COURT ARCHIVE

Supreme Court Of India judgments

59,811 judgments · page 2,550 of 2,991

Supreme Court06 Dec 1976Dismissed

Union of India (UOI) and Others Vs Murasoli Maran Union of India (UOI) and Others Vs G. Lakshmanan

Supreme Court Of India · AIR 1977 SC 225 : (1977) 2 SCC 416 : (1977) 2 SCR 314

Constitution of India, 1950 — Article 343, 343(3), 344, 344(1), 344(2)Official Languages Act, 1963 — Section 3(4)

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Supreme Court06 Dec 1976Dismissed

Gyan Chand Vs Kunjbeharilal and Others

Supreme Court Of India · AIR 1977 SC 858 : (1977) 3 SCC 317 : (1977) 2 SCR 324

Civil Procedure Code, 1908 (CPC) — Order 16 Rule 4, Order 16 Rule 4(2), 106, 11, 11(4)Constitution of India, 1950 — Article 136Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13A

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Supreme Court02 Dec 1976Disposed Of

Boomi Vs Leela Rajan and Another

Supreme Court Of India · AIR 1977 SC 700 : (1977) CriLJ 342 : (1977) 4 SCC 596

Criminal Procedure Code, 1973 (CrPC) — Section 488

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Supreme Court02 Dec 1976Dismissed

The State of Haryana Vs The Haryana Cooperative Transport Ltd. and Others

Supreme Court Of India · AIR 1977 SC 237 : (1977) LabIC 32 : (1977) 1 SCC 271 : (1977) 2 SCR 306 : (1977) 9 UJ 25

Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 10, 7(3), 9(1)

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Supreme Court02 Dec 1976Allowed

Bashir Ahmad Magrey Vs Ghulam Quadir Mir and Others

Supreme Court Of India · AIR 1977 SC 231 : (1977) 1 SCC 285 : (1977) 2 SCR 297 : (1977) 9 UJ 38

Jammu and Kashmir Representation of the People Act, 1957 — Section 108(1)Representation of the People Act, 1951 — Section 100(1)

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Supreme Court02 Dec 1976Allowed

Shri Beli Ram Vs Shri Nand Kumar and Others

Supreme Court Of India · AIR 1977 SC 1914 : (1977) 2 SCC 109

Jammu and Kashmir Representation of the People Act, 1957 — Section 123

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Supreme Court01 Dec 1976Allowed

The Burma Oil Co. (I) Trading Ltd., Calcutta Vs The Commissioner of Wealth Tax (Central), Calcutta

Supreme Court Of India · AIR 1977 SC 784(2) : (1977) 108 ITR 513 : (1977) 1 SCC 196 : (1977) 2 SCR 295

Wealth Tax Act, 1957 — Section 2, 27

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Supreme Court01 Dec 1976Dismissed

Mysore State Road Transport Corporation Vs Mirja Khasim Ali Beg and Another State of Mysore Vs S.M. Ahmed and Another

Supreme Court Of India · AIR 1977 SC 747 : (1977) 1 KarLJ 57 : (1977) 1 LLJ 262 : (1977) 2 SCC 457 : (1977) 2 SCR 282

Constitution Of India, 1950 — Section 309, 311, 311(1)Code Of Civil Procedure, 1908 — Order 11 Rule 2States Reorganisation Act, 1956 — Section 115(1), 115(2), 115(7), 116, 116(1), 116(2)

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Supreme Court29 Nov 1976Dismissed

Amrit Bhushan Gupta Vs Union of India (UOI) and Others

Supreme Court Of India · AIR 1977 SC 608 : (1977) CriLJ 376 : (1977) 1 SCC 180 : (1977) 2 SCR 240

Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 302, 307, 84

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Supreme Court29 Nov 1976Allowed

State of Haryana and Others Vs Karnal Distillery Co. Ltd. and Another

Supreme Court Of India · AIR 1977 SC 781 : (1977) 2 SCC 431 : (1977) 9 UJ 23

Punjab Distillery Rules, 1932 — Rule 10

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Supreme Court29 Nov 1976Allowed

