COURT ARCHIVE

Supreme Court Of India judgments

59,811 judgments · page 2,548 of 2,991

Supreme Court17 Dec 1976Allowed

Govindbhai Gordhanbhai Patel and Others Vs Gulam Abbas Mulla Allibhai and Others

Supreme Court Of India · AIR 1977 SC 1019 : (1977) 3 SCC 179 : (1977) 2 SCR 511

Civil Procedure Code, 1908 (CPC) — Section 92Contract Act, 1872 — Section 56

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Supreme Court17 Dec 1976Allowed

Lal Chand (Dead) by Lrs. and Others Vs Radha Krishan

Supreme Court Of India · AIR 1977 SC 789 : (1977) 2 SCC 88 : (1977) 2 SCR 522

Code Of Civil Procedure, 1908 — Section 11, Order 41 Rule 4Slum Areas (Improvement and Clearance) Act, 1956 — Section 19, 19(1), 19(1)(a), 19(1)(b), 19(2), 19(3), 19(4), 19(4)(a), 20, 37ADelhi Rent Control Act, 1958 — Section 2(1), 2(1)(A), 50

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Supreme Court17 Dec 1976Allowed

Krishnanand Vs The State of Madhya Pradesh

Supreme Court Of India · AIR 1977 SC 796 : (1977) CriLJ 566 : (1977) 1 SCC 816

Prevention of Corruption Act, 1947 — Section 5(2), 5(3)

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Supreme Court17 Dec 1976Allowed

S.K. KALE Vs State of Maharashtra

Supreme Court Of India · AIR 1977 SC 822 : (1977) 2 SCC 394 : (1977) 2 SCR 533

Criminal Procedure Code, 1973 (CrPC) — Section 342Prevention of Corruption Act, 1988 — Section 5(1), 5(2)

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Supreme Court17 Dec 1976Allowed

The Company Law Board Vs The Upper Doab Sugar Mills Ltd. and Others

Supreme Court Of India · AIR 1977 SC 831 : (1977) 47 CompCas 173 : (1977) 2 SCC 198 : (1977) 2 SCR 503 : (1977) 9 UJ 79

Companies Act, 1956 — Section 198, 198(1), 198(2), 198(3), 269

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Supreme Court17 Dec 1976Allowed

Commissioner of Income Tax, West Bengal III Vs Sri Jagannath Jee (through Shebaits)

Supreme Court Of India · AIR 1977 SC 1523 : (1977) 107 ITR 9 : (1977) 2 SCC 519 : (1977) SCC 313 : (1977) 2 SCR 483

Constitution of India, 1950 — Article 221Income Tax Act, 1922 — Section 12, 22(2), 4(3), 9

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Supreme Court17 Dec 1976Dismissed

Amar Singh Randhawa and Others Vs State of Punjab

Supreme Court Of India · AIR 1977 SC 1817 : (1977) CriLJ 1453 : (1977) 4 SCC 601

Penal Code, 1860 (IPC) — Section 148, 149, 302, 307

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Supreme Court16 Dec 1976Allowed

Jaipur Mineral Development Syndicate, Jaipur Vs The Commissioner of Income Tax, New Delhi

Supreme Court Of India · AIR 1977 SC 1348 : (1977) 106 ITR 653 : (1977) 1 SCC 508 : (1977) 2 SCR 460

Income Tax Act, 1922 — Section 33, 33(4), 42(3), 4A(C), 66(1)

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Supreme Court16 Dec 1976Dismissed

Mohd. Shafi Vs Additional District and Sessions Judge (VII), Allahabad and Others

Supreme Court Of India · AIR 1977 SC 836 : (1977) 2 SCC 226 : (1977) 2 SCR 464 : (1977) 9 UJ 91

Constitution of India, 1950 — Article 226Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21

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Supreme Court16 Dec 1976Allowed

Union of India (UOI) and Another Vs Dhrangadhra Chemical Works and Another

Supreme Court Of India · AIR 1977 SC 720(1) : (1977) 34 FLR 72 : (1977) 106 ITR 443 : (1977) 2 LLJ 271 : (1977) 1 SCC 497 : (1977) 2 SCR 479 : (1977) 9 UJ 57

