Supreme Court09 Mar 1976Dismissed
Annapurna Carbon Industries Co. Vs State of Andhra Pradesh
Supreme Court Of India · AIR 1976 SC 1418 : (1976) 2 AnWR 19 : (1976) 2 SCC 273 : (1976) 3 SCR 561 : (1976) 37 STC 378 : (1976) 8 UJ 314
COURT ARCHIVE
Supreme Court Of India judgments
59,799 judgments · page 2,569 of 2,990
Supreme Court09 Mar 1976Dismissed
Bechan Pandey and Others Vs Dulhin Janki Devi and Others
Supreme Court Of India · AIR 1976 SC 866 : (1976) 9 PLJR 396 : (1976) 2 SCC 286 : (1976) 3 SCR 555 : (1976) 8 UJ 320
Criminal Procedure Code, 1973 (CrPC) — Section 145
Supreme Court08 Mar 1976Allowed
Ambaram Vs The State of Madhya Pradesh
Supreme Court Of India · AIR 1976 SC 2196 : (1976) CriLJ 1716 : (1976) 4 SCC 298 : (1976) SCC(Cri) 610 : (2007) 5 SCR 866 : (1976) 8 UJ 459
Criminal Procedure Code, 1973 (CrPC) — Section 354(3), 367(5)
Supreme Court08 Mar 1976Dismissed
Puwada Venkateswara Rao Vs Chidamana Venkata Ramana
Supreme Court Of India · AIR 1976 SC 869 : (1976) 1 AnWR 38 : (1976) 2 SCC 409 : (1976) 3 SCR 551 : (1976) 8 UJ 317
Evidence Act, 1872 — Section 114Transfer of Property Act, 1882 — Section 106
Supreme Court08 Mar 1976Dismissed
State of Rajasthan Vs Pabudan Singh and Lachhman Singh
Supreme Court Of India · AIR 1976 SC 1765 : (1976) CriLJ 1378 : (1976) 3 SCC 84 : (1976) SCC(Cri) 366 : (1976) 8 UJ 361 : (1976) 9 WLN 110
Penal Code, 1860 (IPC) — Section 302
Supreme Court08 Mar 1976Dismissed
The Regional Manager and Another Vs Pawan Kumar Dubey
Supreme Court Of India · AIR 1976 SC 1766 : (1976) 2 LLJ 266 : (1976) 3 SCC 334 : (1976) 3 SCR 540 : (1976) 1 SLJ 387 : (1976) 8 UJ 410
Constitution of India, 1950 — Article 136, 14, 16, 16(1), 226, 311(2)
Supreme Court05 Mar 1976Dismissed
Abdul Wahab Vs Divisional Engineer, M.P. Electricity Board and Another
Supreme Court Of India · AIR 1977 SC 2079 : (1977) 35 FLR 339 : (1977) LabIC 1552 : (1977) 4 SCC 604 : (1976) 8 UJ 313
Constitution of India, 1950 — Article 226, 227
Supreme Court04 Mar 1976Dismissed
Ram Kishan Aggarwala Vs State of Orissa
Supreme Court Of India · AIR 1976 SC 1774 : (1976) CriLJ 1376 : (1976) 2 SCC 177 : (1976) SCC(Cri) 244 : (1976) 8 UJ 283
Criminal Procedure Code, 1973 (CrPC) — Section 288Penal Code, 1860 (IPC) — Section 376
Supreme Court04 Mar 1976Dismissed
The State of Madras Vs K.N. Shanmugha Mudaliar and Others
Supreme Court Of India · AIR 1976 SC 1057 : (1976) 2 SCC 406 : (1976) 3 SCR 535 : (1976) 8 UJ 284
Land Acquisition Act, 1894 — Section 18, 29, 30
Supreme Court04 Mar 1976Allowed
Indian Iron and Steel Co. Ltd. Vs Cess Deputy Collector and Others
Supreme Court Of India · AIR 1976 SC 2452
Bengal Cess Act, 1880 — Section 5, 6, 72
