Supreme Court09 Feb 1976Dismissed
The State of Madras Vs A.M. Nanjan and Another
Supreme Court Of India · AIR 1976 SC 651 : (1976) 1 SCC 973 : (1976) 3 SCR 356 : (1976) 8 UJ 253
Land Acquisition Act, 1894 — Section 4(1)
COURT ARCHIVE
Supreme Court Of India judgments
59,799 judgments · page 2,571 of 2,990
Supreme Court06 Feb 1976Allowed
D.D. Suri Vs A.K. Barren and Others
Supreme Court Of India · AIR 1976 SC 1069 : (1976) 2 LLJ 281 : (1976) 1 SCC 967 : (1976) 3 SCR 350 : (1976) 1 SLJ 485 : (1976) 8 UJ 249
All India Services (Discipline and Appeal) Rules, 1955 — Rule 7, 7(3), 9Prevention of Corruption Act, 1947 — Section 5(2)
Supreme Court04 Feb 1976Dismissed
Balwan Singh Vs Prakash Chand and Others
Supreme Court Of India · AIR 1976 SC 1187 : (1976) 2 SCC 440 : (1976) 3 SCR 335
Representation of the People Act, 1951 — Section 100(1), 123(5)
Supreme Court04 Feb 1976Allowed
Chogmal Bhandari and Others Vs Deputy Commercial Tax Officer, II Division, Kurnool
Supreme Court Of India · AIR 1976 SC 656 : (1976) 3 SCC 749 : (1976) 3 SCR 325 : (1977) 40 STC 207
Transfer of Property Act, 1882 — Section 53
Supreme Court03 Feb 1976Allowed
S. Krishnamurthy Vs The General Manager, Southern Railway
Supreme Court Of India · AIR 1977 SC 1868 : (1976) 4 SCC 825
Supreme Court03 Feb 1976Dismissed
Lajar Masih Vs State of U.P.
Supreme Court Of India · AIR 1976 SC 653 : (1976) CriLJ 580 : (1976) 1 SCC 806 : (1976) SCC(Cri) 195
Penal Code, 1860 (IPC) — Section 302, 324
Supreme Court03 Feb 1976Disposed Of
The State of Uttar Pradesh Vs Het Ram and Others
Supreme Court Of India · AIR 1976 SC 2124 : (1976) CriLJ 1644 : (1976) 3 SCC 672 : (1976) SCC(Cri) 502 : (1976) 3 SCR 319 : (1976) 8 UJ 256
Criminal Procedure Code, 1973 (CrPC) — Section 144Penal Code, 1860 (IPC) — Section 302, 307, 34
Supreme Court03 Feb 1976Dismissed
State of Gujarat Vs Haidarali Kalubhai
Supreme Court Of India · (1976) ACJ 258 : AIR 1976 SC 1012 : (1976) CriLJ 732 : (1976) 78 PLR 597 : (1976) 1 SCC 889 : (1976) SCC(Cri) 211 : (1976) 3 SCR 303 : (1976) 8 UJ 310
Criminal Procedure Code, 1973 (CrPC) — Section 162, 342Penal Code, 1860 (IPC) — Section 299, 300, 302, 304, 304
Supreme Court03 Feb 1976Allowed
Hari Shanker Tripathi Vs Shiv Harsh and Others
Supreme Court Of India · (1976) 1 SCC 897 : (1976) 3 SCR 308 : (1976) 8 UJ 242
Allahabad High Court Rules, 1952 — Rule 10, 3, 4General Clauses Act, 1897 — Section 10Limitation Act, 1877 — Section 4, 5
Supreme Court02 Feb 1976Dismissed
Suraj Bhan Vs Om Prakash and Another
Supreme Court Of India · AIR 1976 SC 648 : (1976) CriLJ 577 : (1976) 1 SCC 886 : (1976) SCC(Cri) 208 : (1976) 3 SCR 299 : (1976) 8 UJ 210
Criminal Procedure Code, 1973 (CrPC) — Section 428Penal Code, 1860 (IPC) — Section 307
