487/1974). ENGLISH ELECTRIC CO. OF INDIA LTD. and Another v. GOVT. OF TAMIL NADU. ((RESPOND
Supreme Court Of India · (1976) 5 CTR 454(2)
Central Sales Tax Act, 1956 — Section 3(a)
Supreme Court12 Feb 1976Dismissed
State of Punjab and Another Vs Iqbal Singh
Supreme Court Of India · AIR 1976 SC 667 : (1976) LabIC 474 : (1976) 2 LLJ 377 : (1976) 2 SCC 1 : (1976) 3 SCR 360 : (1976) 8 UJ 260
Constitution of India, 1950 — Article 311(2)Punjab Civil Services Rules (Pension Rules) — Rule 6.4
Supreme Court12 Feb 1976Disposed Of
Subbaiah Ambalam Vs State of Tamil Nadu
Supreme Court Of India · AIR 1977 SC 2046 : (1977) CriLJ 1736 : (1977) 4 SCC 603(2)
Criminal Procedure Code, 1973 (CrPC) — Section 374Penal Code, 1860 (IPC) — Section 302
Supreme Court10 Feb 1976Dismissed
The State of Karnataka Vs K.M. Krishnaiah
Supreme Court Of India · AIR 1976 SC 665 : (1976) CriLJ 866 : (1976) 2 SCC 413 : (1976) SCC(Cri) 290 : (1976) 8 UJ 273