Supreme Court03 Mar 1976Disposed Of
Mst. Jala Bano and Another Vs State of Jammu and Kashmir
Supreme Court Of India · AIR 1977 SC 2220 : (1977) CriLJ 1919(1) : (1977) 4 SCC 607(1)
Criminal Procedure Code, 1973 (CrPC) — Section 145
Supreme Court03 Mar 1976Allowed
Gajjan Singh Vs State of Punjab
Supreme Court Of India · AIR 1976 SC 2069 : (1976) CriLJ 1640 : (1976) 3 SCC 391 : (1976) SCC(Cri) 414
Penal Code, 1860 (IPC) — Section 149, 302, 307, 34
Supreme Court03 Mar 1976
Municipal Corporation of Delhi Vs Rasal Singh and Others
Supreme Court Of India · AIR 1976 SC 2454 : (1976) 2 LLJ 96 : (1976) 2 SCC 179 : (1976) 8 UJ 275
Industrial Disputes Act, 1947 — Section 33
Supreme Court03 Mar 1976Allowed
P. Philip Vs The Director of Enforcement, New Delhi and Another
Supreme Court Of India · AIR 1976 SC 1185 : (1976) CriLJ 920 : (1976) KLT 247 : (1976) 2 SCC 174 : (1976) SCC(Cri) 241 : (1976) 3 SCR 532 : (1976) 8 UJ 287
Criminal Procedure Code, 1973 (CrPC) — Section 399(3), 435, 438, 484, 484(2)Penal Code, 1860 (IPC) — Section 120
Supreme Court02 Mar 1976Dismissed
THE INDIAN ALUMINIUM CABLES LTD. and Another Vs THE EXCISE AND TAXATION OFFICER and Another
Supreme Court Of India · (1976) 5 CTR 458(2)
Central Sales Tax Act, 1956 — Section 10Constitution of India, 1950 — Article 14, 32Punjab General Sales Tax Act, 1948 — Section 10, 11, 20
Supreme Court01 Mar 1976Allowed
Girdhari Lal Nannelal Vs The Sales Tax Commissioner, M.P.
Supreme Court Of India · AIR 1977 SC 298(1) : (1977) 109 ITR 726 : (1976) JLJ 882 : (1976) 3 SCC 701 : (1977) 39 STC 30
Madhya Pradesh General Sales Tax Act, 1958 — Section 44
Supreme Court01 Mar 1976Dismissed
Union of India (UOI) Vs The Steel Stock Holders Syndicate Poona
Supreme Court Of India · AIR 1976 SC 879 : (1976) 3 SCC 108 : (1976) 3 SCR 504
Contract Act, 1872 — Section 151, 152, 161, 73
Supreme Court01 Mar 1976Dismissed
Dhaneshwarbuwa Guru Purshottambuwa, Owner of Shri Vithal Rukhamai Sansthan Vs The Charity Commissioner, State of Bombay
Supreme Court Of India · AIR 1976 SC 871 : (1976) 2 SCC 417 : (1976) 3 SCR 518
Bombay Public Trusts Act, 1950 — Section 2(13), 2(17)
Supreme Court27 Feb 1976Dismissed
Kakoo Vs The State of Himachal Pradesh
Supreme Court Of India · AIR 1976 SC 1991 : (1976) CriLJ 1545 : (1976) 2 SCC 215 : (1976) SCC(Cri) 270
Penal Code, 1860 (IPC) — Section 82, 83
Supreme Court27 Feb 1976Allowed
P. Venkataswami and Another Vs D.S. Ramireddy and Another
Supreme Court Of India · AIR 1976 SC 1066 : (1976) 3 SCC 665
Constitution of India, 1950 — Article 227Madras Estates Land Act, 1908 — Section 3, 3(10)Tamil Nadu Estates (Abolition and Conversion into Ryotwari) Act, 1948 — Section 12, 13, 14, 15(1)