Constitution of India, 1950 — Article 226

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Supreme Court16 Dec 1976Allowed

Ajmer Singh and Others Vs The State of Punjab

Supreme Court Of India · AIR 1977 SC 1078 : (1977) CriLJ 659 : (1977) 1 SCC 659

Criminal Procedure Code, 1973 (CrPC) — Section 154, 161Penal Code, 1860 (IPC) — Section 148, 149, 302, 307, 324

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Supreme Court16 Dec 1976dismissed

Union of India (UOI) and Another Vs Majur Mahajan Mandal and Others

Supreme Court Of India · AIR 1977 SC 714 : (1977) 34 FLR 1 : (1977) 106 ITR 413 : (1977) 2 LLJ 266 : (1977) 1 SCC 548 : (1977) 2 SCR 472 : (1977) 9 UJ 67

Additional Emoluments (Compulsory Deposit) Act, 1974 — Section 2Bombay Industrial Relations Act, 1946 — Section 115A, 74, 75

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Supreme Court16 Dec 1976Partly Allowed

Timblo Irmaos Ltd., Margo Vs Jorge Anibal Matos Sequeira and Another

Supreme Court Of India · AIR 1977 SC 734 : (1977) 3 SCC 474 : (1977) 2 SCR 451

Evidence Act, 1872 — Section 92Penal Code, 1860 (IPC) — Section 35, 37

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Supreme Court15 Dec 1976Allowed

Murarilal Sarawagi and Others Vs The State of Andhra Pradesh

Supreme Court Of India · AIR 1977 SC 247 : (1977) 1 SCC 639 : (1977) 2 SCR 441 : (1977) 39 STC 294 : (1977) 9 UJ 54

Central Sales Tax Act, 1956 — Section 5

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Supreme Court15 Dec 1976Allowed

G. Ponniah Thevar Vs Nalleyam Perumal Pillai and Others

Supreme Court Of India · AIR 1977 SC 244 : (1977) 1 SCC 500 : (1977) 2 SCR 446 : (1977) 9 UJ 72

Tamil Nadu Cultivating Tenants Protection Act, 1955 — Section 2(2), 3(1), 3(2), 4(1), 4(A)Transfer of Property Act, 1882 — Section 76

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Supreme Court14 Dec 1976Dismissed

Bhupindra Nath Chatterjee Vs The State of Bihar and Others

Supreme Court Of India · AIR 1977 SC 746 : (1977) LabIC 271 : (1977) 10 PLJR 590 : (1977) 3 SCC 491

Constitution of India, 1950 — Article 226, 227

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Supreme Court14 Dec 1976Dismissed

Shri Sarwan Singh and Another Vs Shri Kasturi Lal

Supreme Court Of India · AIR 1977 SC 265 : (1977) 1 SCC 750 : (1977) 2 SCR 421

Delhi Rent Control Act, 1958 — Section 14, 14(1)Slum Areas (Improvement and Clearance) Act, 1956 — Section 19, 39

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Supreme Court14 Dec 1976Allowed

Nanhey Vs State of Uttar Pradesh

Supreme Court Of India · AIR 1977 SC 783 : (1977) 2 SCC 74

Penal Code, 1860 (IPC) — Section 395, 411

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Supreme Court14 Dec 1976Dismissed

The Assistant Sales Tax Officer and Others Vs B.C. Came, Proprietor Came Photo Studio

Supreme Court Of India · AIR 1977 SC 1642 : (1977) 1 SCC 634 : (1977) 2 SCR 435 : (1977) 39 STC 237

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Supreme Court14 Dec 1976Dismissed

ATEESEE Vs STATE OF KERALA.

Supreme Court Of India · (1977) 6 CTR 67(2)

Additional Duties of Excise (Goods of Special Importance) Act, 1957 — Section 3, 4Central Sales Tax Act, 1956 — Section 14Constitution of India, 1950 — Article 286

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