COURT ARCHIVE

Supreme Court Of India judgments

59,803 judgments · page 2,568 of 2,991

Supreme Court19 Mar 1976dismissed

Chatar Singh and Another Vs State of Haryana

Supreme Court Of India · AIR 1976 SC 2474 : (1976) CriLJ 1891 : (1976) 2 SCC 263 : (1976) SCC(Cri) 285

Criminal Procedure Code, 1973 (CrPC) — Section 107Penal Code, 1860 (IPC) — Section 302, 307, 34

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Supreme Court18 Mar 1976Dismissed

Veera Ibrahim Vs The State of Maharashtra

Supreme Court Of India · AIR 1976 SC 1167 : (1976) CriLJ 860 : (1983) 13 ELT 1590 : (1976) 2 SCC 302 : (1976) SCC(Cri) 278 : (1976) 3 SCR 672

Constitution of India, 1950 — Article 20(3)Customs Act, 1962 — Section 108, 135Evidence Act, 1872 — Section 24

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Supreme Court18 Mar 1976Dismissed

State of Haryana and Another Vs Chanan Mal and Others Amrit Singh and Others Vs State of Haryana and Others

Supreme Court Of India · AIR 1976 SC 1654 : (1976) 32 FLR 353 : (1977) 1 SCC 340 : (1976) 3 SCR 688

Constitution of India, 1950 — Article 133, 31(A), 32Mines and Minerals (Development and Regulation) Act, 1957 — Section 16(1)Mines and Minerals (Regulation and Development) (Amendment) Act, 1972 — Section 2

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Supreme Court18 Mar 1976Disposed Of

S. Balasamy Nadar Vs Sun Paper Mill Ltd. and Others

Supreme Court Of India · AIR 1976 SC 2542

COMPANIES ACT, 1956 — Section 284

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Supreme Court18 Mar 1976dismissed

Kulchhinder Singh and Others Vs Hardayal Singh Brar and Others

Supreme Court Of India · AIR 1976 SC 2216 : (1977) 34 FLR 53 : (1976) 2 LLJ 204 : (1976) 3 SCC 828 : (1976) 3 SCR 680 : (1976) 8 UJ 350

Constitution of India, 1950 — Article 12, 226Punjab Co-operative Societies Act, 1961 — Section 11, 12, 15, 22, 40Punjab Land Mortgage Bank Act, 1957 — Section 2

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Supreme Court18 Mar 1976dismissed

Chanan Singh Vs Registrar, Co-op. Societies, Punjab and Others

Supreme Court Of India · AIR 1976 SC 1821 : (1976) LabIC 1188 : (1976) 2 LLJ 98 : (1976) 3 SCC 361 : (1976) 3 SCR 685 : (1976) 8 UJ 349

Constitution of India, 1950 — Article 226, 227

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Supreme Court17 Mar 1976Allowed

Maina Singh Vs State of Rajasthan

Supreme Court Of India · AIR 1976 SC 1084 : (1976) CriLJ 835 : (1976) 2 SCC 827 : (1976) SCC(Cri) 332 : (1976) 3 SCR 651

Criminal Procedure Code, 1973 (CrPC) — Section 87, 88Penal Code, 1860 (IPC) — Section 120, 34

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Supreme Court17 Mar 1976dismissed

Board of Revenue and Others Vs A.M. Ansari and Others

Supreme Court Of India · AIR 1976 SC 1813 : (1976) 3 SCC 512 : (1976) 3 SCR 661 : (1976) 38 STC 577

Transfer of Property Act, 1882 — Section 3

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Supreme Court17 Mar 1976Dismissed

Azamjahi Mills Ltd., Hyderabad Vs The Commissioner of Income Tax, Hyderabad

Supreme Court Of India · AIR 1976 SC 1172 : (1976) 2 AnWR 26 : (1976) 103 ITR 449 : (1976) 2 SCC 258 : (1976) 3 SCR 645 : (1976) 8 UJ 353

Income Tax Act, 1922 — Section 4(1), 66

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Supreme Court17 Mar 1976Dismissed

The Gujarat University Navrangpura and Another Vs Shyamkumar Jivandas and Another

Supreme Court Of India · AIR 1977 SC 2049 : (1977) LabIC 1365 : (1977) 4 SCC 603(1)

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Supreme Court17 Mar 1976Dismissed

Mahant Narayangiri Guru Mahant Someshwarigiri Vs The State of Maharashtra and Another

Supreme Court Of India · AIR 1977 SC 628 : (1976) 4 SCC 534

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Supreme Court12 Mar 1976Allowed

Bahal Singh Vs The State of Haryana

Supreme Court Of India · AIR 1976 SC 2032 : (1976) CriLJ 1568 : (1976) 3 SCC 564 : (1976) SCC(Cri) 461

Criminal Procedure Code, 1973 (CrPC) — Section 417, 423Penal Code, 1860 (IPC) — Section 302

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Supreme Court12 Mar 1976Dismissed

Harbanslal Jagmohandas and Another Vs Prabhudas Shivlal

Supreme Court Of India · AIR 1976 SC 2005 : (1976) ARBLR 213 : (1977) 18 GLR 7 : (1976) MhLj 419 : (1977) 1 SCC 575 : (1976) 3 SCR 628 : (1976) 8 UJ 337

Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 11(3), 11(4), 12, 12(2), 12(3)Transfer of Property Act, 1882 — Section 106

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Supreme Court12 Mar 1976Dismissed