Gurdit Singh and Others Vs Munsha Singh and Others

Supreme Court Of India · AIR 1977 SC 640 : (1977) 1 SCC 791 : (1977) 2 SCR 250

Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12, 14, 14(1)Evidence Act, 1872 — Section 1, 107, 108, 114, 14Limitation Act, 1908 — Section 14(1)

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Supreme Court26 Nov 1976Dismissed

Tara Chand Khatri Vs Municipal Corporation of Delhi and Others

Supreme Court Of India · AIR 1977 SC 567 : (1977) LabIC 55 : (1977) 1 LLJ 331 : (1977) 1 SCC 472 : (1977) 2 SCR 198

Constitution of India, 1950 — Article 226, 311(2)Delhi Municipal Corporation Act, 1957 — Section 95(1)

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Supreme Court26 Nov 1976Dismissed

Narendra Bahadur Singh and Another Vs State of Uttar Pradesh and Others

Supreme Court Of India · AIR 1977 SC 660 : (1977) 1 SCC 216 : (1977) 2 SCR 226

Constitution of India, 1950 — Article 226, 32United Provinces Land Acquisition (Rehabilitation of Refugees) Act, 1948 — Section 7(1)

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Supreme Court26 Nov 1976Allowed

Varanasaya Sanskrit Vishwavidyalaya and Another Vs Dr. Rajkishore Tripathi and Another

Supreme Court Of India · AIR 1977 SC 615 : (1977) 1 LLJ 85 : (1977) 1 SCC 279 : (1976) 8 UJ 1012

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 4Varanaseya Sanskrit Vishwavidyalaya Adhiniyam, 1956 — Section 13(7)

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Supreme Court26 Nov 1976Dismissed

The Commissioner of Income Tax, Gujarat II, Ahmedabad Vs Shri R.M. Amin, L.R. of The Late Shri. Chunnibhai J. Amin, Baroda

Supreme Court Of India · AIR 1977 SC 999 : (1977) 106 ITR 368 : (1977) 1 SCC 691 : (1977) 2 SCR 220 : (1977) 9 UJ 31

Income Tax Act, 1961 — Section 114, 2(14), 2(17), 2(47), 256(1)Income Tax and Excess Profits Tax (Amendment) Act, 1947 — Section 12B

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Supreme Court26 Nov 1976Allowed

Ram Rattan and Others Vs State of Uttar Pradesh

Supreme Court Of India · AIR 1977 SC 619 : (1977) CriLJ 433 : (1977) 1 SCC 188 : (1977) 2 SCR 232

Penal Code, 1860 (IPC) — Section 302, 323, 324, 326, 34

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Supreme Court25 Nov 1976Allowed

Smt. Vidya Vati Vs Shri Devi Das

Supreme Court Of India · AIR 1977 SC 397 : (1977) 1 SCC 293 : (1977) 2 SCR 182 : (1977) 9 UJ 7

Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, 115

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Supreme Court25 Nov 1976

Mannalal Khetan and Others Vs Kedar Nath Khetan and Others

Supreme Court Of India · AIR 1977 SC 536 : (1977) 1 CompCas 185 : (1977) 2 SCC 424 : (1977) 2 SCR 190 : (1976) 8 UJ 1017

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 46, 64Companies Act, 1956 — Section 108

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Supreme Court25 Nov 1976Dismissed

The State of Kerala and Another Vs M.T. Joseph (Dead) by Lrs. and Others

Supreme Court Of India · AIR 1977 SC 625 : (1977) 1 SCC 213 : (1977) 2 SCR 178 : (1976) 8 UJ 1023

Kerala Government Land Assignment Act, 1960 — Section 8

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Supreme Court24 Nov 1976dismissed

Chhotan Prasad Singh and Others Vs Hari Dusadh and Others Smt. Suchan Devi and Others Vs Bihari Manjhi and Others

Supreme Court Of India · AIR 1977 SC 407 : (1977) CriLJ 249 : (1977) 10 PLJR 210 : (1977) 1 SCC 102 : (1977) 2 SCR 174 : (1977) 9 UJ 46

Criminal Procedure Code, 1973 (CrPC) — Section 145, 145(1)Oaths Act, 1969 — Section 4

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