Supreme Court30 Jan 1976Allowed
Ram Jivan Vs Smt. Phoola (Dead) by Lrs. and Others
Supreme Court Of India · AIR 1976 SC 844 : (1976) RD 149 : (1976) 1 SCC 852 : (1976) 3 SCR 262
Agra Tenancy Act, 1926 — Section 2Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 10(1), 4Uttar Pradesh Zamindari Abolition and Land Reforms (Amendment) Act, 1954 — Section 172
Supreme Court30 Jan 1976dismissed
Nanchand Gangaram Shetji Vs Mallappa Mahalingappa Sadalge and Others
Supreme Court Of India · AIR 1976 SC 835 : (1976) 2 SCC 429 : (1976) 3 SCR 287
Partnership Act, 1932 — Section 19, 20, 21(1), 4, 45
Supreme Court30 Jan 1976dismissed
S. Abdul Karim and Others Vs M.K. Prakash and Others
Supreme Court Of India · AIR 1976 SC 859 : (1976) CriLJ 641 : (1976) KLT 184 : (1976) 1 SCC 975 : (1976) SCC(Cri) 217 : (1976) 3 SCR 276
Penal Code, 1860 (IPC) — Section 143, 447, 506, 506(1)
Supreme Court29 Jan 1976Dismissed
State of Mysore and Another Vs H. Srinivasmurthy
Supreme Court Of India · AIR 1976 SC 1104 : (1976) LabIC 764 : (1976) 2 LLJ 311 : (1976) 1 SCC 817 : (1976) 3 SCR 255
Constitution of India, 1950 — Article 14, 16, 226States Reorganisation Act, 1956 — Section 115(7)
Supreme Court28 Jan 1976Dismissed
State of Mysore and Others Vs K. Chandrasekhara Adiga and Another
Supreme Court Of India · AIR 1976 SC 853 : (1976) 2 SCC 495
Constitution of India, 1950 — Article 19, 31Tamil Nadu Forest Act, 1882 — Section 26
Supreme Court27 Jan 1976dismissed
S.B. Gurbaksh Singh Vs Union of India (UOI) and Others
Supreme Court Of India · AIR 1976 SC 1115 : (1976) 2 SCC 181 : (1976) 3 SCR 247 : (1976) 37 STC 425
Bengal Finance (Sales Tax) Act, 1941 — Section 11A(2a), 20(3)
Supreme Court27 Jan 1976Allowed
Nattan Vs State of Tamil Nadu
Supreme Court Of India · AIR 1976 SC 2197 : (1976) CriLJ 1717 : (1976) 4 SCC 290 : (1976) SCC(Cri) 598 : (1976) 8 UJ 214
Criminal Procedure Code, 1973 (CrPC) — Section 342Penal Code, 1860 (IPC) — Section 149, 302
Supreme Court23 Jan 1976Dismissed
The Hindustan Construction Co. Ltd. Vs Shri G.K. Patankar and Another
Supreme Court Of India · AIR 1976 SC 907 : (1976) 1 LLJ 460 : (1976) 1 SCC 810 : (1976) 1 SLJ 629 : (1976) 8 UJ 212
Payment of Bonus Act, 1965 — Section 10
Supreme Court23 Jan 1976Dismissed
Mohinder Singh Vs State of Punjab
Supreme Court Of India · AIR 1976 SC 2299 : (1976) CriLJ 1755 : (1977) 3 SCC 346 : (1977) 9 UJ 12
Supreme Court23 Jan 1976Dismissed
I.N. Saksena Vs State of Madhya Pradesh R.D. Doongaji Vs State of Madhya Pradesh
Supreme Court Of India · AIR 1976 SC 2250 : AIR 1967 SC 1264 : (1976) LabIC 1446 : (1976) 2 LLJ 154 : (1976) 4 SCC 750 : (1976) 3 SCR 237 : (1976) 8 UJ 223
Constitution of India, 1950 — Article 19(1), 245, 246, 309, 31(2)